High Courts19 Jul 1996
B. Raju Vs The Depot Manager, APSRTC
Andhra Pradesh High Court · (1996) 3 ALD 605 : (1996) 3 ALT 578 : (1997) 1 LLJ 624
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,265 of 1,754
High Courts19 Jul 1996
Kamalabai S. Naik and Another Vs Dhananjay S. Naik
Andhra Pradesh High Court · (1996) 3 ALD 553 : (1996) 2 ALD(Cri) 292 : (1996) 3 ALT 404 : (1996) 2 APLJ 152 : (1996) 1 APLJ 152 : (1996) CriLJ 4499
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contempt of Courts Act, 1971 — Section 12(1), 2Hindu Succession Act, 1956 — Section 22
High Courts19 Jul 1996
Andhra Pradesh Industrial Infrastructure Corporation Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 107 STC 46
Andhra Pradesh General Sales Tax Act, 1957 — Section 2
High Courts19 Jul 1996
Sri Sri Sri Jagannatha Swamy varu rep. by Executive Officer, H.R.C.E. Vs Vana Venugopalanaidu and Others
Andhra Pradesh High Court · (1996) 4 ALT 873
Land Acquisition Act, 1894 — Section 34
High Courts18 Jul 1996
State of Andhra Pradesh Vs Andhra Pradesh Dairy Development Corporation Limited
Andhra Pradesh High Court · (1997) 2 ALD 487 : (1997) 106 STC 126
Andhra Pradesh General Sales Tax Act, 1957 — Section 6
High Courts18 Jul 1996
Poorna Electrical Industries Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD 505 : (1997) 107 STC 257
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(8)
High Courts18 Jul 1996Dismissed
Kalagara Hari Babu Vs Edupuganti Krishna Rao (died) and Another
Andhra Pradesh High Court · (1996) 3 ALT 731
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 9
High Courts17 Jul 1996Dismissed
Yellapu Satyanarayana Vs Yellapu Vijayalakshmi and Another
Andhra Pradesh High Court · (1996) 3 ALT 451 : (1997) 3 CivCC 304 : (1997) 1 CivCC 555
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts17 Jul 1996
M. Reddamma Vs APSRTC and Others
Andhra Pradesh High Court · (1996) 3 ALT 491 : (1997) 1 LLJ 618
Constitution of India, 1950 — Article 12, 141, 144
High Courts17 Jul 1996Dismissed
K. Narayanaswami Naidu and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALT 276
High Courts17 Jul 1996
T. Ravi Vs T. Lakshmi Devi
Andhra Pradesh High Court · (1997) 1 ALD 6 : (1996) 3 ALT 415 : (1997) 1 APLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts17 Jul 1996Dismissed
Y. Satyanarayana Vs Y. Vijayalakshmi and Another
Andhra Pradesh High Court · (1996) 2 APLJ 511 : (1996) 1 APLJ 511 : (1997) 1 DMC 268
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts16 Jul 1996
Yusuf Qureshi Vs M.A. Rafat and Others
Andhra Pradesh High Court · (1996) 3 ALD 864 : (1996) 2 ALD(Cri) 444 : (1996) 3 ALT 514 : (1996) 2 APLJ 200 : (1996) 1 APLJ 200 : (1996) CriLJ 3681
Penal Code, 1860 (IPC) — Section 488
High Courts16 Jul 1996Allowed
Mohd. Faizuddin Vs G. Ramakrishna Reddy and Others
Andhra Pradesh High Court · (1996) 4 ALT 123
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156(3), 173(2), 190, 200Penal Code, 1860 (IPC) — Section 420
High Courts16 Jul 1996Allowed
The Managing Director, Non-Conventional Energy Development Corporation of A.P. Ltd. and Another Vs G. Tirupathi Rao
Andhra Pradesh High Court · (1996) 3 ALT 910
Constitution of India, 1950 — Article 226
High Courts15 Jul 1996Dismissed
State of Andhra Pradesh Vs Indian Dairy Corporation
Andhra Pradesh High Court · (2001) 124 STC 395
High Courts15 Jul 1996Allowed
M. Subrahmanyam Vs Government of A.P., Revenue (Endts.III) Dept. and Others
Andhra Pradesh High Court · (1996) 3 ALD 948 : (1996) 3 ALT 1037 : (1997) 2 ALT(Cri) 619
Constitution of India, 1950 — Article 311(2)
High Courts13 Jul 1996
Regional Director, ESI Corporation Vs K.F. Pestonji
Andhra Pradesh High Court · (1998) 5 ALD 204 : (1998) 5 ALT 110
Employees State Insurance Act, 1948 — Section 2(22), 75
High Courts12 Jul 1996
Commissioner of Income Tax Vs Venkateswara Traders
Andhra Pradesh High Court · (1998) 232 ITR 788
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts12 Jul 1996
Nalanda Tobacco Co. (P). Ltd. Vs Supdt., Central Excise and Customs, Hyderabad
Andhra Pradesh High Court · (1996) 4 ALT 82 : (1997) 91 ELT 275
Central Excises and Salt Act, 1944 — Section 33Customs Act, 1962 — Section 110Customs Rules — Rule 209