CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Andhra Pradesh High Court

COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,292 of 1,754

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts08 Nov 1995

Gopalakrishna Kalamandir Vs The Assistant Commissioner of Labour, Khammam and Another

Andhra Pradesh High Court · (1996) 1 ALD 839 : (1996) 2 LLJ 89

Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(1)Andhra Pradesh Shops and Establishments Rules, 1990 — Rule 21, 21(1)
Read judgment
High Courts08 Nov 1995Allowed

Yalavoori Ramalingaiah Setty Vs B. Sathya Murthy

Andhra Pradesh High Court · (1996) 2 ALT 1034

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22
Read judgment
High Courts08 Nov 1995

Hindustan Aeronautics Ltd. Vs M. Sataiah and Another

Andhra Pradesh High Court · (1996) 1 ALT 753 : (1996) 3 LLJ 95

Employees State Insurance Act, 1948 — Section 73, 73(1)
Read judgment
High Courts08 Nov 1995Allowed

V. Nageswara Rao Vs The Govt. of A.P. and Another

Andhra Pradesh High Court · (1996) 1 ALT 47

Constitution of India, 1950 — Article 226
Read judgment
High Courts08 Nov 1995Dismissed

T.N. Seshan, Chief Election Commissioner and Another Vs All India Anna Dravida Munnetra Kazagam Party and Others

Andhra Pradesh High Court · (1996) 1 ALT 135

Civil Procedure Code Amendment Act, 1877 — Section 12, 120, 16, 17, 20Constitution of India, 1950 — Article 139A(2)
Read judgment
High Courts08 Nov 1995Dismissed

Peddapudi Seshagiri Rao Vs Andhra University and Others

Andhra Pradesh High Court · (1996) 1 ALT 820

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts08 Nov 1995

Hamida Habib Jeelani alias Hamida Begum Vs The Secretary to Government, Home Department, Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1996) 1 ALD 414 : (1995) 3 ALT 740 : (1996) CriLJ 1086

Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 165, 174, 451Penal Code, 1860 (IPC) — Section 304B
Read judgment
High Courts07 Nov 1995Allowed

K.V. Uma Maheswara Rao Vs Gandam Sujatha

Andhra Pradesh High Court · (1996) 2 DMC 318

Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 9
Read judgment
High Courts07 Nov 1995Allowed

K.V. Uma Maheshwararao Vs Gandam Sujatha

Andhra Pradesh High Court · (1996) 1 ALT 558 : (1996) 1 DMC 635

Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 13, 9
Read judgment
High Courts07 Nov 1995

Yeredla Narayan Reddy and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (1996) 1 ALT 690

Constitution of India, 1950 — Article 226Land Acquisition Act, 1984 — Section 11A, 17, 17(3A), 4(1)
Read judgment
High Courts06 Nov 1995

Naga Bhixam alias Bhixapathi Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALT(Cri) 720 : (1996) 2 APLJ 239 : (1996) 1 APLJ 239 : (1996) CriLJ 2400

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 302, 34, 376
Read judgment
High Courts06 Nov 1995Dismissed

Mirza Mahboob Baig and Others Vs Dan Venkatnarasimha Reddy

Andhra Pradesh High Court · (1996) 2 ALT 235 : (1996) 2 APLJ 497 : (1996) 1 APLJ 497

Civil Procedure Code, 1908 (CPC) — Section 96
Read judgment
High Courts06 Nov 1995Allowed

Balasa Rama Rao Vs General Manager, District Co-operative Central Bank Ltd. and Another

Andhra Pradesh High Court · (1995) 3 ALT 556

Civil Procedure Code, 1908 (CPC) — Section 60, 60(1), 60(1A)
Read judgment
High Courts06 Nov 1995

Depot Manager, Andhra Pradesh State Road Transport Corporation Vs N. Ramulu and Others

Andhra Pradesh High Court · (1996) 1 AnWR 443 : (1997) 75 FLR 49

Road Transport Corporations Act, 1950 — Section 45(1)
Read judgment
High Courts06 Nov 1995Dismissed

J. Adinarayana Vs J. Appalanarasamma and Another

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 887 : (1996) 1 ALT(Cri) 352 : (1996) 2 DMC 447

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 127(5)
Read judgment
High Courts04 Nov 1995Dismissed

The Nandyal Co-operative Spinning Mills Ltd. Vs Sri K.V. Mohan Rao

Andhra Pradesh High Court · (1996) 3 ALT 343

Read judgment
High Courts04 Nov 1995

Corromandal Pharmaceuticals Limited Vs Deputy Commercial Tax Officer and Others

Andhra Pradesh High Court · (1996) 87 CompCas 92

Andhra Pradesh General Sales Tax Act, 1957 — Section 16, 17Andhra Pradesh Revenue Recovery Act, 1864 — Section 8Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19
Read judgment
High Courts04 Nov 1995

Shaik Ahmed Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 2 ALD 250 : (1996) 1 ALD(Cri) 504 : (1996) 2 ALT(Cri) 27 : (1996) 2 APLJ 92 : (1996) 1 APLJ 92 : (1996) CriLJ 2582

Penal Code, 1860 (IPC) — Section 84
Read judgment
High Courts03 Nov 1995Dismissed

K. Appa Reddy and Another Vs The Election Officer for conducting Elections to the Prakashnagar Co-op. Building Society Ltd. and Others

Andhra Pradesh High Court · (1996) 2 ALT 913

Read judgment
High Courts03 Nov 1995

Commissioner of Income Tax Vs Venkateswara Hatchery (P) Ltd.

Andhra Pradesh High Court · (1998) 144 CTR 251 : (1997) 227 ITR 116 : (1996) 86 TAXMAN 235

Income Tax Act, 1961 — Section 28, 32A
Read judgment
Previous1…1,2901,2911,2921,2931,294…1,754Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions