High Courts14 Apr 1995
B. Ranga Rao (died) and others Vs G. Venkata Krishna Rao and others
Andhra Pradesh High Court · AIR 1996 AP 5 : (1995) 2 ALT 307 : (1995) 2 CivCC 28
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,312 of 1,754
High Courts14 Apr 1995Allowed
Andhra Pradesh State Road Transport Corporation Vs The State Transport Appellate Tribunal and Others
Andhra Pradesh High Court · (1995) 2 ALT 223
Andhra Pradesh State Transport Appellate Tribunal Rules, 1989 — Rule 6Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 80(2), 89
High Courts13 Apr 1995
Vijayalakshmi Jayaram Vs M.R. Parasuram and others
Andhra Pradesh High Court · AIR 1995 AP 351 : (1995) 2 ALT 32 : (1995) 2 APLJ 227
Arbitration Act, 1940 — Section 13, 34Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49, Order 22 Rule 10, Order 22 Rule 5, Order 6 Rule 4Companies Act, 1956 — Section 433
High Courts13 Apr 1995
Mekapathula Lingareddy Vs Durgempudi Gangireddy and others
Andhra Pradesh High Court · AIR 1995 AP 329 : (1995) 1 ALT 828
Stamp Act, 1899 — Article 20, 33, 35, 47A, 2(10)Transfer of Property Act, 1882 — Section 53A, 54
High Courts13 Apr 1995
Pochammala Yellappa Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 1 ALT(Cri) 558 : (1995) 1 APLJ 383 : (1995) CriLJ 3187
Criminal Procedure Code, 1973 (CrPC) — Section 215, 235(2)Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 1995Allowed
Manne Adinarayana Vs Manne Chintanna (died) per L.Rs. and Others
Andhra Pradesh High Court · (1995) 2 ALD 204 : (1995) 2 ALT 219
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27
High Courts10 Apr 1995Allowed
Maulana Mohammed Jamaluddin Deccani and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1995) 1 ALT 775
Waqf Act, 1954 — Section 11, 3, 9(1A)Wakf Rules — Rule 11
High Courts07 Apr 1995Allowed
Muthyalrao Co-operative Housing Society Ltd. Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1995) 2 ALT 381
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166, 166(1), 166(6), 166ALimitation Act, 1963 — Article 124
High Courts07 Apr 1995
Sree Raghavendra Films Vs Government of A.P. and Others
Andhra Pradesh High Court · (1995) 2 ALT 43
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 8(1)Cinematograph Act, 1952 — Section 5, 5A, 5BConstitution of India, 1950 — Article 19(1)
High Courts06 Apr 1995
Pilli Vital Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 2 ALT(Cri) 23 : (1995) 2 APLJ 193 : (1995) CriLJ 3240
Penal Code, 1860 (IPC) — Section 302, 337, 376, 377, 379
High Courts05 Apr 1995Dismissed
Kambam Rami Reddy Vs Pallela Rami Reddy
Andhra Pradesh High Court · (1995) 2 ALT 502 : (1995) 2 APLJ 196
Contract Act, 1872 — Section 2
High Courts05 Apr 1995
State of Andhra Pradesh Vs Hotel Ganesh
Andhra Pradesh High Court · (1995) 2 ALD 762 : (1995) 2 AnWR 433 : (1996) 100 STC 256
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4), 20(2)
High Courts04 Apr 1995
Swapna Bar and Restaurant and Others Vs The Prohibition and Excise Superintendent and Others
Andhra Pradesh High Court · (1995) 2 ALD 48 : (1995) 2 ALT 98 : (1995) 2 APLJ 115
Andhra Pradesh General Sales Tax Act, 1957 — Section 17
High Courts04 Apr 1995
Haryana Telecom Ltd. Vs Aluminium Industries Ltd. and Another Aluminium Industries Ltd. Vs Haryana Telecom Ltd. and Another
Andhra Pradesh High Court · (1997) 88 CompCas 735
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 21, 22
High Courts31 Mar 1995Allowed
K. Ratnagireswara Rao Vs APSEB and Others
Andhra Pradesh High Court · (1995) 2 ALT 184
Andhra Pradesh Fundamental Rules — Rule 125
High Courts31 Mar 1995Allowed
Maddula Nagasiromani and Maddula Ramakrishna Rao Vs Subordinate Judge and Others
Andhra Pradesh High Court · (1995) 3 ALD 60 : (1996) 1 ALT 335 : (1996) 1 ALT 33
Stamp Act, 1899 — Section 47A
High Courts31 Mar 1995
Yarlagadda Venkakka Choudary (dead) and Another Vs Daggubati Lakshminarayana (dead) and Others
Andhra Pradesh High Court · (1996) 1 ALT 877
Contract Act, 1872 — Section 16, 16(2), 16(3)Evidence Act, 1872 — Section 101, 102, 103, 106, 111Limitation Act, 1963 — Article 65
High Courts30 Mar 1995
Commissioner of Income Tax Vs Vijaya Family Trust and Others
Andhra Pradesh High Court · (1995) 2 ALT 774 : (1995) 2 APLJ 79 : (1995) 215 ITR 939
Income Tax Act, 1961 — Section 160, 160(1), 164A
High Courts29 Mar 1995
K.V. Mallikarjuna Rao and another Vs Department of Home, and others
Andhra Pradesh High Court · AIR 1995 AP 359 : (1995) 2 ALD 312 : (1995) 2 AnWR 136
Cinemotgraph Act, 1952 — Section 3, 5B, 5B(2)Constitution of India, 1950 — Article 19(1), 19(2)
High Courts28 Mar 1995
P.A.T.C. Limited Vs Deputy Transport Commissioner and Secretary, R.T.A., Chittoor
Andhra Pradesh High Court · AIR 1995 AP 335 : (1995) 1 APLJ 471
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4, 6Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 12, 13