High Courts28 Mar 1995
Commissioner of Income Tax Vs S.R.M.T. Staff Association
Andhra Pradesh High Court · (1996) 221 ITR 234
Income Tax Act, 1961 — Section 10, 2, 28, 35
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,313 of 1,754
High Courts27 Mar 1995
COMMISSIONER OF INCOME TAX Vs J and J DECHANE LABORATORIES (P) LTD.
Andhra Pradesh High Court · (1997) 140 CTR 577
Income Tax Act, 1961 — Section 37(3A), 40(c), 40A(5)
High Courts27 Mar 1995
Mohd. Moheinuddin Farooqui Vs Mohd. Abdul Hameed
Andhra Pradesh High Court · AIR 1995 AP 379 : (1995) 1 ALT 708 : (1995) 1 ALT 70 : (1995) 1 APLJ 270
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 11(1), 11(4), 22, 9(3)Transfer of Property Act, 1882 — Section 109
High Courts27 Mar 1995Dismissed
Lucky Wines (P) Limited Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (1995) 3 ALD 452 : (1995) 2 ALT 119
Constitution of India, 1950 — Article 226Hyderabad Municipal Corporation Act, 1955 — Section 276, 276(3), 276(4)
High Courts27 Mar 1995
Commissioner of Wealth Tax Vs N.B. Ataulla Khan
Andhra Pradesh High Court · (1995) 2 ALD 732 : (1995) 2 ALT 757 : (1996) 130 CTR 564 : (1996) 217 ITR 17
Income Tax Act, 1961 — Section 27, 28Wealth Tax Act, 1957 — Section 16, 16(1), 2, 23, 23(1)
High Courts27 Mar 1995
Commissioner of Income Tax Vs J and J Dechane Laboratories (P) Ltd.
Andhra Pradesh High Court · (1996) 222 ITR 11
Income Tax Act, 1961 — Section 37, 37(3A), 40, 40A(5)
High Courts24 Mar 1995
Pothuri Bogeswara Rao Vs Pilla Venkata Rao (died) and Others
Andhra Pradesh High Court · (1995) 2 ALT 641 : (1995) 2 APLJ 225
High Courts24 Mar 1995Allowed
Israpu Paradesamma Vs Gompa Yesu and State
Andhra Pradesh High Court · (1995) 1 ALT 871 : (1995) 2 ALT(Cri) 135
Criminal Procedure Code, 1973 (CrPC) — Section 302, 482Penal Code, 1860 (IPC) — Section 307
High Courts24 Mar 1995Allowed
Dr. M. Rajaiah Vs The Executive Officer, Tirumala Tirupati Devasthanams and Others
Andhra Pradesh High Court · (1995) 1 ALT 821
Constitution of India, 1950 — Article 14, 16(1), 21
High Courts24 Mar 1995Allowed
Smt. C. Rajamma and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1995) 1 ALT 681 : (1995) 1 APLJ 334
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 3(2), 4(1)Constitution of India, 1950 — Article 14, 21, 300A
High Courts23 Mar 1995Allowed
N. Chandra Sekhar Vs The District Judge and Others
Andhra Pradesh High Court · (1995) 1 ALT 805
Constitution of India, 1950 — Article 21, 226
High Courts23 Mar 1995
Commissioner of Income Tax Vs Super Drillers
Andhra Pradesh High Court · (1995) 2 ALT 765 : (1995) 127 CTR 199 : (1996) 222 ITR 629
Income Tax Act, 1961 — Section 28, 32A(2), 80HH, 80HHA, 80J
High Courts23 Mar 1995
M. Sailaja and another
Andhra Pradesh High Court · AIR 1995 AP 325 : (1995) 2 ALT 166 : (1995) 1 APLJ 425 : (1995) 2 CivCC 47
Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
High Courts23 Mar 1995
Commissioner of Income Tax Vs Lakshminarayana Trading Co.
Andhra Pradesh High Court · (1995) 2 ALT 781 : (1996) 219 ITR 90
Income Tax Act, 1961 — Section 28, 43, 43(5), 73
High Courts23 Mar 1995
Arka Vasanth Rao and others Vs Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1995 AP 274 : (1995) 1 ALT 600
Andhra Pradesh Gram Panchayats Act, 1964 — Section 1(2), 14, 149, 150, 276Andhra Pradesh Panchayat Raj Act, 1994 — Section 1Constitution of India, 1950 — Article 143, 32, 40
High Courts22 Mar 1995Allowed
K.P. Janakiram Vs K. Suguna Bai
Andhra Pradesh High Court · (1995) 2 ALT 61
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(1), 10(2), 20, 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Mar 1995Dismissed
S.K. Nagulu Coal Depot Vs Syndicate Bank
Andhra Pradesh High Court · (1996) 1 CivCC 190
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 6, 151
High Courts22 Mar 1995
Board of Governors, Hyd. Public School Vs P. Rajender and others
Andhra Pradesh High Court · AIR 1995 AP 316 : (1995) 2 ALD 449 : (1995) 2 ALT 778 : (1995) 2 APLJ 190 : (1995) 1 APLJ 468
Constitution of India, 1950 — Article 226
High Courts22 Mar 1995
Commissioner of Income Tax Vs Sudesh Kumari Soni
Andhra Pradesh High Court · (1997) 227 ITR 113
Income Tax Act, 1961 — Section 10(27), 28, 80J, 80JJ
High Courts22 Mar 1995Dismissed
Narasaiah Vs P. Narasimha Reddy (died) and Others (L.Rs.)
Andhra Pradesh High Court · (1995) 1 ALT 734 : (1995) 1 APLJ 368
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)