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Andhra Pradesh High Court judgments

35,067 judgments · page 1,294 of 1,754

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High Courts27 Oct 1995

Sukhdev Pershad (died), his L.R. Durga Pershad Vs B. Kishanlal and Others

Andhra Pradesh High Court · (1996) 1 ALT 71 : (1996) 1 CivCC 320

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(5), 115
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High Courts26 Oct 1995

Council of the Institute of Chartered Accountants of India Vs V.I. Oommen and others

Andhra Pradesh High Court · AIR 1996 AP 254

Chartered Accountants Act, 1949 — Section 21(2), 21(5), 22Chartered Accountants Regulations, 1964 — Regulation 11(5)Chartered Accountants Regulations, 1988 — Regulation 12(6)
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High Courts26 Oct 1995

Vijaya Aluminium Industries Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 103 STC 508

Andhra Pradesh General Sales Tax Act, 1957 — Section 2
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High Courts26 Oct 1995

Singareni Collieries Co. Ltd. Vs Anwar Basha and Others

Andhra Pradesh High Court · (1996) 2 ALT 920

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High Courts25 Oct 1995

Government Of Andhra Pradesh and Others Vs Andhra Pradesh High Court Junior Officers Association and Others

Andhra Pradesh High Court · (1995) 3 ALT 774

Constitution of India, 1950 — Article 14
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High Courts24 Oct 1995Dismissed

Voleti Srirama Reddy (died) per L.Rs. Vs Voleti Appalaraju and Others

Andhra Pradesh High Court · (1996) 1 ALT 810

Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17, 49
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High Courts24 Oct 1995

Abdul Khayoom Vs The Mandal Revenue Officer, Amrabad Mandal and Another

Andhra Pradesh High Court · (1996) 1 ALT 209

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(1), 3(2), 3(4), 3(5), 4Constitution of India, 1950 — Article 226
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High Courts24 Oct 1995

Ritesh Oil Industries Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1995) 3 ALD 1052 : (1995) 3 ALT 607 : (1996) 101 STC 215

Andhra Pradesh General Sales Tax Act, 1957 — Section 17
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High Courts24 Oct 1995

Sivashankar Granites Pvt. Ltd. Vs Assistant Commissioner of Central Excise, Warangal

Andhra Pradesh High Court · (1998) 98 ELT 32

Central Excise Rules, 1944 — Rule 98(5), 9B(5)Central Excises and Salt Act, 1944 — Section 11A
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High Courts24 Oct 1995

J. Gopalan Vs General Manager (Works), Hindustan Cables Ltd. and Others

Andhra Pradesh High Court · (1996) 1 AnWR 483 : (1996) 3 LLJ 977

Constitution of India, 1950 — Article 12, 14, 16, 21, 226
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High Courts20 Oct 1995

P. Swarupa and Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1996) CriLJ 2607

Constitution of India, 1950 — Article 47Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 482
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High Courts20 Oct 1995Allowed

Surya Prakash and Others Vs Md. Younus and Others

Andhra Pradesh High Court · (1995) 3 ALT 726

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20Limitation Act, 1963 — Section 10, 11, 12, 13, 14
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High Courts20 Oct 1995

D. Srinivasulu Reddy Vs Tirumala Tirupati Devasthanam and others

Andhra Pradesh High Court · (1999) 1 ALD 411

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High Courts19 Oct 1995Dismissed

The Primary Agricultural Co-op. Society Vs B. Malla Reddy and Others

Andhra Pradesh High Court · (1996) 3 ALT 488

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High Courts19 Oct 1995

State of Andhra Pradesh Vs Rasi Cement Limited

Andhra Pradesh High Court · (1996) 103 STC 255

Andhra Pradesh General Sales Tax Rules, 1957 — Rule 33(2)
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High Courts19 Oct 1995

The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs J.C. Narayana Reddy and Another

Andhra Pradesh High Court · (1996) 1 ALD 677 : (1996) 1 ALD(Cri) 566 : (1995) 2 ALT(Cri) 697 : (1996) CriLJ 462

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 57
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High Courts19 Oct 1995

Reguri Sampath Reddy and Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1996) 1 ALT(Cri) 318 : (1996) CriLJ 1528 : (1997) 1 DMC 99

Criminal Procedure Code, 1973 (CrPC) — Section 313, 377, 378Penal Code, 1860 (IPC) — Section 30, 304B, 498A
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High Courts19 Oct 1995

Commissioner of Wealth Tax Vs Rahamatunnisa Begum

Andhra Pradesh High Court · (1996) 136 CTR 326

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High Courts19 Oct 1995

Commissioner of Wealth-tax Vs Mrs. Rahamatunnissa Begum

Andhra Pradesh High Court · (1997) 226 ITR 591

Wealth Tax Act, 1957 — Section 23(3A), 27(3)
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High Courts18 Oct 1995Allowed

E. Murugaiah and Another Vs C. Ekambara Reddy

Andhra Pradesh High Court · (1996) 2 ALD 373 : (1996) 2 ALT 720 : (1997) 3 CivCC 130

Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 21
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