High Courts25 Apr 1995
Commissioner of Income Tax Vs Bakelite Hylam Ltd.
Andhra Pradesh High Court · (1995) 127 CTR 46 : (1996) 217 ITR 469
Income Tax Act, 1961 — Section 28, 30, 31, 32, 33
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,311 of 1,754
High Courts25 Apr 1995Dismissed
Sanka Udayabahaskara Rao and Another Vs Vissamsetti Venkata Kanaka Durgarao and Another
Andhra Pradesh High Court · (1995) 2 ALT 534
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 32 Rule 7, 11, 96Limitation Act, 1963 — Section 7
High Courts25 Apr 1995Dismissed
The Nizam Sugars Workers Union Vs The Deputy Commissioner of Labour and Others
Andhra Pradesh High Court · (1995) 2 ALT 91
Constitution of India, 1950 — Article 226Trade Unions Act, 1926 — Section 28(2)
High Courts24 Apr 1995
Canara Bank, Bhimavaram Branch Vs Devi Metal Industries and Others
Andhra Pradesh High Court · (1995) 2 ALT 662 : (1995) 2 APLJ 117
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4
High Courts24 Apr 1995
Salaam M. Bavazier Vs Mohd. Azgaruddin and Another
Andhra Pradesh High Court · (1995) 1 ALT(Cri) 658 : (1998) 93 CompCas 609
Companies Act, 1956 — Section 202, 203, 203(1), 203(2), 542
High Courts21 Apr 1995Dismissed
Kosuri Satti Babu Vs Vadaboyina Simhachalam and Another
Andhra Pradesh High Court · (1995) 2 ALT 270 : (1995) 1 APLJ 431
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 2, 22
High Courts21 Apr 1995
Malla Govindarajulu alias Govu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 2 ALT(Cri) 9 : (1995) CriLJ 3255
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts21 Apr 1995
A.P. State Financial Corpn. Vs The Official Liquidator, High Court of A.P.
Andhra Pradesh High Court · AIR 1995 AP 302
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 171, 232, 232(1), 433(1), 439(1)State Financial Corporations Act, 1951 — Section 29, 31, 46B
High Courts21 Apr 1995
Andhra Pradesh State Financial Corporation Vs Official Liquidator
Andhra Pradesh High Court · (1995) 2 ALT 406 : (1996) 86 CompCas 341
Companies Act, 1956 — Section 171, 434(1), 439(1), 446(1), 456State Financial Corporations Act, 1951 — Section 29, 31
High Courts21 Apr 1995Dismissed
Kanaka Durga Wines and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1995) 3 ALT 228 : (1995) 2 APLJ 31
Andhra Pradesh Excise Act, 1968 — Section 2(2), 2(21)Andhra Pradesh Prohibition Act, 1995 — Section 15(1), 2(7), 7, 9Constitution of India, 1950 — Article 14, 19(1), 19(6), 21, 226
High Courts20 Apr 1995
M/s. Krishnaveni Constructions Vs The Executive Engineer, Panchayat Raj, Darsi and others
Andhra Pradesh High Court · AIR 1995 AP 362
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 2, 5, 7
High Courts20 Apr 1995
Venna Padda Kasireddy alias Kasi Reddy Vs Yeruva Rami Reddy
Andhra Pradesh High Court · AIR 1995 AP 332 : (1995) 2 ALT 375 : (1995) 2 APLJ 120
Civil Procedure Code, 1908 (CPC) — Section 100, 102, 96(4)Provincial Small Cause Courts Act, 1887 — Section 15, 27
High Courts20 Apr 1995Dismissed
K. Venateshwara Rao Vs The Sub-Inspector of Police and Another
Andhra Pradesh High Court · (1996) 3 ALT 791
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts19 Apr 1995
N. Venugopala Rao Vs Life Insurance Corporation of India
Andhra Pradesh High Court · (1995) 2 ALT 70
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Constitution of India, 1950 — Article 12
High Courts19 Apr 1995
Puran Lal Vs Smt. D. Sujatha and Others
Andhra Pradesh High Court · (1995) 2 ALT 609 : (1995) 2 APLJ 86
Administration of Evacuee Property Act, 1950 — Section 8(4)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 19(2)
High Courts19 Apr 1995Dismissed
G. Gangi Reddy and Others Vs The Custodian-Deputy Commissioner of Endowments of Sri Swamy Hathiramjee Mutt and Others
Andhra Pradesh High Court · (1995) 1 ALT 867
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 107, 31(5)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 155(2), 6Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Office Holders and Servants Conditions of Service Rules, 1983 — Rule 2, 9
High Courts19 Apr 1995Allowed
Mahalakshmi Legal and Tax Consultancy Services Vs The Assistant General Manager, (OSD), Telecom and Another
Andhra Pradesh High Court · (1995) 2 ALT 170 : (1996) 1 CivCC 85
Telegraph Rules, 1951 — Rule 443
High Courts18 Apr 1995Dismissed
Gajuwaka Gram Panchayat Vs Medisetti Venkata Suryanarayana and Another
Andhra Pradesh High Court · (1995) 2 ALD 174 : (1995) 2 ALT 113 : (1995) 1 APLJ 461
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 1(4)Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) (Amendment) Act, 1975 — Section 2AAndhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 14, 3
High Courts14 Apr 1995Dismissed
Rajendranagar Municipality Vs B.V. Perraju and Others, Workmen of Rajendranagar Muncipality and Another
Andhra Pradesh High Court · (1995) 2 ALT 320
Administrative Tribunals Act, 1985 — Section 28Evidence Act, 1872 — Section 57, 57(1), 58, 74Factories Act, 1948 — Section 51, 52, 53, 54, 55
High Courts14 Apr 1995
Srinivasa Rao Kumbhari Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 2 ALT 210 : (1996) CriLJ 353
Penal Code, 1860 (IPC) — Section 363