COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,309 of 1,754

High Courts29 Jun 1995Allowed

Jangala Nageswara Rao Vs The Executive Officer, Gram Panchayat

Andhra Pradesh High Court · (1995) 2 ALD 345 : (1995) 2 ALT 488 : (1995) 2 APLJ 166

Andhra Pradesh Gram Panchayat Building Rules, 1972 — Rule 11, 12, 9Constitution of India, 1950 — Article 14

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High Courts28 Jun 1995Dismissed

Pabba Ramesh Vs State of A.P., Panchayat Raj, Rural Development and Relief Departments and Others G. Prasad Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (1995) 3 ALT 508 : (1995) 2 APLJ 411

Andhra Pradesh Gram Panchayats (Declaration of Village) Rules, 1994 — Rule 10Andhra Pradesh Panchayat Raj Act, 1994 — Section 3(2)Constitution of India, 1950 — Article 226

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High Courts28 Jun 1995

Andhra Pradesh State Road Transport Corporation Employees Union Vs Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (1995) 2 ALD 574 : (1995) 2 ALT 761

Industrial Disputes Act, 1947 — Section 12(3)

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High Courts28 Jun 1995Dismissed

Rajini Enterprises Vs Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2003) 133 STC 262

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High Courts27 Jun 1995Allowed

Vasant Rao and Others Vs Farooq-Ali and Others

Andhra Pradesh High Court · (1995) 3 ALT 1 : (1996) 1 DMC 48

Hindu Minority and Guardianship Act, 1956 — Section 11Limitation Act, 1963 — Article 58, 65, 6, 7Transfer of Property Act, 1882 — Section 53, 53A, 54

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High Courts26 Jun 1995

Depot Manager, Andhra Pradesh State Road Transport Corporation, Uppal Depot Vs Presiding Officer, Addl. Industrial Tribunal-cum-Additional Labour Court and Another

Andhra Pradesh High Court · (1995) 2 ALT 768

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High Courts26 Jun 1995

Priyadarshini Cement Ltd. Vs Srinivasa Rao Jayanthi and Another

Andhra Pradesh High Court · (1995) 2 ALD 540 : (1995) 2 ALT 619 : (1995) 2 APLJ 383

Industrial Disputes Act, 1947 — Section 11A

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High Courts26 Jun 1995

S. Fakruddin and Others Vs The Govt. of A. P. and Others

Andhra Pradesh High Court · AIR 1996 AP 37 : (1995) 2 ALT 439

Andhra Pradesh Panchayat Raj (Amendment) Act, 1995 — Section 7, 9Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 4(2)Andhra Pradesh Panchayat Raj (Reservation of Seats of Ward Members and Offices of Sarpanchas of Gram Panchayats) Rules, 1995 — Rule 8

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High Courts23 Jun 1995

R. Saibaba Vs Andhra Pradesh State Road Transport Corporation Hyderabad and Another

Andhra Pradesh High Court · (1995) 2 ALD 541 : (1995) 2 ALT 772 : (1995) 2 APLJ 278

Constitution of India, 1950 — Article 14

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High Courts23 Jun 1995Allowed

The Registrar, High Court of A.P. and Another Vs B. Sanjeevaiah

Andhra Pradesh High Court · (1995) 2 ALT 789

Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3Civil Practice Rules and Circular Orders — Rule 225, 226, 227, 228, 229Constitution of India, 1950 — Article 226

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High Courts22 Jun 1995