COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,271 of 1,754

High Courts04 Jun 1996

Samina Venkata Sureswara Sarma Vs Meesala Kota Muvullayya

Andhra Pradesh High Court · AIR 1996 AP 440 : (1996) 2 ALT 982 : (1996) 2 APLJ 460 : (1996) 1 APLJ 460 : (1997) 3 CivCC 444

Contract Act, 1872 — Section 29, 55Specific Relief Act, 1963 — Section 16(C)

High Courts04 Jun 1996Allowed

A.V. Papayya Sastry and Others Vs Government of A.P., Revenue (UC.I) Dept. and Others

Andhra Pradesh High Court · (1996) 3 ALT 10

Constitution of India, 1950 — Article 300AUrban Land (Ceiling and Regulation) Act, 1976 — Section 34, 8(4)

High Courts04 Jun 1996

Maheswari Jewellery Mart Vs Commercial Tax Officer (Intelligence), Vijayawada

Andhra Pradesh High Court · (1996) 103 STC 421

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(2), 14(3), 14(4), 14(8)

High Courts04 Jun 1996Dismissed

S.V. Surswara Sarma Vs M. Kota Muvalayya

Andhra Pradesh High Court · AIR 1996 AP 440 : (1996) 2 ALT 982 : (1996) 2 APLJ 460 : (1996) 1 APLJ 460

Specific Relief Act, 1963 — Section 16

High Courts04 Jun 1996Allowed

A.V. Papayya Sastry and Others Vs The State of A.P. and Others

Andhra Pradesh High Court · (1996) 4 ALT 393

Land Acquisition Act, 1894 — Section 11A, 17, 17(4), 4(1), 48

High Courts04 Jun 1996Allowed

Smt. Ratlavat Chandi Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (1996) 2 ALT 850 : (1996) 2 ALT(Cri) 711

Constitution of India, 1950 — Article 21

High Courts09 May 1996

Rakesh Gupta and others Vs Hyderabad Stock Exchange Ltd. and others Parvathannei Murali Krishna and another Vs Union of India and others

Andhra Pradesh High Court · AIR 1996 AP 413 : (1996) 2 ALT 757 : (1999) 96 CompCas 645(2)

Companies Act, 1956 — Section 12, 322Constitution of India, 1950 — Article 12, 132, 133, 134, 32Industrial Disputes Act, 1947 — Section 10

High Courts09 May 1996

State of Andhra Pradesh Vs G.M. Anjaiah

Andhra Pradesh High Court · (1996) 2 ALD 765 : (1996) 1 ALD(Cri) 605 : (1996) 2 ALT 693 : (1996) CriLJ 2755 : (1996) 3 RCR(Criminal) 529

Constitution of India, 1950 — Article 129, 215

High Courts08 May 1996

Vajra Chemical Pvt. Ltd. Vs Andhra Pradesh State Financial Corporation and Others

Andhra Pradesh High Court · (1996) 3 ALT 629 : (1996) 2 APLJ 221 : (1996) 1 APLJ 221 : (1998) 94 CompCas 81

State Financial Corporations Act, 1951 — Section 29, 30, 31, 32

High Courts07 May 1996Allowed

General Manager, District Central Co-operative Bank Ltd. Vs S. Vasudeva Reddy

Andhra Pradesh High Court · (1996) 4 ALT 92

Constitution of India, 1950 — Article 14, 16, 226

High Courts06 May 1996

P. Prabhakar Rao Vs Punjab National Bank and Others

Andhra Pradesh High Court · (1996) 4 ALT 584

Constitution of India, 1950 — Article 226

High Courts06 May 1996

Vinayaka Agro Products Vs Inspector of Police, VC CSD, Khammam and Another

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 110 : (1996) 3 ALT 673 : (1996) 2 APLJ 194 : (1996) 1 APLJ 194 : (1996) CriLJ 2890

Essential Commodities Act, 1955 — Section 3, 3(2), 6

High Courts01 May 1996

Andhra Pradesh State Financial Corporation Vs Nagarjuna Paper Mills Ltd. (In Liquidation)

Andhra Pradesh High Court · (1997) 89 CompCas 557 : (1997) 1 CompLJ 100

High Courts26 Apr 1996Allowed

Ranjana Granites (P) Ltd. and Others Vs The State of A.P. and Others

Andhra Pradesh High Court · (1996) 3 ALT 121

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5)Constitution of India, 1950 — Article 162, 226, 246, 301, 302Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1), 2

High Courts26 Apr 1996

N. Venkata Sivaram Prasad Vs Rajeswari Constructions

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 97 : (1996) 2 ALT(Cri) 36 : (1996) 2 APLJ 487 : (1996) 1 APLJ 487 : (1998) 94 CompCas 296 : (1996) CriLJ 3409 : (1997) 1 RCR(Criminal) 4

Criminal Procedure Code, 1973 (CrPC) — Section 190, 2, 200, 203Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142

High Courts26 Apr 1996

Nallam Veera Satyanandam and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 115 : (1996) 2 ALT(Cri) 191 : (1996) CriLJ 4034 : (1997) 2 DMC 23

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 306, 498A

High Courts26 Apr 1996

Syeda Shahazore Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1996) 3 ALD 667 : (1996) 2 ALD(Cri) 384 : (1996) 3 ALT 1052 : (1996) CriLJ 4416

Constitution of India, 1950 — Article 21

High Courts26 Apr 1996

P. Ch. Jogi Raju Vs The State Bank of India and Others

Andhra Pradesh High Court · (1996) 4 ALD 1061 : (1996) 2 ALD 1197 : (1996) 3 ALT 166

Constitution of India, 1950 — Article 226State Bank of India Act, 1955 — Section 43(1)State Bank of India Officers (Determination and Terms and Conditions of Service) Regulations — Regulation 19(1)

High Courts26 Apr 1996Dismissed

Government of A.P. Vs Naganaboina Venkataiah and Others N. Venkataiah and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (1996) 3 ALT 352

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 18, 23(1A), 4(1), 5A

High Courts25 Apr 1996Dismissed

S. Indira and Another Vs Netyam Venkataramana and Others

Andhra Pradesh High Court · (1996) 3 ALT 1080 : (1996) 2 CivCC 584

Specific Relief Act, 1963 — Section 16