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Andhra Pradesh High Court judgments

35,067 judgments · page 1,296 of 1,754

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High Courts12 Oct 1995

T. Srihari and Another Vs Haneef Brothers and Others

Andhra Pradesh High Court · (1996) 1 ALT 678

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)(c)
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High Courts12 Oct 1995

Rajendra Prasad and Others Vs Raja Ratan Gopal Sainchar and Others

Andhra Pradesh High Court · (1996) 1 ALD 395 : (1996) 1 ALD(Cri) 416 : (1995) 3 ALT 893 : (1996) 1 APLJ 257 : (1996) CriLJ 1214

Contempt of Courts Act, 1971 — Section 2Contempt of Courts Rules, 1980 — Rule 33
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High Courts11 Oct 1995Dismissed

Savitri Bai Vs Om Prakash Gupta and Others

Andhra Pradesh High Court · (1996) 3 ALT 424 : (1997) 3 CivCC 241

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
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High Courts11 Oct 1995

Venkateswara Agencies Vs Commissioner of Commercial Taxes, Andhra Pradesh, Hyderabad and Another

Andhra Pradesh High Court · (1996) 101 STC 333

Andhra Pradesh General Sales Tax Act, 1957 — Section 23(1)
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High Courts11 Oct 1995

C. Subbarayudu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 912 : (1996) 1 ALT(Cri) 75 : (1996) CriLJ 1472

Penal Code, 1860 (IPC) — Section 160
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High Courts11 Oct 1995

Neti Venkatanarayanamma and Others Vs Nune Ramanna

Andhra Pradesh High Court · (1995) 3 ALT 572

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2(2A), Order 21 Rule 66, Order 21 Rule 66(2), 47
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High Courts11 Oct 1995

Dudekula Khabala Saheb alias Khabala Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 358 : (1996) 1 ALT(Cri) 180 : (1996) CriLJ 2196

Penal Code, 1860 (IPC) — Section 209, 300, 302, 304, 403
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High Courts11 Oct 1995

State of Andhra Pradesh Vs Durga Rice and Oil Mill Contractors Company

Andhra Pradesh High Court · (1996) 2 AnWR 715 : (1996) 102 STC 247

Central Sales Tax Act, 1956 — Section 15
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High Courts11 Oct 1995Dismissed

Edupalli Appalaswamy Vs Allu Appalaswamy (Landlord) and Others

Andhra Pradesh High Court · (1995) 3 ALT 910

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 12, 12(1)
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High Courts11 Oct 1995

Tadepalli Parusuram Vs Gopu Krishna Kumar and Others

Andhra Pradesh High Court · (1995) 3 ALT 654

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
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High Courts10 Oct 1995

State of A.P. and Others Vs K. Satyanarayana and Others

Andhra Pradesh High Court · (1995) 3 ALD 830 : (1995) 3 ALT 513

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High Courts10 Oct 1995

R. Venkateshwara Rao and Co. and Another Vs Smt. T. Usha Ravi and Others

Andhra Pradesh High Court · (1995) 3 ALT 490

Motor Vehicles Act, 1988 — Section 140, 168
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High Courts10 Oct 1995Dismissed

T. Yadagiri Vs Smt. Bhagyawathi

Andhra Pradesh High Court · (1995) 3 ALT 778

Hindu Marriage (Amendment) Act, 1995 — Section 28Hindu Marriage Act, 1955 — Section 13(1)
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High Courts10 Oct 1995

Pallepu Venkati Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALD(Cri) 427 : (1996) 1 ALT(Cri) 248 : (1996) CriLJ 1458

Penal Code, 1860 (IPC) — Section 395
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High Courts10 Oct 1995

Pabbathi Reddy Sudarshan Reddy Vs Pabbathi Reddy Sashirekhamma

Andhra Pradesh High Court · AIR 1996 AP 300

Evidence Act, 1872 — Section 114, 144Hindu Adoptions and Maintenance Act, 1956 — Section 10, 10(IV)Registration Act, 1908 — Section 17
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High Courts10 Oct 1995

R. Venkateshwara Rao and Co. and Another Vs T. Usha Ravi and Others

Andhra Pradesh High Court · (1995) 3 ALT 490

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High Courts09 Oct 1995

Auric Engineering Private Limited Vs Commissioner of Commercial Taxes, Andhra Pradesh

Andhra Pradesh High Court · (1995) 3 ALT 640 : (1996) 101 STC 270

Andhra Pradesh General Sales Tax Act, 1957 — Section 5Andhra Pradesh General Sales Tax Rules, 1957 — Rule 30
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High Courts29 Sept 1995

Sponge Iron India Ltd. Vs B.V. Radhakrishna and Another

Andhra Pradesh High Court · (1996) 3 ALT 557

Arbitration Act, 1940 — Section 30Interest Act, 1978 — Section 3
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High Courts29 Sept 1995Dismissed

The Executive Engineer, PWD (R and B), National Highway, Suryapet Division and Others Vs P. Yellaiah and Others

Andhra Pradesh High Court · (1995) 3 ALT 914

Land Acquisition Act, 1894 — Section 18, 28A, 4(1)
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High Courts29 Sept 1995

In Re: Novopan India Limited In Re: G.V.K. Hotels Ltd.

Andhra Pradesh High Court · (1997) 88 CompCas 596

Capital Issues (Control) Act, 1947 — Section 3Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 101, 101(2), 102, 102(1)
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