High Courts20 Aug 1996Dismissed
Ravula Rama Krishna Vs Shaik Mahboob Basha
Andhra Pradesh High Court · (1996) 4 ALT 33
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,261 of 1,754
High Courts19 Aug 1996Allowed
Smt. Pilli Yeteswari and Another Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1996) 4 ALT 485 : (1997) 1 ALT(Cri) 184
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 380Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts19 Aug 1996Dismissed
Ch. Yashoda Devi and Another Vs B. Dayakar Reddy and Others
Andhra Pradesh High Court · (1996) 3 ALT 1097 : (1996) 2 APLJ 344
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts19 Aug 1996Allowed
M. Harichandra Prasad Vs Chitturi Krishnamurthy and Others
Andhra Pradesh High Court · (1997) 1 ALT 23
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 10, Order 6 Rule 2, Order 6 Rule 6, Order 6 Rule 8, Order 6 Rule 9Easements Act, 1882 — Section 15, 4, 7
High Courts19 Aug 1996Allowed
Nimmagadda Rama Devi and Others Vs The District Collector and Another
Andhra Pradesh High Court · (1996) 4 ALD 572 : (1996) 4 ALT 325
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3
High Courts16 Aug 1996Dismissed
Mirza Mahboob Baig and Others Vs Dan Venkat Narasimha Reddy
Andhra Pradesh High Court · (1996) 4 ALD 328 : (1996) 4 ALT 647
Specific Relief Act, 1963 — Section 10, 16
High Courts16 Aug 1996Allowed
Goverdhan Upadhyan Vs Aekelle Kameswara Rao (Died) and Others
Andhra Pradesh High Court · (1996) 4 ALT 1
Andhra Pradesh Chit Funds Act, 1971 — Section 26, 26(1), 26(2)
High Courts14 Aug 1996
Harijan Savaramma Vs M.A. Nayeen and Others
Andhra Pradesh High Court · (1997) 1 ACC 419 : (1997) 2 ALD 599
High Courts14 Aug 1996Allowed
Syed Farees Ahmed Vs Sameena Misbah and Others
Andhra Pradesh High Court · (1996) 4 ALD 32 : (1996) 4 ALT 12 : (1997) 2 DMC 114
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 9
High Courts13 Aug 1996
Baba Container Mfrs. Vs Additional Collector of Customs and Central Excise, Hyderabad
Andhra Pradesh High Court · (2000) 68 ECC 234 : (2000) 115 ELT 321
Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35
High Courts13 Aug 1996
Godamma Vs Authorised Officer and Spl. Tahsildar, Land Reforms and Others
Andhra Pradesh High Court · (1997) 2 ALT 682 : (1997) 2 APLJ 244
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3
High Courts13 Aug 1996
M. Swamy Vs A.P.S.R.T.C, Karimnagar
Andhra Pradesh High Court · (1998) 1 ALD 289
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Aug 1996
M/s. Mahabaleswarappa and Sons, Bellary and Vs Commissioner of Land Revenue, Govt. of A.P., Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 85 : (1996) 4 ALT 334
Constitution of India, 1950 — Article 14, 19, 19(1), 246, 246(3)Income Tax Act, 1922 — Section 10(2)Mineral Concession Rules, 1960 — Rule 27
High Courts13 Aug 1996Dismissed
Yerraiahgari Venkatachalapathi Vs Smt. Yerraiahgari Venkataramanna
Andhra Pradesh High Court · (1996) 2 ALT(Cri) 704 : (1996) 2 DMC 717
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 482
High Courts12 Aug 1996Dismissed
Dauluru Ramachandra Rao Vs Bhogi Venkata Ramana
Andhra Pradesh High Court · (1996) 3 ALT 725
Stamp Act, 1899 — Article 47A
High Courts09 Aug 1996
State of Andhra Pradesh Vs Apex Agencies
Andhra Pradesh High Court · (1998) 1 ALD 70 : (1997) 104 STC 44
Andhra Pradesh General Sales Tax Act, 1957 — Section 22
High Courts09 Aug 1996Dismissed
Tensil Glass Works Pvt. Ltd. and Another Vs The A.P. State Financial Corporation and Others
Andhra Pradesh High Court · (1996) 4 ALT 162
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts09 Aug 1996
Commissioner of Income Tax Vs Andhra Cotton Mills Ltd.
Andhra Pradesh High Court · (1996) 133 CTR 398 : (1997) 228 ITR 30
Income Tax Act, 1961 — Section 139, 139(5), 143, 256, 32
High Courts09 Aug 1996
T. Anjaneyulu and another Vs D.T. Naik and others
Andhra Pradesh High Court · AIR 1997 AP 237 : (1996) 2 ALD(Cri) 589 : (1996) 2 ALT(Cri) 782
Constitution of India, 1950 — Article 226, 227, 371Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 155, 156, 4
High Courts09 Aug 1996
Nikesh Vs Smt. Malathi Bai and Others
Andhra Pradesh High Court · (1996) 4 ALD 1225 : (1996) 4 ALT 483 : (1997) 2 CivCC 611
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3