High Courts11 Sept 1996
R. Krishnaiah Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1996) 4 ALT 175
Constitution of India, 1950 — Article 226, 262
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,257 of 1,754
High Courts11 Sept 1996
Sripathi Panditarajula Venkanna Babu Vs Varalakshmi Finance Corporation
Andhra Pradesh High Court · (1996) 4 ALT 253 : (1996) 2 APLJ 369 : (1996) 1 APLJ 369 : (1997) 3 CivCC 268
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(3), Order 38 Rule 5(4), Order 38 Rule 6
High Courts10 Sept 1996Allowed
N.G. Gunani Vs The Union of India (UOI) and Another
Andhra Pradesh High Court · (1996) 4 ALT 1046
High Courts10 Sept 1996
Commissioner of Income Tax Vs Indocean Engineer P. Ltd.
Andhra Pradesh High Court · (1996) 2 AnWR 660 : (1997) 225 ITR 201 : (1997) 93 TAXMAN 476
Income Tax Act, 1961 — Section 2(38), 28, 36(1)
High Courts10 Sept 1996
Munakala Rajanna Vs Food Corporation of India and Another
Andhra Pradesh High Court · (1997) 3 ALT 356 : (1997) 2 ARBLR 645
Arbitration Act, 1940 — Section 14(2)Limitation Act, 1963 — Article 119
High Courts10 Sept 1996
Ullanki Kanaka Durgamma and Others Vs Dantuluri Suryanarayana Raju and Others
Andhra Pradesh High Court · (1997) 1 ALT 739
Motor Vehicles Act, 1939 — Section 110B
High Courts10 Sept 1996
Ramadasu Krishna Murthy Vs Katla Vijayalaxmi and Others
Andhra Pradesh High Court · (1997) 2 ALD 547 : (1997) 2 ALT 412 : (1997) 1 APLJ 332
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts09 Sept 1996
Commissioner of Gift-tax Vs K.V. Rajyalakshmi
Andhra Pradesh High Court · (1997) 223 ITR 25
Gift Tax Act, 1958 — Section 2, 26(3), 4, 4(1)Income Tax Act, 1961 — Section 28
High Courts09 Sept 1996
Guntur City Bus Operators Association Vs Transport Commissioner and Others
Andhra Pradesh High Court · (1997) 1 ALT 623
Constitution of India, 1950 — Article 226
High Courts06 Sept 1996
Sri Visweswara Coal Depot Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 2 ALD 556 : (1997) 2 AnWR 226 : (1997) 106 STC 128
Central Sales Tax Act, 1956 — Section 10
High Courts06 Sept 1996
Nawab Mohammed Kabiruddin Khan and Another Vs M. Krishna Rao and Others
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 808 : (1996) 4 ALT 328
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 8(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Sept 1996
Mondi Ammanna Vs Mondi Appeyya and Another
Andhra Pradesh High Court · (1996) 4 ALD 550 : (1996) 2 ALT(Cri) 669 : (1997) CriLJ 1835 : (1997) 2 DMC 8 : (1997) 3 RCR(Criminal) 415
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Hindu Marriage Act, 1955 — Section 13
High Courts06 Sept 1996
S. Radhika Sameena Vs The S.H.O., Habeebnagar Police Station, Hyderabad and Others
Andhra Pradesh High Court · (1996) 4 ALD 1 : (1996) 2 ALD(Cri) 743 : (1996) 4 ALT 73 : (1996) 2 APLJ 293 : (1996) 1 APLJ 293 : (1997) CriLJ 1655 : (1997) 1 DMC 132 : (1997) 3 RCR(Criminal) 427
Criminal Procedure Code, 1973 (CrPC) — Section 198(1)Penal Code, 1860 (IPC) — Section 494, 495
High Courts06 Sept 1996Allowed
Dr. C.R. Rajagopalan Vs The Director, The Nizams Institute of Medical Sciences and Others
Andhra Pradesh High Court · (1996) 4 ALT 649
Constitution of India, 1950 — Article 226Nizams Institute of Medical Sciences Act, 1989 — Section 11, 12, 15, 22
High Courts04 Sept 1996Allowed
T. Jagadiswara Vs The Manager, The Madanapalli Spinning Mills and Another
Andhra Pradesh High Court · (1996) 4 ALD 44 : (1996) 3 ALT 1086 : (1996) 2 APLJ 300 : (1996) 1 APLJ 300
Industrial Disputes Act, 1947 — Section 2
High Courts04 Sept 1996Allowed
The State of A.P. and Another Vs Sri C. Murali Mohan and Others
Andhra Pradesh High Court · (1997) 1 ALT 412
Andhra Pradesh Land Grabbing (Prohibition) (Amendment) Act, 1988 — Section 7A(1), 8(8)
High Courts04 Sept 1996Dismissed
Patra Penchalamma and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 2 ALT 436
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts04 Sept 1996
Om Refrigeration and Electricals Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 107 STC 234
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)
High Courts04 Sept 1996Allowed
Mahendra Apex Corporation Ltd. Vs Jafrulla and Others
Andhra Pradesh High Court · (1997) 2 ALT 259 : (1997) 2 DMC 173
High Courts04 Sept 1996Allowed
Gangi Pothuraju and Others Vs Sri Merla Surya Prabhakar Rao and Another
Andhra Pradesh High Court · (1996) 4 ALD 47 : (1996) 3 ALT 987
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(5)