COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,291 of 1,754

High Courts15 Nov 1995

M. Mohan Reddy Vs Jairaj D. Bhale Rao and Another

Andhra Pradesh High Court · (1995) 3 ALD 988 : (1995) 3 ALT 630 : (1995) 2 ALT(Cri) 716 : (1996) 1 CivCC 77 : (1996) 2 RCR(Criminal) 184

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 345, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 307, 498A

Read judgment

High Courts15 Nov 1995

Namburi Guru Gopal Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 483 : (1996) 1 ALT 840 : (1996) 1 ALT 84 : (1995) 1 AnWR 26

Constitution of India, 1950 — Article 226

Read judgment

High Courts15 Nov 1995

Chandraiahgari Ananthareddi and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALT(Cri) 489 : (1996) 2 APLJ 180 : (1996) 1 APLJ 180 : (1996) CriLJ 2109

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 24, 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 201, 300, 302, 34

Read judgment

High Courts14 Nov 1995Dismissed

M. Khader Vali Vs S. Hayat and Others

Andhra Pradesh High Court · (1996) 1 ALT(Cri) 39 : (1996) 2 DMC 56

Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Dowry Prohibition Act, 1961 — Section 7(1), 7(3)

Read judgment

High Courts14 Nov 1995

Commissioner of Income Tax Vs Novapan India Ltd.

Andhra Pradesh High Court · (1997) 227 ITR 710

Income Tax Act, 1961 — Section 256(2), 43(1)

Read judgment

High Courts14 Nov 1995

Commissioner of Income Tax Vs Lohiya Trading Co.

Andhra Pradesh High Court · (1997) 226 ITR 873

Income Tax Act, 1961 — Section 119, 271, 271(1), 271(2)

Read judgment

High Courts13 Nov 1995

Chinta Narasimha and Others Vs District Collector, Guntur and Others

Andhra Pradesh High Court · (1998) 5 ALD 490

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6

Read judgment

High Courts13 Nov 1995Allowed

Shaik Peda Adam and Others Vs Shaik Adam and Others

Andhra Pradesh High Court · (1995) 3 ALT 581 : (1996) 1 CivCC 297

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Limitation Act, 1963 — Article 113

Read judgment

High Courts13 Nov 1995

Management of Hindustan Cables Ltd. Vs Labour Court, Hyderabad and Another

Andhra Pradesh High Court · (1996) 3 ALT 727

Industrial Disputes Act, 1947 — Section 22, 23, 24

Read judgment

High Courts13 Nov 1995

K.S. Sudhakaran and Others Vs S. Narasimha Reddy and Others

Andhra Pradesh High Court · (1996) 2 ACC 205 : (1995) 3 ALT 673

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts13 Nov 1995Allowed

J. Durgappa Vs Industrial Tribunal-cum-Labour Court and Another

Andhra Pradesh High Court · (1996) 1 ALT 18

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)

Read judgment

High Courts13 Nov 1995Dismissed