High Courts15 Dec 1995Allowed
Nizam Sugars Ltd., Distillery Unit Vs G. Veeraswamy
Andhra Pradesh High Court · (1996) 2 ALT 665 : (1996) 2 LLJ 1224
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Industrial Disputes Act, 1947 — Section 2A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,287 of 1,754
High Courts15 Dec 1995Allowed
A.P. Treasuries Subordinate Services Association and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1995) 3 ALT 867
Constitution of India, 1950 — Article 150
High Courts14 Dec 1995
Mathangi Satyanarayana and Others Vs State
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 456 : (1996) CriLJ 1809
Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 108, 109, 110
High Courts14 Dec 1995
Pandian Graphites (India) Ltd. Vs Lovvuri Lakshmi and Another
Andhra Pradesh High Court · (1996) 1 ALT 423 : (1996) 87 CompCas 323
Civil Procedure Code, 1908 (CPC) — Section 20, 9Companies Act, 1956 — Section 10, 10(1), 10(2), 237, 391Constitution of India, 1950 — Article 227
High Courts14 Dec 1995Allowed
I.T.C. Ltd. Vs Non-Pensioners Association and Others
Andhra Pradesh High Court · (1996) 73 FLR 1736 : (1996) 1 LLJ 1106
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts14 Dec 1995
ITC Agro-tech Ltd. and Others Vs Registrar of Companies and Another
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 889 : (1996) 86 CompCas 170
Companies Act, 1956 — Section 370(1), 371(1)Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469(1)
High Courts14 Dec 1995
Bhoruka Steels Limited Vs Suresh and Suresh Wires (P.) Ltd.
Andhra Pradesh High Court · (1996) 86 CompCas 734
Companies Act, 1956 — Section 433, 434, 434(1), 439
High Courts14 Dec 1995
Vasthrala Subba Rao @ Budabukkala Subba Rao Vs State and another
Andhra Pradesh High Court · (1999) 4 ALD 151 : (1999) 2 ALD(Cri) 310
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 383Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Dec 1995Dismissed
State of Andhra Pradesh Vs Pallavi Potteries
Andhra Pradesh High Court · (2003) 133 STC 76
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14(4C)
High Courts13 Dec 1995Dismissed
Nookala Ramesh Reddy Vs Gudipudi Rangarao
Andhra Pradesh High Court · (1996) 3 ALT 501 : (1997) 3 CivCC 167
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 2(5)
High Courts12 Dec 1995
Eswaramma and Others Vs G. Peddathippeswamy and Another
Andhra Pradesh High Court · (1996) 2 DMC 417
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts12 Dec 1995Dismissed
Smt. Saraswati Bai Vs Acharya Ved Bhushan
Andhra Pradesh High Court · (1995) 3 ALT 887
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Dec 1995Dismissed
Andhra Pradesh State Road Trans. Corpn. Vs K. Chandra Reddy and Another
Andhra Pradesh High Court · (1996) 2 ACC 546
Land Acquisition Act, 1894 — Section 18
High Courts11 Dec 1995Dismissed
Andhra Pradesh State Road Transport Corporation Vs K. Chandra Reddy alias K. Chandrasekhara Reddy and Another
Andhra Pradesh High Court · (1996) 3 ALT 1029
Limitation Act, 1963 — Article 91Motor Vehicles Act, 1939 — Section 110, 110(1), 110A(1), 110FAndhra Pradesh Motor Vehicles Rules, 1964 — Rule 533
High Courts11 Dec 1995Dismissed
M.V.S. Prasada Rau Vs K. Mangamma
Andhra Pradesh High Court · (1996) 1 ALT 464
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 19, 22
High Courts11 Dec 1995
Hyderabad Industries Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 102 STC 237
High Courts11 Dec 1995Allowed
Sri Mutyala Venkat Rao Vs Land Acquisition Officer-cum-Special Deputy Collector, Land Acquisition and Another
Andhra Pradesh High Court · (1996) 1 ALT 125
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts11 Dec 1995
Uday Kumar Crushings Vs A.P. Pollution Control Board and Another
Andhra Pradesh High Court · (1996) 1 ALT 470 : (1996) 1 ALT 47
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31AConstitution of India, 1950 — Article 226
High Courts11 Dec 1995
Ganesh Traders Vs Special Assistant Commercial Tax Officer
Andhra Pradesh High Court · (1996) 101 STC 329
Andhra Pradesh General Sales Tax Act, 1957 — Section 29
High Courts11 Dec 1995Dismissed
Bhupathiraju Venkata Ramaraju Vs Bhupathiraju Ramakrishnamraju and Others
Andhra Pradesh High Court · (1996) 3 ALT 702
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1