High Courts19 Jun 1996Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Smt. T. Anjanamma and Others
Andhra Pradesh High Court · (1996) 2 ALT 925
Motor Vehicles Act, 1939 — Section 95
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,269 of 1,754
High Courts19 Jun 1996
State of Andhra Pradesh Vs Union of India
Andhra Pradesh High Court · (1997) 104 STC 1
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 22(1)Constitution of India, 1950 — Article 285, 285(1), 289Railways Act, 1989 — Section 135
High Courts19 Jun 1996
Assistant Director, Enforcement Directorate (FERA) Ministry of Finance, Govt. of India Vs M.A. Wajid
Andhra Pradesh High Court · (1998) 4 ALD 540 : (1998) 2 ALD(Cri) 272 : (1998) 2 ALT(Cri) 552 : (1998) 3 APLJ 330 : (1999) 96 CompCas 745
Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 164(2), 463
High Courts19 Jun 1996Dismissed
Regional Manager, APSRTC and Another Vs K. Ramacharyulu and Others
Andhra Pradesh High Court · (1996) 4 ALT 874
Constitution of India, 1950 — Article 14, 16, 21
High Courts19 Jun 1996
Late R. Satya Bai and Another Vs Rachakonda Venkat Rao and Others
Andhra Pradesh High Court · (1996) 3 ALT 570
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, Order 26 Rule 13, Order 26 Rule 14, 151
High Courts19 Jun 1996
New India Assurance Company Ltd. and Another Vs Pedada Prabhavathi and Others
Andhra Pradesh High Court · (1997) 1 ACC 575 : (1996) 4 ALT 449
Motor Vehicles Act, 1939 — Section 110A
High Courts19 Jun 1996
New India Assurance Co. Ltd. and Another Vs Pedada Prabhavathi and Others
Andhra Pradesh High Court · (1998) ACJ 615
Hindu Adoptions and Maintenance Act, 1956 — Section 21
High Courts18 Jun 1996Allowed
Sivakumaram Chengal Rao Vs P. Paramasivappa
Andhra Pradesh High Court · (1996) 3 ALD 968 : (1996) 3 ALT 248
Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1987 — Section 4Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jun 1996
The Superintending Engineer, Operation Circle, APSE Board, Warangal and Others Vs D. Kondala Rao and Others
Andhra Pradesh High Court · (1996) 3 ALT 546 : (1997) 2 LLJ 586
High Courts18 Jun 1996Dismissed
K. Venkatrama Naidu (died) per L.Rs. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 2 ALT 252
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8, Order 9 Rule 9
High Courts18 Jun 1996Allowed
Kumari Sheela Rani, minor rep. by her father Sri D.J. Varaprasada Rao Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 3 ALT 276
Constitution of India, 1950 — Article 14
High Courts17 Jun 1996
The Asia Pacific Investments Trust Ltd. Vs Ac, Excise and Prohibition, Hyderabad and Others
Andhra Pradesh High Court · (1996) 3 ALT 412
High Courts17 Jun 1996
I.E. Vittal and Another Vs Appropriate Authority and Others
Andhra Pradesh High Court · (1996) 3 ALT 707 : (1997) 137 CTR 396 : (1996) 221 ITR 760
Income Tax Act, 1961 — Section 269C, 269RR, 269UA, 269UB, 269UC
High Courts17 Jun 1996
M.M. Plasto Packs (P) Ltd. Vs M.M. Poly Packs (P) Ltd.
Andhra Pradesh High Court · (1997) 1 CompLJ 105
Companies Act, 1956 — Section 433, 434, 434(1), 439(1)
High Courts17 Jun 1996
Shantimoy Mandal Vs Conciliation Officer and Joint Commissioner of Labour, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 3 ALD 671 : (1996) 2 AnWR 473 : (1997) 75 FLR 603 : (1997) 2 LLJ 539
Industrial Disputes Act, 1947 — Section 2, 25A, 25C, 25E, 25F
High Courts17 Jun 1996
Khemdas Mutt, rep. by Mahant Sri Bansidas, (died) per his L.R., Mahant Purushothamdas Vs Government of A.P., Revenue (UC.II) Department and Others
Andhra Pradesh High Court · (1996) 2 ALT 1036
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)
High Courts14 Jun 1996Dismissed
Regional Passport Officer and Another Vs Devineni Nagendra Kumar
Andhra Pradesh High Court · (1996) 3 ALT 1045
Constitution of India, 1950 — Article 226
High Courts14 Jun 1996Dismissed
Mohd. Abdul Basith Vs Smt. Razia Begum Mohd. Abdul Baqi Vs Mohd. Iqbal Ali
Andhra Pradesh High Court · (1996) 3 ALT 280 : (1996) 2 APLJ 234 : (1996) 1 APLJ 234 : (1996) 2 CivCC 419
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 115(2), 2(2)
High Courts14 Jun 1996
In Re: Sumitra Pharmaceuticals and Chemicals Ltd.
Andhra Pradesh High Court · (1997) 88 CompCas 619
Companies Act, 1956 — Section 100, 391, 391(1)
High Courts14 Jun 1996Allowed
N. Madhusudana Reddy Vs The Director, Telugu Academy and Another
Andhra Pradesh High Court · (1996) 3 ALT 347
Constitution of India, 1950 — Article 226