High Courts11 Dec 1995Allowed
The Pay and Accounts Office Employees Joint Action Committee Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1995) 3 ALT 782
Constitution of India, 1950 — Article 150, 19, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,288 of 1,754
High Courts08 Dec 1995
Bonthu Arjuna Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALT(Cri) 433 : (1996) CriLJ 1807
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Dec 1995
Government of Andhra Pradesh and Another Vs V. Satyam Rao
Andhra Pradesh High Court · (1996) 2 ARBLR 453
Arbitration Act, 1940 — Section 14(2), 30, 33Contract Act, 1872 — Section 55
High Courts08 Dec 1995
Gaddam Brahmama alias Chinna Vs The State and Another
Andhra Pradesh High Court · (1996) 1 ALD 826 : (1996) 1 ALD(Cri) 463 : (1996) 2 ALT(Cri) 8 : (1996) CriLJ 2037
Penal Code, 1860 (IPC) — Section 299, 302, 304, 307, 324
High Courts08 Dec 1995
Arshad Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 3 ALD 410 : (1996) 2 ALD(Cri) 264 : (1996) 2 ALT(Cri) 433 : (1996) CriLJ 2893
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts08 Dec 1995Dismissed
Angara Pandithacharyulu and Others Vs Government of Andhra Pradesh, Education Department and Others
Andhra Pradesh High Court · (1996) 2 ALD 402 : (1996) 2 ALT 633
Andhra Pradesh Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts07 Dec 1995
China Narasappa and Another Vs Venkata Reddy and Others
Andhra Pradesh High Court · (1996) 2 ALT 593
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 35Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12Andhra Pradesh Panchayat Raj Act, 1994 — Section 233
High Courts07 Dec 1995Dismissed
C. Balaiah and Others Vs Tirumala Tirupati Devasthanams and Others
Andhra Pradesh High Court · (1996) 2 ALT 432(1)
Constitution of India, 1950 — Article 136, 14, 226, 227Tirumala Tirupati Devasthanams Office holders and Servants (other than Hereditary Office Holders) Recruitment Rules — Rule 9
High Courts07 Dec 1995Allowed
Mallaram Govindamma and Another Vs The District Collector and Others
Andhra Pradesh High Court · (1995) 3 ALT 870
Registration Act, 1908 — Section 17
High Courts06 Dec 1995
The Advertising Club and Another Vs The Central Board of Direct Taxes and Others
Andhra Pradesh High Court · (1996) 2 ALT 233
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194
High Courts06 Dec 1995Allowed
Ch. Papa Naidu Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALT 142
High Courts06 Dec 1995
Progressive Aluminium Ltd. and Others Vs Registrar of Companies and Another
Andhra Pradesh High Court · (1996) 2 ALD 1223 : (1996) 2 ALD(Cri) 81 : (1996) 1 ALD(Cri) 684 : (1997) 89 CompCas 147
Companies Act, 1956 — Section 370, 370(1), 55, 58, 58A
High Courts05 Dec 1995
Income Tax Officer Vs Gadamsetty Nagamaiah Chetty and Others
Andhra Pradesh High Court · (1996) 133 CTR 347 : (1996) 219 ITR 263
Income Tax Act, 1961 — Section 133A, 276, 277, 278, 279(1)
High Courts05 Dec 1995Dismissed
G. Siva Kumar Vs State Election Commissioner and Others
Andhra Pradesh High Court · (1996) 1 ALT 798
Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 36Constitution of India, 1950 — Article 226
High Courts05 Dec 1995
Shaik Khadervali and Others Vs Regional Admission Committee, 1995-96 and Others
Andhra Pradesh High Court · (1996) 1 ALT 807
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3, 4Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts04 Dec 1995
Government of Andhra Pradesh and Another Vs A.B.C. (India) Limited
Andhra Pradesh High Court · (1996) 1 ALT 720
Arbitration Act, 1940 — Section 20
High Courts04 Dec 1995Allowed
P. Rama Rao and Another Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1996) 1 ALT 100
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35AConstitution of India, 1950 — Article 14, 245Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13(1), 15
High Courts04 Dec 1995
Sri Bhaskar Fertilizers and Others Vs Dinkal Agro Chemicals (P) Ltd.
Andhra Pradesh High Court · (1996) 1 ALD 147 : (1996) 1 ALD(Cri) 398 : (1996) 1 ALT(Cri) 144 : (1996) CriLJ 1103
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Dec 1995Dismissed
Ch. Banu Prasad and Another Vs Pingali Subba Rao and Others
Andhra Pradesh High Court · (1999) 2 ALT 382
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts04 Dec 1995Dismissed
Smt. Bhagi Bai Vs Swastik Roller Flour Mills and Others
Andhra Pradesh High Court · (1996) 3 ALT 941
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)