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Andhra Pradesh High Court judgments

35,067 judgments · page 1,272 of 1,754

High Courts25 Apr 1996

Habeeb Khan and others Vs Valasula Devi and others

Andhra Pradesh High Court · AIR 1997 AP 53

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 31Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 34 Rule 1, Order 6 Rule 2Contract Act, 1872 — Section 16
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High Courts25 Apr 1996

Andrew Werner Vs Union of India and Others

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 163 : (1996) 2 ALD(Cri) 883 : (1996) 4 ALT 9 : (1997) 1 ALT(Cri) 227 : (1996) CriLJ 4178

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
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High Courts24 Apr 1996Dismissed

S. Rangaiah and Others Vs Collector and Others

Andhra Pradesh High Court · (1996) 3 ALT 531

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 2(1), 5, 7Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 30, 34, 35, 47Contract Act, 1872 — Section 24
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High Courts18 Apr 1996Allowed

Reddi Demudu Vs Kannuru Demudamma

Andhra Pradesh High Court · (1996) 3 ALT 384 : (1996) 2 CivCC 358

Civil Procedure Code, 1908 (CPC) — Section 100, 103, 106Evidence Act, 1872 — Section 93, 94, 95Registration Act, 1908 — Section 17, 49
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