COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,307 of 1,754

High Courts14 Jul 1995

S.J.G.M. High School Vs The Director of School Education Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 410 : (1995) 3 ALT 502 : (1996) CriLJ 699

Contempt of Courts Act, 1971 — Section 15, 17, 20, 23Contempt of Courts Rules, 1980 — Rule 18

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High Courts14 Jul 1995

Kannegolla Ramchandra Rao and Company and Another Vs Smt. Kannegolla Santha Kumari (Plaintiff) and Others

Andhra Pradesh High Court · (1996) 1 ALT 120

Limitation Act, 1963 — Article 21, 22

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High Courts14 Jul 1995

Narsingh Singh Vs Smt. Urmila Bai

Andhra Pradesh High Court · (1995) 3 ALT 372

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(2), Order 14 Rule 1(3), Order 6 Rule 2, 2, 9Evidence Act, 1872 — Section 3Limitation Act, 1963 — Article 61, 62, 63, 64, 65

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High Courts14 Jul 1995Dismissed

M. Ranga Mohan and Others Vs The Electoral Appellate Officer-cum-Revenue Divisional Officer and Others

Andhra Pradesh High Court · (1995) 3 ALD 153 : (1995) 3 ALT 300

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High Courts13 Jul 1995Allowed

The Commissioner of Provident Fund and Another Vs Dr. V.S.V. Ramesh, through General Power of Attorney holder - Dr. V.V. Subba Rao and Another

Andhra Pradesh High Court · (1996) 4 ALT 887

Constitution of India, 1950 — Article 12, 226

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High Courts13 Jul 1995

Great Eastern Shipping Co. Ltd. Vs Food Corporation of India and Another

Andhra Pradesh High Court · (1996) 1 ALT 213 : (1995) 2 APLJ 390 : (1996) 1 ARBLR 542

Arbitration Act, 1940 — Section 14, 30, 33

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High Courts13 Jul 1995Dismissed

Deen Dayal and Another Vs M. Sambaiah

Andhra Pradesh High Court · (1995) 2 ALT 565 : (1995) 2 APLJ 237

Civil Procedure Code, 1908 (CPC) — Section 47Registration Act, 1908 — Section 17(1), 49Stamp Act, 1899 — Article 31

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High Courts13 Jul 1995

Pron Magnate (P) Ltd. Vs Commissioner of Income Tax Vani Marines (P) Ltd. Vs Commissioner of Income Tax Marine Fisheries Pvt. Ltd. and Others Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1996) 219 ITR 138

Income Tax Act, 1961 — Section 28, 80J

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High Courts12 Jul 1995

Commissioner of Income Tax Vs Bandaru Subba Rao

Andhra Pradesh High Court · (1996) 85 TAXMAN 631

Income Tax Act, 1961 — Section 10, 256(2), 37, 69

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High Courts12 Jul 1995Dismissed

Dr. M. Subbaiah, representing his minor daughter, Kum. M. Jyothi Vs The Commissioner, Tribal Welfare Department and Another

Andhra Pradesh High Court · (1995) 2 ALT 593

Constitution of India, 1950 — Article 226

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High Courts11 Jul 1995

N.V. Narasimhareddy and Another Vs Satpal Singh

Andhra Pradesh High Court · (1995) 2 ALT 529

Civil Procedure Code, 1908 (CPC) — Section 75

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High Courts11 Jul 1995

G. Narasimhulu Chetti and others Vs S. Pandurangaiah Chetti and others

Andhra Pradesh High Court · AIR 1996 AP 24 : (1995) 3 ALT 193 : (1995) 2 CivCC 642

Succession Act, 1925 — Section 74Transfer of Property Act, 1882 — Section 8

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High Courts11 Jul 1995

Manex-NU-Foods and Another Vs State Bank of India

Andhra Pradesh High Court · (1995) 2 ALT 612 : (1995) 2 APLJ 223

Civil Practice Rules — Rule 20(4)

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High Courts11 Jul 1995

Commissioner of Income Tax Vs Vazir Sultan Tobacco Co. Ltd.

Andhra Pradesh High Court · (1996) 219 ITR 727

Income Tax Act, 1961 — Section 35CC, 80

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High Courts11 Jul 1995

Commissioner of Income Tax Vs Minerva Talkies

Andhra Pradesh High Court · (1996) 217 ITR 591

Income Tax Act, 1961 — Section 28, 41(2)

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High Courts11 Jul 1995Dismissed

His Holiness Sri Devendradoss Vs Sri Sarjudoss and Others

Andhra Pradesh High Court · (1995) 2 ALT 600

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Jul 1995Allowed

Alapati Hymavati (died) and Others Vs Namburi Basava Subrahmanyam and Others

Andhra Pradesh High Court · (1995) 3 ALT 922 : (1996) 1 CivCC 171

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High Courts11 Jul 1995Dismissed

S. Sayanna and Another Vs P. Sudersan

Andhra Pradesh High Court · (1995) 2 ALT 512 : (1995) 2 APLJ 246

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A

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High Courts11 Jul 1995Dismissed

M. Venkata Subbaiah Vs K. Chanchu Obaiah and Others

Andhra Pradesh High Court · (1995) 2 ALT 771

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts10 Jul 1995

Shaw Wallace and Co. Ltd. Vs Commercial Tax Officer, Market Street Circle, Secunderabad and Another

Andhra Pradesh High Court · (1995) 3 ALD 273 : (1995) 2 AnWR 246 : (1996) 100 STC 270

Andhra Pradesh General Sales Tax Act, 1957 — Section 17

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