High Courts03 Nov 1995
D. Lakshmana Rao Vs D. Kamala Bai and Others
Andhra Pradesh High Court · (1996) 1 ALD 334 : (1996) 1 ALD(Cri) 415 : (1996) 1 ALT(Cri) 29 : (1996) CriLJ 1058
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,293 of 1,754
High Courts02 Nov 1995Allowed
Employees'' State Insurance Corporation Vs Scientific Fertilizer Co. (Pvt.) Ltd.
Andhra Pradesh High Court · (1999) 3 LLJ 169
Andhra Pradesh Shops and Establishments Act, 1966 — Section 2(10), 2(9), 22
High Courts02 Nov 1995Dismissed
V. Gopala Krishna Murthy Vs The Registrar (Administration) High Court of A.P. and Others
Andhra Pradesh High Court · (1996) 1 ALT 833
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 13(1)Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts02 Nov 1995
III Additional Sessions Judge, Guntur, Referring Officer Vs Gantela Vijayavardhan Rao and Another
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 373 : (1996) 1 ALT(Cri) 1 : (1996) CriLJ 703
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 302, 307, 341, 392Constitution of India, 1950 — Article 21
High Courts02 Nov 1995
Coromandel Fisheries Pvt. Ltd. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 101 STC 339
Andhra Pradesh General Sales Tax Act, 1957 — Section 33Central Excises and Salt Act, 1944 — Section 11Central Sales Tax Act, 1956 — Section 5(3)
High Courts02 Nov 1995Allowed
Kodi Satyanarayana Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (1995) 3 ALD 1043 : (1995) 3 ALT 570
Andhra Pradesh Excise Act, 1968 — Section 46, 46AConstitution of India, 1950 — Article 300A
High Courts02 Nov 1995Dismissed
Revenue Divisional Officer and Land Acquisition Officer Vs Valluri Venkata Rao
Andhra Pradesh High Court · (1996) 1 ALT 670
Land Acquisition Act, 1894 — Section 23(1A), 23(2)
High Courts01 Nov 1995
Commissioner of Income Tax Vs Transport Corporation of India Ltd.
Andhra Pradesh High Court · (1996) 221 ITR 127
Income Tax Act, 1961 — Section 28, 37(1)
High Courts01 Nov 1995
Commissioner of Income Tax Vs Singareni Collieries Co. Ltd.
Andhra Pradesh High Court · (1996) 221 ITR 48
Income Tax Act, 1961 — Section 256(2), 32A, 32A(2), 35E
High Courts01 Nov 1995
Oriental Fire and General Insurance Co. Limited Vs K. Hanumantha Rao and Others
Andhra Pradesh High Court · (1996) 2 ACC 404
Motor Vehicles Act, 1988 — Section 146, 147, 2, 94, 95
High Courts01 Nov 1995Allowed
S. Kareemulla and Others Vs Prohibition and Excise Sub-Inspector, Nandyal and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 943 : (1996) 1 ALT 953
Andhra Pradesh Excise Act, 1968 — Section 34, 45, 45(3), 46, 46EAndhra Pradesh Prohibition Act, 1995 — Section 11, 12, 13, 14, 17Constitution of India, 1950 — Article 226, 32
High Courts31 Oct 1995
M.A. Rasheed Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 403 : (1996) 1 ALT(Cri) 285 : (1996) CriLJ 1156
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts31 Oct 1995
Indian Association of Lawyers and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALD 917 : (1996) 1 ALD(Cri) 465 : (1995) 3 ALT 495 : (1996) CriLJ 2360
Constitution of India, 1950 — Article 136, 141, 142, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 482
High Courts31 Oct 1995Dismissed
Veeramachaneni Subba Rao (died) and Others Vs Indian Bank
Andhra Pradesh High Court · (1997) 4 ALT 112
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Banking Regulation Act, 1949 — Section 21AContract Act, 1872 — Section 60
High Courts30 Oct 1995Allowed
VST Industries Canteen Workers'' Union Vs Vazir Sultan Tabacco Co. Ltd. and Others
Andhra Pradesh High Court · (1995) 3 ALT 644 : (1998) 3 LLJ 450
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 46
High Courts28 Oct 1995
K. Namratha Sen Vs University of Health Sciences and Others
Andhra Pradesh High Court · (1995) 3 ALT 575 : (1995) 2 APLJ 502
Constitution of India, 1950 — Article 226
High Courts28 Oct 1995
Banavath Lalu and Others Vs The State
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 393 : (1996) 1 ALT(Cri) 383 : (1996) CriLJ 1294
Criminal Procedure Code, 1973 (CrPC) — Section 190, 239
High Courts28 Oct 1995
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Kundavaram Chandrachari
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 440 : (1996) 1 ALT(Cri) 270 : (1996) CriLJ 1540
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 227, 228, 239Penal Code, 1860 (IPC) — Section 120B, 409, 418
High Courts27 Oct 1995Allowed
M. Premanandam Vs State Bank of India and Another
Andhra Pradesh High Court · (1996) 1 LLJ 882
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts27 Oct 1995
M.A. Waheed Vs The State
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 387 : (1996) 1 ALT(Cri) 359 : (1995) CriLJ 1059
Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2), 248, 248(2), 360Penal Code, 1860 (IPC) — Section 304A, 337