High Courts29 Dec 1995
Bhaktimala Beedi Factory Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1996) 219 ITR 6
Partnership Act, 1932 — Section 14, 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,285 of 1,754
High Courts29 Dec 1995
V.V. Projects and Investments P. Ltd. Vs 21st Century Constructions P. Ltd.
Andhra Pradesh High Court · (1997) 90 CompCas 346
Companies Act, 1956 — Section 235, 397, 398, 433, 443(2)
High Courts29 Dec 1995
Percept Advertising and Another Vs Secunderabad Health Care Limited
Andhra Pradesh High Court · (1998) 91 CompCas 591
Companies Act, 1956 — Section 433, 434, 434(1), 439(1)
High Courts29 Dec 1995Dismissed
Anwarul-Uloom Junior College Vs The State of A.P. and Others Mohammed Ghouse Khan Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 2 ALT 728
Andhra Pradesh Education Act, 1982 — Section 79(1)Andhra Pradesh Minorities Educational Institutions (Establishment, Recognition and Regulation) Rules, 1988 — Rule 8, 8(4), 8(5)Constitution of India, 1950 — Article 226, 30(1)
High Courts29 Dec 1995
Azamjahi Mills Vs The Industrial Tribunal-cum-labour Court and Others
Andhra Pradesh High Court · (1996) 1 ALT 340 : (1996) 2 LLJ 33
Industrial Disputes Act, 1947 — Section 18, 18(1), 4Payment of Gratuity Act, 1972 — Section 4
High Courts28 Dec 1995Allowed
Syed Rahiq Raheem Vs The Convenor, Common Entrance MBA Examination, 1995, Osmania University and Others
Andhra Pradesh High Court · (1996) 1 ALT 844
Constitution of India, 1950 — Article 14, 226
High Courts28 Dec 1995Dismissed
The Oriental Fire and General Insurance Company Limited Vs K. Hanumantha Rao and Others
Andhra Pradesh High Court · (1996) 4 ALT 84
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 213, 277, 277AMotor Vehicles Act, 1939 — Section 94, 95, 95(1)
High Courts28 Dec 1995Dismissed
Adapa Goverdhana Rao Vs Deputy Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (1996) 1 ALT 319 : (1996) 2 LLJ 314
High Courts28 Dec 1995Allowed
Sarath Prabhakar Vs State Board of Technical Education and Others
Andhra Pradesh High Court · (1996) 1 ALT 636
High Courts28 Dec 1995Allowed
Toddy Co-operative Society, Lalapet Toddy Group Vs The Assistant Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (1996) 2 ALD 418 : (1996) 2 ALT 314 : (1998) 2 AnWR 662
Andhra Pradesh Excise (Tapping of Trees and Toddy Shops Special Conditions of License) Rules, 1969 — Rule 14(1), 15Constitution of India, 1950 — Article 226
High Courts28 Dec 1995Dismissed
Coastal Papers Limited Vs Government of India and Others
Andhra Pradesh High Court · (1996) 1 ALT 54
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 11
High Courts27 Dec 1995
B. Noorulla Khan and Others Vs Government of India, Ministry of Transport, Surface Transport Department and Others
Andhra Pradesh High Court · (1996) 3 ALT 231
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 185, 297A(1), 297A(2), 297A(6)Constitution of India, 1950 — Article 19(1), 245(1), 246, 248, 254Motor Vehicles Act, 1988 — Section 2(7), 73, 74, 74(2), 88(11)
High Courts27 Dec 1995Dismissed
Yeruva Subba Reddy Vs Commissioner of Endowments and Others
Andhra Pradesh High Court · (1998) 1 ALT 579
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 75Constitution of India, 1950 — Article 226
High Courts27 Dec 1995Allowed
Rajigiri Gopala Rao and Others Vs Boddupalli Prakasarao and Others
Andhra Pradesh High Court · (1996) 2 ALD 412 : (1996) 3 ALT 27
High Courts27 Dec 1995
HIFCO Consumer Credit Ltd. Vs Midland Industries Limited and Others
Andhra Pradesh High Court · (1998) 93 CompCas 502
Companies Act, 1956 — Section 237, 391, 392, 433
High Courts26 Dec 1995Dismissed
Land Acquisition Officer (RDO) Vs M. Narayana and Others
Andhra Pradesh High Court · (1996) 1 ALT 655
Land Acquisition Act, 1894 — Section 23
High Courts22 Dec 1995Dismissed
D. Subramanyam Vs A.V.G. Krishna Murthy, Secretary, A.P. Legislature and Another
Andhra Pradesh High Court · (1996) 2 ALT 623
Constitution of India, 1950 — Article 187Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts22 Dec 1995
Golkonda Engineering Enterprises Ltd. Vs Ginni Vyappaar Ltd.
Andhra Pradesh High Court · (1997) 1 CompLJ 404
Companies Act, 1956 — Section 153, 17, 391, 391(2), 392
High Courts22 Dec 1995Allowed
Arikarevula Sanyasi Raju Vs The Branch Manager, State Bank of India and Others
Andhra Pradesh High Court · (1996) 1 ALT 348 : (1996) 2 LLJ 104
State Bank of India Employees Pension Fund Rules, 1955 — Rule 22(1), 24, 26
High Courts21 Dec 1995
G. Somi Reddy Vs Smt. G. Sujatha and Another
Andhra Pradesh High Court · (1996) 1 ALT 782
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24