COURT ARCHIVE

Andhra Pradesh High Court judgments

35,071 judgments · page 1,267 of 1,754

High Courts08 Jul 1996Allowed

Smt. Gutta Rajyalakshmi Vs The Presiding Officer and Election Officer, Rajupalem Mandal Parishad and Others

Andhra Pradesh High Court · (1996) 3 ALD 609 : (1996) 3 ALT 84 : (1996) 2 APLJ 59 : (1996) 1 APLJ 59

Andhra Pradesh Panchayat Raj Act, 1994 — Section 153(1)Andhra Pradesh Panchayat Raj Rules — Rule 13(6), 13(7)

High Courts08 Jul 1996Allowed

K. Narasimha Reddy Vs A.P. State Road Transport Corporation and Another

Andhra Pradesh High Court · (1996) 3 ALT 139

High Courts05 Jul 1996

M/s. Padmavathi Constructions Vs The A.P. Industrial Infrastructure Corporation Ltd. and others

Andhra Pradesh High Court · AIR 1997 AP 1 : (1996) 3 ALT 953

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 226, 299

High Courts05 Jul 1996Dismissed

Himabindu Chemicals (P) Ltd. Vs The Joint Collector

Andhra Pradesh High Court · (1996) 3 ALT 618 : (1996) 2 APLJ 250 : (1996) 1 APLJ 250

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6C

High Courts05 Jul 1996

Polampalli Krishna Murthy Vs The District Panchayat Officer and Others

Andhra Pradesh High Court · (1996) 3 ALD 5 : (1996) 3 ALT 419

Andhra Pradesh Panchayat Raj Act, 1994 — Section 128, 264

High Courts05 Jul 1996

State of A.P. Vs Dr. A. Gopal Menon, Secretary, Vigyanapuri Allottees Welfare Association

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 386 : (1996) 3 ALT 296

Contempt of Courts Act, 1971 — Section 12, 2

High Courts04 Jul 1996

Commissioner of Income Tax Vs Andhra Sugars Ltd.

Andhra Pradesh High Court · (1997) 93 TAXMAN 676

Income Tax Act, 1961 — Section 256(2), 30, 31, 32, 33

High Courts04 Jul 1996

Shaik Jamal Basha Vs Government of India, New Delhi and Others

Andhra Pradesh High Court · (1996) 3 ALD 905 : (1996) 2 ALD(Cri) 453 : (1996) 3 ALT 699 : (1997) 91 ELT 277

Customs Act, 1962 — Section 111, 125, 79(2)

High Courts03 Jul 1996Dismissed

K. Yella Reddy Vs The Registrar, Andhra Pradesh Administrative Tribunal and Others

Andhra Pradesh High Court · (1996) 3 ALT 1047

Constitution of India, 1950 — Article 226

High Courts03 Jul 1996

Sree Kumar and Company Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 104 STC 25

Andhra Pradesh General Sales Tax (Amendment) Act, 1985 — Section 4Andhra Pradesh General Sales Tax Act, 1957 — Section 38(4), 4Andhra Pradesh General Sales Tax Rules, 1957 — Rule 31(3)

High Courts03 Jul 1996

State Bank of Hyderabad Vs Andhra Pradesh Industrial Development Corporation Ltd. and Others

Andhra Pradesh High Court · (1998) 6 ALD 223 : (1998) 4 ALT 781 : (1999) 98 CompCas 612

State Financial Corporations Act, 1951 — Section 29

High Courts03 Jul 1996Dismissed

Vanka Nagarathnamma Vs The Government of A.P. and Others

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 424 : (1996) 3 ALT 94 : (1996) 2 APLJ 105 : (1996) 1 APLJ 105

High Courts02 Jul 1996

The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Veldend Jaya Prakash

Andhra Pradesh High Court · (1996) 3 ALD 559 : (1996) 2 ALT(Cri) 214 : (1997) CriLJ 196 : (1997) 2 DMC 39 : (1997) 2 RCR(Criminal) 691

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 498A

High Courts02 Jul 1996

Western India Gunnies Private Limited Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2003) 133 STC 14

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)

High Courts01 Jul 1996Allowed

Jangaon Rice and Oil Millers Association Vs The Senior Regional Manager, Food Corporation of India and Another

Andhra Pradesh High Court · (1996) 3 ALD 705 : (1996) 2 ALD(Cri) 393 : (1996) 3 ALT 509

Constitution of India, 1950 — Article 19(1)

High Courts01 Jul 1996

C. Sathiraju and Sons Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1998) 111 STC 703

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)

High Courts01 Jul 1996

Shakamuri Apparao and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1996) 3 ALD 493 : (1996) 2 ALD(Cri) 273 : (1996) 2 ALT 432 : (1996) CriLJ 3936

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 190, 190(1)

High Courts01 Jul 1996

Andhra Light Castings Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 107 STC 146

Central Sales Tax Act, 1956 — Section 14, 20(2)

High Courts01 Jul 1996

Sri Bhagya Lakshmi Cashew Products Vs Deputy Commercial Tax Officer, Ichapuram, Srikakulam Dist.

Andhra Pradesh High Court · (1997) 104 STC 297

Andhra Pradesh General Sales Tax Rules, 1957 — Rule 12, 17(3)

High Courts27 Jun 1996

Shaw Wallace and Co. Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 4 ALD 446 : (1996) 2 AnWR 695 : (1997) 104 STC 497

Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2), 22