High Courts21 Mar 1996
Dr. D. Prabhakara Sarma Vs State of A.P. and Others
Andhra Pradesh High Court · (1996) 2 ALT 637
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,277 of 1,754
High Courts21 Mar 1996Allowed
Arepalli Satyanarayana Vs Deputy Registrar of Co-operative Societies and Another
Andhra Pradesh High Court · (1996) 2 ALT 592
High Courts21 Mar 1996Allowed
Dumpa Kasi Visweswaramma and Others Vs The Senior Inspector/Sale Officer, Syndicate Farmers'' Service Co-operative Society Ltd.
Andhra Pradesh High Court · (1996) 2 ALT 381
Civil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts19 Mar 1996Dismissed
K. Someswara Kumar Vs High Court of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 2 ALT 151
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 11(1)Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 2(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts19 Mar 1996Allowed
Smt. K. Rachamma Vs Smt. Bimal Bai and Another
Andhra Pradesh High Court · (1996) 2 ALT 111
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
High Courts19 Mar 1996
A. Munaswamy Naidu Vs J. Ananda and Another
Andhra Pradesh High Court · (1996) 2 ACC 167 : (1996) 1 ALT 973
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1996Allowed
P. Dharma Rao and Others Vs Managing Director, A.P.T.T.D.C. Ltd. and Another
Andhra Pradesh High Court · (1996) 2 ALT 642
Constitution of India, 1950 — Article 226
High Courts18 Mar 1996Allowed
N. Vijaya and Others Vs K. Satyavathi and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 501 : (1996) 2 ALT 454
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts18 Mar 1996Allowed
K. Subbarao Vs Regional Deputy Director of Fisheries and Ex-officio Joint Registrar of Co-op. Societies (Fisheries) and Another
Andhra Pradesh High Court · (1996) 1 ALT 933
High Courts18 Mar 1996Allowed
Rama Rao J. Vs A.P. State Road Transport Corpn. and Another
Andhra Pradesh High Court · (1996) 2 ALT 13 : (1998) 3 LLJ 944
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts18 Mar 1996
Union of India and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 2 ALT 929 : (1996) 103 STC 34
Andhra Pradesh General Sales Tax Act, 1957 — Section 2Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 131, 143, 194, 212, 226
High Courts18 Mar 1996
M/s. Bhavani Commission and General Merchant and Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 113 : (1996) 2 ALT 175
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 2, 3, 3, 32Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 2, 48, 64, 65, 66Constitution of India, 1950 — Article 14, 19(1)
High Courts18 Mar 1996Allowed
Vettikuti Naydamma (died) and Others Vs Mupparaju Madhusudhana Rao and Others
Andhra Pradesh High Court · (1996) 2 ALT 185
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Mar 1996
Vanga Narsaiah and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1996) 2 ALT 281
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11A, 17, 23(1A), 4, 4(1)
High Courts15 Mar 1996
Annam Jewellers Vs Deputy Commercial Tax Officer and Another
Andhra Pradesh High Court · (1996) 102 STC 506
Andhra Pradesh General Sales Tax Act, 1957 — Section 32
High Courts15 Mar 1996Dismissed
Vijayawada Vanaspathi Merchants Assn. and Others Vs Commissioner of Civil Supplies, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 3 ALD 6 : (1996) 2 ALD(Cri) 103 : (1996) 2 ALT 1003
High Courts15 Mar 1996
Keelu Papa Rao Vs The Secretary, Board of Intermediate Education, Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 46
Constitution of India, 1950 — Article 14, 226
High Courts15 Mar 1996
B. Pandurangarao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1997) 4 ALT 473
High Courts15 Mar 1996
Gali Laxmamma Vs Reparthi Anjaiah
Andhra Pradesh High Court · (1996) 4 ALT 129 : (1996) 1 APLJ 159 : (1996) 2 CivCC 687
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 13
High Courts15 Mar 1996Allowed
S. Venkateswara Rao, Freedom Fighter Vs Managing Director, APSRTC and Another
Andhra Pradesh High Court · (1996) 2 ALT 740