High Courts24 Nov 1995Allowed
Mohd. Ibrahim and Another Vs The Secretary to the Government of India, Ministry of Defence and Others
Andhra Pradesh High Court · (1996) 2 ALT 950
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 65
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,290 of 1,754
High Courts23 Nov 1995
Sudha Nagaraj K. Vs Chief Manager, Andhra Bank and Another
Andhra Pradesh High Court · (1996) 2 ALT 293
High Courts23 Nov 1995
Samba Siva Rao P. and Others Vs Registrar, Andhra Pradesh High Court, Hyderabad and Another
Andhra Pradesh High Court · (1995) 11 AP CK 0060
Constitution of India, 1950 — Article 311
High Courts23 Nov 1995
Raj Trading Corporation Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 102 STC 601
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14(8)(1), 7A(2)
High Courts23 Nov 1995
Central Bank Executor and Trustee Co. Ltd. Vs Magna Hard Temp Ltd.
Andhra Pradesh High Court · (1996) 2 ALD 192 : (1997) 89 CompCas 40
Companies Act, 1956 — Section 2(30), 633, 633(1), 633(2)
High Courts23 Nov 1995Dismissed
Smt. B. Geethanjali Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALT 662
Constitution of India, 1950 — Article 226Urban Development Authority Zoning Regulations, 1981 — Regulation 12, 9.2.3.
High Courts23 Nov 1995
Quinn India Limited Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 103 STC 264
Andhra Pradesh General Sales Tax (Amendment) Act, 1985 — Section 5Andhra Pradesh General Sales Tax Act, 1957 — Section 2Constitution of India, 1950 — Article 286
High Courts22 Nov 1995
Govt. of India, Ministry of External Affairs Vs S. Brahmananda Reddy
Andhra Pradesh High Court · (1996) 1 ALT 788
Constitution of India, 1950 — Article 226Passports Act, 1967 — Section 10(3), 11
High Courts22 Nov 1995
P. Narendranath Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1996) 221 ITR 418
Income Tax Act, 1961 — Section 256(2)
High Courts21 Nov 1995
Vst Industries Limited Vs Commercial Tax Officer and Others Hallmark Tobacco Company Limited Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1998) 111 STC 697
Central Sales Tax Act, 1956 — Section 8, 8(2A), 8(3), 8(5)
High Courts20 Nov 1995
Rawoof Patel and Another Vs State and Another
Andhra Pradesh High Court · (1996) 1 ALD 483 : (1996) 1 ALD(Cri) 432 : (1996) 1 ALT(Cri) 379 : (1996) 1 APLJ 234 : (1996) CriLJ 1471
Criminal Procedure Code, 1973 (CrPC) — Section 193, 319, 319(1)Penal Code, 1860 (IPC) — Section 302
High Courts17 Nov 1995Allowed
TCS Kosgi Group Vs Prohibition and Excise Superintendent and Others
Andhra Pradesh High Court · (1995) 3 ALT 760
Andhra Pradesh Co-operative Societies Act, 1964 — Section 34, 34(1), 76Andhra Pradesh Excise Act, 1968 — Section 31Constitution of India, 1950 — Article 226
High Courts17 Nov 1995
Investigation and Security Services (India) Pvt. Ltd. Vs Commissioner of Labour and Others
Andhra Pradesh High Court · (1995) 3 ALT 622 : (1996) 1 LLJ 1049
Constitution of India, 1950 — Article 12
High Courts16 Nov 1995
C. Baburao Vs R. Krishna
Andhra Pradesh High Court · (1996) 2 ALT 547
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts16 Nov 1995
K. Radhakrishna Naidu Vs Director of Civil Supplies, Hyderabad and others
Andhra Pradesh High Court · AIR 1996 AP 185
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3
High Courts16 Nov 1995
K.V. Durga Prasad and Others Vs Sri Durgamalleswara Swami Vari Devasthanam, Vijayawada and Others
Andhra Pradesh High Court · (1995) 3 ALT 665 : (1996) 1 LLJ 1116
High Courts15 Nov 1995
Laxmi Starch Limited Vs The State of A.P. and Others
Andhra Pradesh High Court · (1995) 3 ALT 883
Industrial Disputes Act, 1947 — Section 10(1), 10(3)
High Courts15 Nov 1995
Oona Gowri Shankara Rao Vs Oona Rajeswari and Others
Andhra Pradesh High Court · (1996) 1 ALD 491 : (1996) 1 ALD(Cri) 436 : (1996) 1 ALT(Cri) 219 : (1996) CriLJ 1158 : (1996) 2 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Nov 1995
N. Bala Raju and Another Vs Tax Recovery Officer and Another
Andhra Pradesh High Court · (1996) 221 ITR 361
Constitution of India, 1950 — Article 226
High Courts15 Nov 1995
M. Mohan Reddy Vs Jairaj D. Bhale Rao and Others
Andhra Pradesh High Court · (1997) 90 CompCas 142 : (1996) CriLJ 1010
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 345, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 307, 498A