COURT ARCHIVE

Andhra Pradesh High Court judgments

35,071 judgments · page 1,255 of 1,754

High Courts27 Sept 1996Allowed

Hamara Transport, Proprietors, Sabarwal Steel Vs Visakhapatnam Urban Development Authority

Andhra Pradesh High Court · (1996) 4 ALT 1038 : (1997) 1 APLJ 22

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 51Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 25, 21(3)

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High Courts26 Sept 1996

G. Anuradha Vs G. Narayana Rao

Andhra Pradesh High Court · (1998) 2 ALD 158 : (1998) 2 ALT 569 : (1998) 1 APLJ 217

Hindu Marriage Act, 1955 — Section 11, 12(1)(c), 12(2), 13, 23Marriage Laws (Amendment) Act, 1976 — Section 6

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High Courts25 Sept 1996

Thallapaka Ananthacharyulu and Others Vs The Principal Subordinate Judge and Others

Andhra Pradesh High Court · (1996) 4 ALT 15 : (1996) 2 APLJ 382 : (1996) 1 APLJ 382

Civil Procedure Code Amendment Act, 1976 — Section 141Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2

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High Courts25 Sept 1996

Vemireddy Bhaskara Reddy Vs Boddu Narendra Kumar and Others United India Insurance Company Ltd. Vs Vemireddy Bhaskara Reddy and Others

Andhra Pradesh High Court · (1996) 4 ALT 778

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Motor Vehicles Act, 1939 — Section 110A, 110B, 96, 96(2)

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High Courts25 Sept 1996

Commissioner of Income Tax Vs Panyam Cements and Mineral Industries Ltd.

Andhra Pradesh High Court · (1998) 145 CTR 224 : (1997) 228 ITR 212

Income Tax Act, 1961 — Section 256(2), 28, 37

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High Courts25 Sept 1996

P. Vidyasagar and Others Vs Managing Director, A.P. State Seeds Corporation Ltd. and Others

Andhra Pradesh High Court · (1996) 4 ALT 918

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High Courts25 Sept 1996Allowed

Ali Moinuddin Vs The Andhra Pradesh State Electricity Board and Another

Andhra Pradesh High Court · (1996) 4 ALD 447 : (1996) 4 ALT 228

Andhra Pradesh State Electricity Board Service Regulations — Regulation 33

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High Courts24 Sept 1996

M.A. Quddus Vs Income Tax Officer

Andhra Pradesh High Court · (1997) 227 ITR 665

Income Tax Act, 1961 — Section 273A, 276, 276C, 277, 28

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High Courts24 Sept 1996

S. Venkateswar Rao and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 945 : (1997) 1 APLJ 254 : (1997) CriLJ 1960

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 159, 160, 161Penal Code, 1860 (IPC) — Section 392, 411, 427

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High Courts24 Sept 1996Allowed

K. Rajeswaramma and Others Vs Chinnam Shankaraiah

Andhra Pradesh High Court · (1996) 4 ALT 263

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

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High Courts24 Sept 1996Allowed

Shaik Rahima Begum and Another Vs Kadiri Narayanamma

Andhra Pradesh High Court · (1996) 4 ALT 401

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 5

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High Courts24 Sept 1996Dismissed

V.V. Krishna Vara Prasad Vs S. Surya Rao and Others

Andhra Pradesh High Court · (1997) 1 ALT 84 : (1997) 1 APLJ 129

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 11(4)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts24 Sept 1996Allowed

Kadali Satyanarayanamma and Others Vs Sayyapu Raju Ramakrishna Raju and Another

Andhra Pradesh High Court · (1997) 1 ALT 345

Motor Vehicles Act, 1939 — Section 110A

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High Courts23 Sept 1996Dismissed

Chittoju Brahmaiah Vs Sarida Subha

Andhra Pradesh High Court · (1997) 1 ALT 751

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34

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High Courts23 Sept 1996Allowed

Smt. Konala Syamala Vs The Collector and District Magistrate and Others

Andhra Pradesh High Court · (1996) 4 ALT 205

Constitution of India, 1950 — Article 21

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High Courts23 Sept 1996Dismissed

Konidala Jaya Bharati and Another Vs A. Chokkalingam and Another

Andhra Pradesh High Court · (1998) ACJ 1363

Constitution of India, 1950 — Article 12Insurance Act, 1938 — Section 7Motor Vehicles Act, 1988 — Section 173

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High Courts23 Sept 1996Partly Allowed

Depot Manager, APSRTC Vs G. Durgaiah and Another

Andhra Pradesh High Court · (1997) 4 ALD 220 : (1998) 3 LLJ 950

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High Courts23 Sept 1996

Meesa Varalakshmi Vs Andhra Pradesh State Consumer Disputes Redressal Commission and Another

Andhra Pradesh High Court · (1997) 2 ALT 95 : (1997) 89 CompCas 586

Constitution of India, 1950 — Article 226, 227

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High Courts23 Sept 1996

Palasani Satyanarayana Murthy Vs The Collector and District Magistrate, Kakinada and Others

Andhra Pradesh High Court · (1996) 4 ALD 457 : (1996) 2 ALD(Cri) 773 : (1996) 4 ALT 643 : (1997) CriLJ 1453

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1), 3(2)

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High Courts23 Sept 1996Allowed

Thulluri Ruthomma and Others Vs S. Bala Kotaiah and Others

Andhra Pradesh High Court · (1997) 2 ACC 99 : (1997) 1 ALT 129

Motor Vehicles Act, 1939 — Section 110A, 110B

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