High Courts10 Jul 1995Allowed
The Government of Andhra Pradesh and Another Vs S. Fakruddin, Sarpanch-person-in-charge of Kanekal Gram Panchayat and Others
Andhra Pradesh High Court · (1995) 3 ALT 99
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,308 of 1,754
High Courts07 Jul 1995
Andhra Pradesh Power Diploma Engineer''s Association Vs Andhra Pradesh State Electricity Board and Another
Andhra Pradesh High Court · (1995) 3 ALT 271 : (1996) 1 LLJ 1082
Industrial Disputes Act, 1947 — Section 36(1), 36(2)Trade Unions Act, 1926 — Section 22
High Courts07 Jul 1995Dismissed
Maliram Agarwal Vs Ram Nivas Gupta and Others
Andhra Pradesh High Court · (1996) 1 ALT 199 : (1995) 2 APLJ 430
Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1(3)
High Courts07 Jul 1995
V. Ramachandra Reddy and Others Vs The Government of Andhra Pradesh and Others The Government of Andhra Pradesh and Others Vs Y. Meenakshamma and Others
Andhra Pradesh High Court · (1995) 3 ALT 203
High Courts07 Jul 1995
Smt. T. Narsing Rani Vs Kishen Rao and others
Andhra Pradesh High Court · AIR 1996 AP 33 : (1995) 2 ALT 621
Constitution of India, 1950 — Article 227
High Courts06 Jul 1995
Jupudi Prakash and Others Vs The Registrar, Nagarjuna University and Another
Andhra Pradesh High Court · (1995) 2 ALT 479
High Courts05 Jul 1995
D. Gangadhar and Another Vs Ch. Chakkara Reddy and Another
Andhra Pradesh High Court · (1996) 1 ALT 672
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4
High Courts05 Jul 1995Dismissed
Managing Director, Andhra Pradesh State Road Trans. Corpn. Vs Laghshetty Leelavathi and Others
Andhra Pradesh High Court · (1995) 07 AP CK 0069
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 168, 173, 5
High Courts05 Jul 1995
A. Prabhakaran Vs Vice-chancellor, University of Hyderabad and Another
Andhra Pradesh High Court · (1995) 2 ALT 638 : (1996) 1 LLJ 816
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts05 Jul 1995
Prasad and Co. Vs The Superintending Engineer and Others
Andhra Pradesh High Court · (1995) 3 ALT 537 : (1996) 1 ARBLR 692
Arbitration Act, 1940 — Section 39, 8Constitution of India, 1950 — Article 299(1)
High Courts05 Jul 1995
Commissioner of Income Tax Vs Bharat Television Pvt. Ltd.
Andhra Pradesh High Court · (1998) 146 CTR 58 : (1996) 86 TAXMAN 56
Income Tax Act, 1961 — Section 28, 37(1)
High Courts04 Jul 1995
Jayakrishna Panigrahi Vs Smt. Surekha Panigrahi
Andhra Pradesh High Court · AIR 1996 AP 19 : (1995) 3 ALT 207 : (1996) 1 DMC 335
Hindu Marriage Act, 1955 — Section 12, 13, 13(1), 25, 25(1)
High Courts04 Jul 1995
P. Rama Krishna Vs Commissioner, Land Reforms and Urban Land Ceilings, Hyderabad
Andhra Pradesh High Court · AIR 1996 AP 106 : (1995) 3 ALT 487
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4(11), 4(9), 8(1), 8(3)
High Courts04 Jul 1995
Commissioner of Income Tax Vs Maddi Venkataratnam and Co. (P.) Ltd.
Andhra Pradesh High Court · (1996) 85 TAXMAN 53
Income Tax Act, 1961 — Section 256(1), 263, 37, 37(2), 37(2B)
High Courts04 Jul 1995
Surya and Co. Vs Special Assistant Commercial Tax Officer and Another
Andhra Pradesh High Court · (1998) 111 STC 768
Andhra Pradesh General Sales Tax Act, 1957 — Section 25, 30, 30(1), 32, 32(1)
High Courts03 Jul 1995
Sri Sri Sri Jagannatha Swamy Varu, rep. by Executive Officer, H.R.C.E. Vs Vana Venugopalanaidu and Others
Andhra Pradesh High Court · (1996) 2 ALT 561
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 30
High Courts03 Jul 1995
Commissioner of Income Tax Vs Tirumala Bricks and Tiles Factory
Andhra Pradesh High Court · (1996) 217 ITR 547
Income Tax Act, 1961 — Section 28
High Courts03 Jul 1995
R.B. Bharatha Charyulu Vs R.B. Alivelu Manga Thayaru
Andhra Pradesh High Court · AIR 1996 AP 238
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 16 Rule 1, Order 41 Rule 27, Order 9 Rule 13Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Jul 1995Allowed
Vijaya Laxmi Vs V. Vijaya Kumar
Andhra Pradesh High Court · (1995) 2 ALT 712 : (1995) 2 APLJ 275 : (1996) 2 CivCC 28 : (1996) 1 DMC 218
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Jun 1995
D. Suryanarayana Murty Vs State Bank of Hyderabad and Others
Andhra Pradesh High Court · (1995) 2 ALT 742 : (1996) 1 LLJ 784