High Courts27 Mar 1996Allowed
Municipal Corporation of Hyderabad and Others Vs M. Balatripura Sundari
Andhra Pradesh High Court · (1996) 2 ALT 630
Hyderabad Municipal Corporation Act, 1955 — Section 521
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,276 of 1,754
High Courts27 Mar 1996Dismissed
Smt. Dhanlakshmi Vs Sk. Rahmath and Others
Andhra Pradesh High Court · (1996) 3 ALT 143
Motor Vehicles Act, 1939 — Section 110
High Courts27 Mar 1996Dismissed
Dhanalakshmi Vs S.K. Rahmath and Others
Andhra Pradesh High Court · (1997) ACJ 954
Motor Vehicles Act, 1939 — Section 110, 110A
High Courts27 Mar 1996Dismissed
Anil Kumar Harbhajanka Vs Arun Kumar Harbhajanka and Others
Andhra Pradesh High Court · (1996) 2 ALT 354
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Constitution of India, 1950 — Article 227
High Courts26 Mar 1996
A. Hampayya Vs The Secretary, Agricultural Market Committee (Gooti) and Another
Andhra Pradesh High Court · (1996) 2 ALT 19
Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 1987 — Section 12EAndhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12A, 12B, 12C, 4(3)Constitution of India, 1950 — Article 226, 254
High Courts26 Mar 1996
DR. K. SATYANARAYANA Vs INCOME TAX APPELLATE TRIBUNAL and Another
Andhra Pradesh High Court · (1997) 137 CTR 108
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(2)
High Courts26 Mar 1996
Nara Goud Vs Industrial Tribunal-cum-labour Court, Warangal and Another
Andhra Pradesh High Court · (1996) 3 ALT 648 : (1997) 1 LLJ 643
Industrial Disputes Act, 1947 — Section 11A
High Courts26 Mar 1996
Dr. K. Satyanarayana Vs Income Tax Appellate Tribunal and Another
Andhra Pradesh High Court · (1997) 226 ITR 911
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts25 Mar 1996
K.V.S. Prasad Vs Vice Chancellor, Nagarjuna University and Others
Andhra Pradesh High Court · (1996) 2 ALD 604 : (1996) 2 ALT 627
High Courts25 Mar 1996Dismissed
Sri Srinivas Kumar Mowle Vs Chandra Shekhar Mowle and Others
Andhra Pradesh High Court · (1996) 3 ALT 659
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, 151Hindu Succession Act, 1956 — Section 26
High Courts25 Mar 1996Allowed
The Registrar, Osmania University Vs Madina Educational Society
Andhra Pradesh High Court · (1996) 2 ALT 377
Constitution of India, 1950 — Article 30
High Courts25 Mar 1996Allowed
Mohd. Abbas Shafi Vs Sub-Registrar
Andhra Pradesh High Court · (1996) 3 ALT 976
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A(1)
High Courts25 Mar 1996
State of Andhra Pradesh and Others Vs Suramalla Ramulu and Others
Andhra Pradesh High Court · (1996) 2 ALT 504 : (1996) CriLJ 2854
Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 302, 377
High Courts25 Mar 1996
Kotla Vijaya Bhaskar Reddy Vs Election Commission and Others
Andhra Pradesh High Court · (1996) 2 ALT 1
Representation of the People Act, 1951 — Section 150
High Courts25 Mar 1996Dismissed
S.K. Sarawagi and Co. Pvt. Ltd. Vs R.B. Seth Sreeram Durga Prasad and Fathechand Narsingdas and Others
Andhra Pradesh High Court · (1996) 2 ALT 399
Constitution of India, 1950 — Article 226
High Courts25 Mar 1996Dismissed
Bijay Kumar Sharma Vs The Inspector General of Police, C.R.P.F. and Another
Andhra Pradesh High Court · (1996) 3 ALT 887
Central Reserve Police Force Rules, 1955 — Rule 29
High Courts22 Mar 1996Allowed
G. Kanakaiah Vs Gajula Santhamma and Others
Andhra Pradesh High Court · (1996) 3 ALT 614
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts22 Mar 1996Dismissed
D. Pulla Rao Vs Valluru Basavaiah Chowdary and Others
Andhra Pradesh High Court · (1996) 2 ALD 435 : (1996) 2 ALT 289
High Courts22 Mar 1996
Sri Sharada Vidya Mandir Educational Society Vs Government of A.P. and Another
Andhra Pradesh High Court · (1996) 2 ALD 632 : (1996) 2 ALT 718
High Courts22 Mar 1996
Commissioner of Income Tax Vs Shahzadi Begum
Andhra Pradesh High Court · (1997) 142 CTR 471 : (1997) 225 ITR 963
Income Tax Act, 1961 — Section 143, 143(3), 144, 144B, 28