High Courts10 Apr 1996Allowed
New India Assurance Co. Ltd. Vs Kesavam Ramamurthy
Andhra Pradesh High Court · (1997) 2 ALT 415
Motor Vehicles Act, 1939 — Section 96
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,274 of 1,754
High Courts10 Apr 1996Allowed
New India Assurance Co. Ltd. Vs Darryl Welcome and Another
Andhra Pradesh High Court · (1997) ACJ 1026
High Courts10 Apr 1996Allowed
The Jeypore Sugar Co. Ltd. Vs Pamerla Suryarao
Andhra Pradesh High Court · (1996) 4 ALD 234 : (1996) 2 ALD 350 : (1996) 2 ALT 68 : (1996) 2 CivCC 74
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Apr 1996Dismissed
Komatyreddy Pushpalatha Vs Election Officer, Nellipaka Gram Panchayat and Others
Andhra Pradesh High Court · (1996) 2 ALD 1208 : (1996) 2 ALT 124
Andhra Pradesh Panchayat Raj (Reservation of Seats of Ward Members and Offices of Sarpanchas of Gram Panchayats) Rules, 1995 — Rule 8
High Courts09 Apr 1996Dismissed
Oriental Enterprises Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2003) 133 STC 218
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2), 20(3)
High Courts09 Apr 1996Allowed
Padmavathi Commercial Corporation Vs Commercial Tax Officer
Andhra Pradesh High Court · (1996) 4 ALT 475
Andhra Pradesh General Sales Tax Act, 1957 — Section 17, 17B, 17B(1), 17B(2)
High Courts08 Apr 1996Dismissed
P. Srinivas Rao Vs The Superintending Engineer and Others
Andhra Pradesh High Court · (1996) 4 ALT 623
Constitution of India, 1950 — Article 226
High Courts08 Apr 1996
Divisional Engineer (Operations), APSEB (Urban), Power House and Others Vs Shaik Mohammed
Andhra Pradesh High Court · (1996) 3 ALD 33 : (1996) 3 ALT 365 : (1996) 2 CivCC 324
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115Limitation Act, 1963 — Article 123, 14, 3, 5
High Courts08 Apr 1996Allowed
K. Krishna Murthy and Others Vs Electronics Corporation of India Ltd.
Andhra Pradesh High Court · (1996) 3 ALT 189
Industrial Disputes Act, 1947 — Section 2
High Courts08 Apr 1996
K. Venkataswami and Another Vs Sakunthalamma and Others
Andhra Pradesh High Court · (1996) 2 ALT 869
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 91, 92, 93, 94, 95
High Courts08 Apr 1996
Jupally Veeraswamy Vs Jupally Shantamma and Another
Andhra Pradesh High Court · (1996) 2 ALD 517 : (1996) 1 ALD(Cri) 545 : (1996) 2 ALT(Cri) 314 : (1996) 2 APLJ 334 : (1996) 1 APLJ 334 : (1996) CriLJ 3209 : (1997) 1 DMC 85 : (1996) 3 RCR(Criminal) 738
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 397(2), 399, 399(3), 482
High Courts08 Apr 1996Allowed
Narottam Ram Vs Conciliation Officer and Jt. Commr. of Labour, Visakhapatnam Steel Plant and Others
Andhra Pradesh High Court · (1996) 2 APLJ 365 : (1996) 1 APLJ 365 : (1998) 3 LLJ 871
Industrial Disputes Act, 1947 — Section 25F, 25N, 25O, 25O(1)
High Courts08 Apr 1996
L. Srinivasulu Reddy Vs L. Ramalakshumma and Another
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 90 : (1996) 2 ALT(Cri) 111 : (1996) 2 DMC 186
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Apr 1996Dismissed
Quraan Society Vs The Union of India (UOI) and Others
Andhra Pradesh High Court · (1996) 2 ALT 653
Constitution of India, 1950 — Article 226
High Courts05 Apr 1996
S. Jaganmohanreddy Vs Prohibition and Excise Inspector, Tandur Station and Another
Andhra Pradesh High Court · (1996) 2 ALD 462 : (1996) 2 ALT 211 : (1996) 2 APLJ 84 : (1996) 1 APLJ 84 : (1996) CriLJ 3597
Andhra Pradesh Excise Act, 1968 — Section 13Andhra Pradesh Prohibition Act, 1995 — Section 13Customs Act, 1962 — Section 115
High Courts05 Apr 1996
Secunderabad Club Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 3 ALT 873 : (1997) 1 LLJ 434
Minimum Wages Act, 1948 — Section 3, 3(1), 5(2)
High Courts05 Apr 1996Dismissed
Mosali Narayana Reddy and Another Vs Pothagani Bojjanna
Andhra Pradesh High Court · (1996) 2 ALT 44
Andhra Pradesh Civil Courts Act, 1972 — Section 16(2)Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26
High Courts04 Apr 1996
Vakati Lavakishore and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 305 : (1996) 2 ALT(Cri) 257 : (1997) CriLJ 285
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 162(1), 162(2), 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts03 Apr 1996Allowed
Vasishta English Medium School Vs Basinikonda Gram Panchayat and Others
Andhra Pradesh High Court · (1996) 3 ALT 553
Andhra Pradesh Gram Panchayats Act, 1964 — Section 70Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 5Andhra Pradesh Panchayat Raj Act, 1994 — Section 276, 60
High Courts03 Apr 1996
State of Andhra Pradesh and Others Vs National Council for the Church and Social Action, Kurnool
Andhra Pradesh High Court · (1996) 2 ALT 586 : (1996) CriLJ 2857
Andhra Pradesh Education Act, 1982 — Section 20, 20(3)