High Courts30 Jul 1996Dismissed
Hiranand and Others Vs T.M. Kambati and Others
Andhra Pradesh High Court · (1997) 1 ALT 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,264 of 1,754
High Courts30 Jul 1996
Polyprint Private Limited and Others Vs Canara Bank, Per Manager and Another
Andhra Pradesh High Court · (1997) 4 ALD 281 : (1997) 3 ALT 432
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 63, 64, 65, 66
High Courts26 Jul 1996Dismissed
Rajulagari Ellamma and Others Vs Sri Pedda Jeeyangar Mutt
Andhra Pradesh High Court · (1997) 1 ALD 237 : (1996) 4 ALT 847
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 11, 12
High Courts26 Jul 1996Dismissed
Dinshaw N. Chenoy and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 409 : (1996) 3 ALT 1023
Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12BConstitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts26 Jul 1996Dismissed
Mohd. Azem Vs Smt. Gusta Bai and Others
Andhra Pradesh High Court · (1996) 3 ALT 1040
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 23, 23(1), 23(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jul 1996Dismissed
Telugu Solipuram Narasimha Vs Legisetty Ramaseethamma
Andhra Pradesh High Court · (1996) 3 ALT 550 : (1997) 1 APLJ 384
Stamp (Amendment) Act, 1986 — Article 20, 47AStamp Act, 1899 — Section 40(1), 40(2)
High Courts25 Jul 1996
Varadachary and Co. Chartered Accountants, Hyderabad Vs Institute of Chartered Accountants, New Delhi, and others
Andhra Pradesh High Court · (1999) 3 ALD 513 : (1999) 3 ALT 516
Chartered Accountants Act, 1949 — Section 21, 22Constitution of India, 1950 — Article 226
High Courts25 Jul 1996Allowed
Thota Venkata Narasamma Vs S.V.M. Srinivasan
Andhra Pradesh High Court · (1996) 3 ALT 605
Registration Act, 1908 — Section 17
High Courts24 Jul 1996
J. Prabhudas and Another Vs A.S. Nagabhushanam and Another
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 764 : (1997) 1 DMC 181
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts24 Jul 1996
Mohammed Shaheryar Khan Vs Mrs. Humaira Khan
Andhra Pradesh High Court · (1996) 4 ALT 133
Guardians and Wards Act, 1890 — Section 17, 19, 25, 25(1), 25(2)
High Courts24 Jul 1996Allowed
S. Pushpa Raj, Tyre Mechanic Vs Depot Manager, APSRTC and Others
Andhra Pradesh High Court · (1996) 3 ALD 586 : (1996) 3 ALT 455
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
High Courts24 Jul 1996
J. Prabhudas Vs A.S. Nagabhushanam A.S. Nagabhushanam Vs Master Padma Shivkiran and Others
Andhra Pradesh High Court · (1996) 4 ALD 85 : (1996) 2 ALD(Cri) 764 : (1996) 3 ALT 970
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts23 Jul 1996Allowed
Indukuri Venkayya Vs Dandu Kamala Kumari and Others
Andhra Pradesh High Court · (1996) 3 ALD 627 : (1996) 3 ALT 490 : (1997) 3 CivCC 225
High Courts23 Jul 1996Dismissed
R.B. Babiammal and Another Vs W.S. Savithri and Others
Andhra Pradesh High Court · (1997) 2 ALD 784 : (1997) 2 ALT 55
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22
High Courts23 Jul 1996Allowed
Dhan Industries Vs The Superintending Engineer, Operation, A.P.S.E.B. and Another
Andhra Pradesh High Court · (1997) 1 ALD 133 : (1996) 3 ALT 992
Electricity (Supply) Act, 1948 — Section 49
High Courts23 Jul 1996
The Superintending Engineer, APSEB Vs S. Veeraiah
Andhra Pradesh High Court · (1996) 3 ALT 861
Constitution of India, 1950 — Article 226
High Courts23 Jul 1996
M/s. Mulji Mehta and Sons and others Vs C. Mohan Krishna
Andhra Pradesh High Court · AIR 1997 AP 153 : (1996) 3 ALT 543 : (1997) 3 CivCC 100
Evidence Act, 1872 — Section 61, 94, 95, 96, 97Negotiable Instruments Act, 1881 (NI) — Section 16Stamp Act, 1899 — Section 2(10), 35
High Courts22 Jul 1996Dismissed
Fidelity Finance Ltd. Vs M. Chandrasekhar
Andhra Pradesh High Court · (1996) 3 ALT 496 : (1997) 1 APLJ 392
Civil Procedure Code, 1908 (CPC) — Section 115, 136, 136(3)
High Courts22 Jul 1996Dismissed
R. Sunitha Vs R. Suresh
Andhra Pradesh High Court · (1996) 2 APLJ 500 : (1996) 1 APLJ 500 : (1997) 1 DMC 123
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jul 1996Allowed
T. Sridhar and Others Vs A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1996) 3 ALT 683