High Courts26 Aug 1996Allowed
M. Munaswami Naidu and Another Vs Smt. K. Nagamani
Andhra Pradesh High Court · (1996) 3 ALT 1049 : (1996) 2 CivCC 604
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(2), 115
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,260 of 1,754
High Courts23 Aug 1996Allowed
Chinthala Singaiah Vs Boppudu Lakshmamma
Andhra Pradesh High Court · (1997) 4 ALD 381 : (1997) 4 ALT 18
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Aug 1996Dismissed
Punyamanthula Satyanarayana Vs Punyamanthula Lakshmanaswamy and Others
Andhra Pradesh High Court · (1996) 4 ALT 49
Evidence Act, 1872 — Section 35Hindu Minority and Guardianship Act, 1956 — Section 11, 8(2), 8(3)Limitation Act, 1963 — Article 60
High Courts23 Aug 1996Allowed
Justice S. Obul Reddi Vs Chairman, Central Board of Direct Taxes and Others
Andhra Pradesh High Court · (1996) 4 ALD 112 : (1996) 4 ALT 64
High Court Judges (Conditions of Service) Rules, 1956 — Rule 2AHigh Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 22A, 22B, 22C, 22DIncome Tax Act, 1961 — Section 143(1), 15
High Courts22 Aug 1996
G. Picheswara Rao Vs Sub Inspector of Police and Others
Andhra Pradesh High Court · (1996) 4 ALD 228 : (1996) 2 ALD(Cri) 606 : (1996) 4 ALT 1049 : (1997) CriLJ 1145
Constitution of India, 1950 — Article 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 167, 41, 46Penal Code, 1860 (IPC) — Section 225, 34, 447, 506
High Courts22 Aug 1996
Divisional Manager, Oriental Insurance Company Ltd. Vs Zarina Bee and Another
Andhra Pradesh High Court · (1997) 1 ACC 460 : (1997) ACJ 1415 : (1996) 4 ALT 1088 : (1997) 2 LLJ 1133
Workmens Compensation Act, 1923 — Section 4
High Courts22 Aug 1996
Balram Argidda Vs A. Chandramma and Another
Andhra Pradesh High Court · (1997) 2 ALD 802 : (1997) 1 ALD(Cri) 177 : (1997) CriLJ 1305 : (1997) 1 DMC 23 : (1997) 3 RCR(Criminal) 219
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts22 Aug 1996Dismissed
Tadi Surya Rao Vs Dr. Gurubhavatula Ramakrishna Rao and Another
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 781 : (1996) 3 ALT 763 : (1996) 2 APLJ 257 : (1996) 1 APLJ 257
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 10, 7(5D), 8(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 4
High Courts22 Aug 1996Dismissed
Kondre Munemma Vs Jarugumallu Veerabhadraiah
Andhra Pradesh High Court · (1996) 4 ALT 495 : (1996) 2 APLJ 481 : (1996) 1 APLJ 481 : (1997) 2 CivCC 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54, Order 21 Rule 54(1A), Order 21 Rule 66, Order 21 Rule 66(2)
High Courts22 Aug 1996Allowed
Rajeti Kanchayya Vs Gundu Bhaskaramma and Another
Andhra Pradesh High Court · (1996) 3 ALT 906
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 226
High Courts22 Aug 1996Allowed
S. Jagadeswar Vs The Lok Ayukta of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 4 ALD 282 : (1996) 4 ALT 1072
High Courts21 Aug 1996
Secretary to Government of India, Ministry of Defence, New Delhi and another Vs Indira Devi and another
Andhra Pradesh High Court · (1998) 5 ALD 387 : (1998) 3 APLJ 279
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts21 Aug 1996Dismissed
Raja Ratan Gopal Sainchar (Died) and Others Vs Rajendra Prasad and Others
Andhra Pradesh High Court · (1997) 1 ALD 25 : (1997) 1 ALT 45 : (1997) 1 CivCC 159
Specific Relief Act, 1963 — Section 10, 16
High Courts21 Aug 1996Dismissed
Rajesham K. Vs Depot Manager, APSRTC
Andhra Pradesh High Court · (1998) 2 AnWR 432 : (1998) 3 LLJ 901
Constitution of India, 1950 — Article 226
High Courts21 Aug 1996
The New India Assurance Co. Ltd. Vs Gangaiah and Another
Andhra Pradesh High Court · (1996) 4 ALT 699
Workmens Compensation Act, 1923 — Section 30(1)
High Courts21 Aug 1996
New India Assurance Co. Ltd. Vs Gangaiah and Another
Andhra Pradesh High Court · (1999) 3 LLJ 355
Workmens Compensation Act, 1923 — Section 30(1)
High Courts20 Aug 1996
Tukaram, through G.P.A. Holder, Sri Shesharao Vs Bheem Rao and Others
Andhra Pradesh High Court · (1996) 4 ALD 439 : (1996) 4 ALT 841 : (1996) 2 APLJ 473 : (1996) 1 APLJ 473 : (1997) 3 CivCC 474
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 6, Order 3 Rule 6(2)
High Courts20 Aug 1996
Tej Prakash S. Dangi and Others Vs Coromandal Pharmaceuticals Ltd. and Another
Andhra Pradesh High Court · (1997) 89 CompCas 270
Companies (Court) Rules, 1959 — Rule 11, 9Companies Act, 1956 — Section 10, 10(2), 101, 111, 111(4)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Aug 1996Allowed
Mandlappa @ Mandla Giriappa Vs Mandal Revenue Officer and Another
Andhra Pradesh High Court · (1997) 3 ALT 162
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 4
High Courts20 Aug 1996Allowed
K. Sathaiah and Others Vs The A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1996) 4 ALD 442 : (1996) 4 ALT 250