COURT ARCHIVE

Andhra Pradesh High Court judgments

35,071 judgments · page 1,266 of 1,754

High Courts11 Jul 1996Dismissed

Action Group for Research in Environment and Educational Development Society and Others Vs Smt. P. Sakku Bhai and Others

Andhra Pradesh High Court · (1996) 3 ALD 907 : (1996) 3 ALT 574

Andhra Pradesh Education Act, 1982 — Section 60

High Courts11 Jul 1996Allowed

The Registrar, Osmania University and A.P. State Council of Higher Education Vs V. Raja Satyanarayana, rep. by his father and Sri V. Sita Rama Sastry and Others

Andhra Pradesh High Court · (1996) 3 ALT 945

Constitution of India, 1950 — Article 14, 15(3), 15(4)

High Courts11 Jul 1996

State of Andhra Pradesh Vs Andhra Pradesh Mining Corporation

Andhra Pradesh High Court · (1997) 106 STC 276

Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)Central Sales Tax (Andhra Pradesh) Rules, 1957 — Rule 14

High Courts11 Jul 1996

State of Andhra Pradesh Vs Manohara Trading Company

Andhra Pradesh High Court · (1997) 106 STC 304

High Courts11 Jul 1996

Sk. Abdul Kareem and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 4 ALD 1025 : (1996) 2 ALD(Cri) 887 : (1996) 2 ALT(Cri) 465 : (1996) CriLJ 4173

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

High Courts11 Jul 1996

Gujula Satyanarayana Reddy Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 3 ALD 406 : (1996) 2 ALT 262 : (1996) 2 ALT(Cri) 211 : (1997) 1 APLJ 65 : (1997) CriLJ 948 : (1997) 2 RCR(Criminal) 647

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 420

High Courts11 Jul 1996Dismissed

Gimpex Limited Vs Indian Barytes and Chemicals Limited and Others

Andhra Pradesh High Court · (1996) 4 ALT 423

Constitution of India, 1950 — Article 226

High Courts11 Jul 1996Allowed

D. Bheem Rao Vs The District Collector (Panchayat Wing) and Another

Andhra Pradesh High Court · (1996) 3 ALT 341

Andhra Pradesh Gram Panchayats Act, 1964 — Section 50(9)

High Courts11 Jul 1996Dismissed

Mohd. Maqbool Ahmed @ Mateen and Another Vs The Deputy Commissioner of Police, Special Investigation Team and Others

Andhra Pradesh High Court · (1996) 3 ALT 215 : (1996) 2 APLJ 97 : (1996) 1 APLJ 97

Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 102(3)Penal Code, 1860 (IPC) — Section 22, 420

High Courts10 Jul 1996Allowed

Smt. Kolli Yerukulamma Vs The Chairman, Visakhapatnam Port Trust

Andhra Pradesh High Court · (1996) 4 ALT 554

Constitution of India, 1950 — Article 12, 21, 226, 32

High Courts10 Jul 1996

Dulcie M. Robb Vs Murid Hyder and Others

Andhra Pradesh High Court · (1996) 4 ALD 28 : (1996) 2 ALD(Cri) 760 : (1996) 3 ALT 161 : (1996) 2 APLJ 139 : (1996) 1 APLJ 139 : (1997) CriLJ 1051

Contempt of Courts Act, 1971 — Section 12(1), 2

High Courts10 Jul 1996

State of Andhra Pradesh Vs VBC Exports Ltd. and Others

Andhra Pradesh High Court · (1996) 103 STC 532

Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 9, 9(1)

High Courts10 Jul 1996Dismissed

Nallamilli Satyanarayana Reddy Vs Tadi Venkata Reddy

Andhra Pradesh High Court · (1997) 2 ALT 534

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16(2), 17Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227

High Courts09 Jul 1996

Rapeti Veerraju and Another Vs Peela Baburao and Others

Andhra Pradesh High Court · (1996) 3 ALT 173 : (1996) 2 APLJ 191 : (1996) 1 APLJ 191

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Stamp Act, 1899 — Section 38(2)

High Courts09 Jul 1996Allowed

M. Lavanya Dutt Vs The Jawaharlal Nehru Technological University and Others

Andhra Pradesh High Court · (1996) 3 ALD 701 : (1996) 3 ALT 609

Constitution of India, 1950 — Article 226

High Courts09 Jul 1996

Mohd. Ahsanuddin Hussain Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1998) 147 CTR 153 : (1998) 230 ITR 439 : (1997) 92 TAXMAN 238

Income Tax Act, 1961 — Section 257, 28

High Courts09 Jul 1996

K. Srinivasa Rao Vs Convener, EAMCET-95, J.N.T.U., Hyderabad and others

Andhra Pradesh High Court · AIR 1996 AP 389 : (1996) 3 ALT 264

Constitution of India, 1950 — Article 226

High Courts08 Jul 1996

Palivela Padma Raju (died) per L.Rs. Vs Special Deputy Collector (Land Acquisition) and Palivela Surya Rao

Andhra Pradesh High Court · (1997) 3 ALT 607

Land Acquisition Act, 1894 — Section 23, 4(1)

High Courts08 Jul 1996Allowed

Dr. Ashok Ballurkar and Osmania University and Another Vs Dr. N. Venkata Rao and Others

Andhra Pradesh High Court · (1996) 3 ALT 1090

Constitution of India, 1950 — Article 14, 226

High Courts08 Jul 1996

Srikanth Trading Company Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1998) 109 STC 590

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 35Andhra Pradesh General Sales Tax Rules, 1957 — Rule 12, 17(3), 58