High Courts30 Aug 1996
C.V. Siva Prasad Vs Registrar of Companies and Another
Andhra Pradesh High Court · (1996) 2 ALT(Cri) 758 : (1997) 88 CompCas 420 : (1997) CriLJ 1138
Companies Act, 1956 — Section 159, 162, 162(2), 209, 209(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,259 of 1,754
High Courts30 Aug 1996
R. Dwarakanath Reddy Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1996) 4 ALT 879
High Courts30 Aug 1996Dismissed
N. Sumathi Reddy, Chairman, Zilla Parishad and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALT 469
Andhra Pradesh Direct Recruitment for Posts of Teachers (Scheme of Selection) Rules, 1994 — Rule 3Constitution of India, 1950 — Article 243G, 40
High Courts29 Aug 1996Allowed
Gangaram and P. Ramachandra Reddy Vs State Election Commission and Others
Andhra Pradesh High Court · (1996) 4 ALT 454
Andhra Pradesh Panchayat Raj Act, 1994 — Section 153, 153(1), 201, 233Constitution of India, 1950 — Article 243K(1)
High Courts29 Aug 1996Dismissed
Jagarlamudi Lakshminarayana Vs District Collector and Others
Andhra Pradesh High Court · (1996) 4 ALD 972 : (1996) 2 ALD(Cri) 885 : (1996) 4 ALT 46
High Courts29 Aug 1996
Commissioner of Income Tax Vs Polisetty Somasundaram (P) Ltd.
Andhra Pradesh High Court · (1997) 140 CTR 497 : (1997) 225 ITR 123 : (1997) 95 TAXMAN 388
Income Tax Act, 1961 — Section 261, 37, 37(1), 37(2), 37(2A)
High Courts29 Aug 1996
Commissioner of Income Tax Vs Shiva Shanker Bore Wells
Andhra Pradesh High Court · (1997) 142 CTR 560 : (1997) 225 ITR 1029 : (1997) 94 TAXMAN 386
Income Tax Act, 1961 — Section 28
High Courts29 Aug 1996
H.L. Agarwal Vs Rakesh Agarwal and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 907 : (1997) 1 ALT(Cri) 678 : (1997) 89 CompCas 531
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Aug 1996
Md. Salauddin and Nisar Ahmed Bhat Vs The State of A.P.
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 324 : (1996) 3 ALT 836
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 17Hyderabad City Police Act, 1348 — Section 5, 6(2)
High Courts29 Aug 1996
Commissioner of Income Tax Vs K.C.P. Limited
Andhra Pradesh High Court · (1998) 229 ITR 85
Income Tax Act, 1961 — Section 80M
High Courts28 Aug 1996
Commissioner of Income Tax Vs Surya Bhagavan Vastralayam
Andhra Pradesh High Court · (1998) 145 CTR 127 : (1997) 227 ITR 304 : (1998) 98 TAXMAN 183
Income Tax Act, 1961 — Section 143, 144, 170, 28
High Courts28 Aug 1996
The Associated Cement Companies Ltd. Vs Andhra Pradesh State Electricity Board
Andhra Pradesh High Court · AIR 1997 AP 142 : (1996) 4 ALT 1011
Constitution of India, 1950 — Article 12, 14, 21Electricity (Supply) Act, 1948 — Section 2, 49Electricity Rules, 1956 — Rule 31, 58, 63(3)
High Courts28 Aug 1996
Shaik Abdul Hameed and Others Vs Chirala Municipality and Another
Andhra Pradesh High Court · (1997) 2 ALT 257
Constitution of India, 1950 — Article 14
High Courts28 Aug 1996Dismissed
Yalamanchili Rama Krishna Rao Vs Musunuru Seshadri Sastry (died) per L.Rs.
Andhra Pradesh High Court · (1996) 4 ALT 319 : (1996) 2 APLJ 398 : (1996) 1 APLJ 398
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts28 Aug 1996
The District and Sessions Judge Vs The Executive Engineer, R and B Department and Others
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 844 : (1996) 4 ALT 546 : (1997) 1 ALT(Cri) 250
Constitution of India, 1950 — Article 226
High Courts27 Aug 1996
Sri P. Narayana Swami, Trade Unionist Vs The S.I. of Police and Others
Andhra Pradesh High Court · (1996) 4 ALD 372 : (1996) 4 ALT 241
Constitution of India, 1950 — Article 226
High Courts27 Aug 1996
Mahabubnagar Citizens Council (Regd. Society) Vs District Consumer Disputes Redressal Forum, Mahabubnager
Andhra Pradesh High Court · AIR 1997 AP 111 : (1997) 1 ALT 60
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 10, 12
High Courts27 Aug 1996Allowed
Gimpex Limited Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 4 ALT 439
Constitution of India, 1950 — Article 14
High Courts26 Aug 1996Dismissed
Boya Chinnakkagari Beessamma and Others Vs Chinnakkagari Thimmakka and Others
Andhra Pradesh High Court · (1996) 4 ALT 244
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Aug 1996Allowed
L.C. Obulesu, Asst. Professor, Forensic Medicine, Govt. General Hospital Vs Andhra Pradesh Medical Council and Another
Andhra Pradesh High Court · (1996) 4 ALT 281
Andhra Pradesh Medical Practitioners Registration Act, 1968 — Section 15(4), 17(2), 25Andhra Pradesh Medical Practitioners Registration Rules — Rule 10, 11, 14, 4(1), 6Constitution of India, 1950 — Article 226