COURT ARCHIVE

Andhra Pradesh High Court judgments

35,071 judgments · page 1,268 of 1,754

High Courts27 Jun 1996Allowed

K.V.R. Choudhary Vs Inspector of Police and Another

Andhra Pradesh High Court · (1996) 4 ALD 853 : (1996) 2 ALD(Cri) 842 : (1997) 1 ALT 65 : (1997) 1 ALT(Cri) 261 : (1997) 1 DMC 528

Constitution of India, 1950 — Article 226

High Courts27 Jun 1996

Kamili Srinivas Vs Board of Intermediate Education

Andhra Pradesh High Court · (1996) 3 ALT 584

High Courts27 Jun 1996Allowed

G.V. Narasimham Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (1997) 5 ALT 653 : (1996) 3 ALT 567

High Courts27 Jun 1996

Asian Barrels Private Limited Vs Commissioner of Customs and Central Excise (Appeals)

Andhra Pradesh High Court · (1998) 98 ELT 39

Central Excises and Salt Act, 1944 — Section 35, 35F

High Courts27 Jun 1996

State of Andhra Pradesh Vs Ajanta Cool Drinks

Andhra Pradesh High Court · (1997) 2 ALD 562 : (1997) 106 STC 135

Andhra Pradesh General Sales Tax Act, 1957 — Section 9

High Courts27 Jun 1996

Gujarat Steel Tubes Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 104 STC 461

High Courts26 Jun 1996Dismissed

The Defence Estates Officer Vs V. Suresh Babu and Others

Andhra Pradesh High Court · (1996) 3 ALT 447

Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 11

High Courts26 Jun 1996

State of Andhra Pradesh Vs T. Siddaiah Naidu and Co. State of Andhra Pradesh Vs K.G. Srinivasulu

Andhra Pradesh High Court · (1997) 107 STC 478

High Courts26 Jun 1996Allowed

T. Inna Reddy Vs The District Educational Officer and Another

Andhra Pradesh High Court · (1996) 4 ALT 316

Andhra Pradesh Education Act, 1982 — Section 79, 79(3)

High Courts25 Jun 1996Allowed

Kanakadurga Manure Works Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2003) 133 STC 147

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)

High Courts25 Jun 1996

M. Sridhar Reddy and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 418 : (1996) 1 ALD(Cri) 512 : (1996) 2 ALT 522 : (1996) 2 ALT(Cri) 724 : (1996) 2 AnWR 446 : (1996) CriLJ 4169

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 174, 179, 182Evidence Act, 1872 — Section 113B

High Courts24 Jun 1996

State of Andhra Pradesh Vs Food Corporation of India.

Andhra Pradesh High Court · (1997) 106 STC 293

Central Sales Tax Act, 1956 — Section 2

High Courts21 Jun 1996

K.C. Jaya Kumar Vs The State

Andhra Pradesh High Court · (1996) 3 ALD 970 : (1996) 2 ALD(Cri) 455 : (1996) 2 ALT(Cri) 175 : (1997) CriLJ 10

Criminal Procedure Code, 1973 (CrPC) — Section 100, 164, 165, 4, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 22, 41, 41(1), 41(2)Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 10, 5

High Courts21 Jun 1996

Vemulakonda Anjaneyulu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 2 ALT(Cri) 494 : (1996) CriLJ 3897

Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

High Courts21 Jun 1996Dismissed

S. Chennakesava Rao Vs A.P. State Road Transport Corporation and Others

Andhra Pradesh High Court · (1997) 2 ALD 795 : (1997) 2 ALT 153

High Courts20 Jun 1996

State of Andhra Pradesh Vs Sahney Steel and Press Works Ltd.

Andhra Pradesh High Court · (1996) 3 ALD 752 : (1996) 3 ALT 616 : (1997) 104 STC 41

Andhra Pradesh General Sales Tax Act, 1957 — Section 22, 5

High Courts20 Jun 1996

Deccan Traders Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 104 STC 424

Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1), 7A(2)

High Courts20 Jun 1996

P. Rukmangadha Chetty Vs The Public Finance Corporation

Andhra Pradesh High Court · (1996) 4 ALT 472

Evidence Act, 1872 — Section 114

High Courts20 Jun 1996Dismissed

Official Receiver Vs G. Prabhavathi and Others

Andhra Pradesh High Court · (1997) 2 ALT 91

Provincial Insolvency Act, 1920 — Section 52

High Courts20 Jun 1996Dismissed

Osmania University Vs Mohammed Rahmat Ali Humayun

Andhra Pradesh High Court · (1997) 2 ALT 159 : (1997) 2 CivCC 266

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 7