High Courts05 Aug 1996Dismissed
The Chief Postmaster-General and Another Vs Mirza Jaffer Ali
Andhra Pradesh High Court · (1996) 4 ALT 1199
Administrative Tribunals Act, 1985 — Section 14
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,263 of 1,754
High Courts05 Aug 1996
D.V. Venkateswara Rao Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 4 ALD 472 : (1996) 2 ALD(Cri) 776 : (1997) CriLJ 919
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 218
High Courts05 Aug 1996
Commissioner of Income Tax Vs A.P. Paper Mills.
Andhra Pradesh High Court · (1997) 225 ITR 262
Income Tax Act, 1961 — Section 32, 34
High Courts02 Aug 1996
Mandava Laxmana Rao Vs Primary Agricultural Co-operative Society and Others
Andhra Pradesh High Court · (1996) 4 ALD 141 : (1996) 4 ALT 299
High Courts02 Aug 1996Dismissed
Central Govt. and Others Vs Vizag Trawler Workers Union
Andhra Pradesh High Court · (1996) 4 ALD 605 : (1997) 1 ALT 288
Merchant Shipping Act, 1958 — Section 150, 150(1), 3(42), 3(45), 435V
High Courts02 Aug 1996Dismissed
P. Venkatachalapathi and Others Vs Govindu Jayaramaiah and Another
Andhra Pradesh High Court · (1996) 3 ALT 865
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 21 Rule 92(2)
High Courts02 Aug 1996Dismissed
Smt. Prema and Others Vs The Land Acquisition Officer, Kollapur Srisilam Project and Others
Andhra Pradesh High Court · (1996) 3 ALT 894 : (1996) 2 APLJ 337 : (1996) 1 APLJ 337
Land Acquisition Act, 1894 — Section 18
High Courts02 Aug 1996
Oil Country Tubular Ltd. and Another Vs Oil and Natural Gas Corporation Ltd. and Others
Andhra Pradesh High Court · (1996) 4 ALT 1117
Constitution of India, 1950 — Article 226, 226(1), 226(2)
High Courts02 Aug 1996Allowed
A.K. Minerals Vs A. Ramachandra and Others
Andhra Pradesh High Court · (1996) 3 ALD 1067 : (1996) 3 ALT 652 : (1996) 2 APLJ 277 : (1996) 1 APLJ 277 : (1998) 1 CivCC 659
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Aug 1996
V. Murali Prakash Rao Vs The District and Sessions Judge and Another
Andhra Pradesh High Court · (1996) 3 ALT 525
Constitution of India, 1950 — Article 226
High Courts01 Aug 1996Dismissed
M. Narasimhulu Vs M. Laxmamma
Andhra Pradesh High Court · (1996) 4 ALT 906
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Aug 1996Allowed
Adusumilli Sesharatham Vs Atluri Jhansi Lakshmi Bai and Others
Andhra Pradesh High Court · (1996) 3 ALT 915
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 82
High Courts01 Aug 1996
Shreeji Traders Vs Assistant Commissioner of Central Excise, Hyderabad
Andhra Pradesh High Court · (1996) 3 ALD 1083 : (1996) 3 ALT 1077 : (1997) 96 ELT 514
Central Excise Rules, 1944 — Rule 230, 230(2)
High Courts01 Aug 1996
The Government of Andhra Pradesh and Others Vs E. Kumar and Others
Andhra Pradesh High Court · (1999) 4 ALD 225 : (1996) 2 ALD(Cri) 603 : (1996) 4 ALT 259 : (1996) CriLJ 4420
Criminal Procedure Code, 1973 (CrPC) — Section 106, 118
High Courts01 Aug 1996
State of Andhra Pradesh Vs Anandmal Surajmal Sethia
Andhra Pradesh High Court · (1996) 4 ALD 223 : (1996) 2 ALD(Cri) 601 : (1996) 2 ALT(Cri) 699 : (1996) 2 APLJ 493 : (1996) 1 APLJ 493 : (1996) CriLJ 4338
Andhra Pradesh Forest Act, 1967 — Section 44
High Courts01 Aug 1996Allowed
Mettu Naresh Kumar Reddy Vs Nellore Ramamma
Andhra Pradesh High Court · (1996) 4 ALT 420 : (1996) 3 ALT 521 : (1997) 2 CivCC 569 : (1997) 3 CivCC 78
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Aug 1996
A. Omkar Vs Commissioner of Police, Hyderabad and Others
Andhra Pradesh High Court · (1996) 4 ALD 907 : (1996) 2 ALD(Cri) 851 : (1996) 4 ALT 733 : (1997) 1 ALT(Cri) 63 : (1997) CriLJ 2581
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 157, 158
High Courts31 Jul 1996
J. Uppendra Reddy and Others Vs A.P.S.E.B. and Others
Andhra Pradesh High Court · (1996) 4 ALD 22 : (1996) 4 ALT 579 : (1997) 1 LLJ 585
High Courts31 Jul 1996
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Chadaram Srinivasa Rao Sreenu
Andhra Pradesh High Court · (1996) 2 ALT(Cri) 690 : (1996) CriLJ 4412
Penal Code, 1860 (IPC) — Section 436
High Courts30 Jul 1996Dismissed
R.V. Shiva Kumar and Others Vs JNTU and Others
Andhra Pradesh High Court · (1996) 3 ALT 741
Constitution of India, 1950 — Article 226