High Courts10 Oct 1996
Sarvaraya Textiles Limited Vs Commercial Tax Officer, Kakinada
Andhra Pradesh High Court · (1998) 109 STC 232
Andhra Pradesh General Sales Tax Act, 1957 — Section 33
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,253 of 1,754
High Courts10 Oct 1996
Kushal Rao Vs Shyam Rao and Another
Andhra Pradesh High Court · (1997) 1 ALT 93 : (1997) 1 CivCC 192
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10(3)
High Courts09 Oct 1996Allowed
Tavvala Veerabhadra Rao Vs Bonam Venugopala Rao and Others
Andhra Pradesh High Court · (1997) 4 ALT 713
Transfer of Property Act, 1882 — Section 55(2)
High Courts09 Oct 1996Allowed
K. Ramanjulu Kumar and Others Vs District Co-operative Central Bank Limited and Others
Andhra Pradesh High Court · (1996) 4 ALT 670
High Courts09 Oct 1996Allowed
Youth Welfare Federation Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1996) 4 ALT 1138 : (1997) 1 APLJ 159
Constitution of India, 1950 — Article 13, 13(1), 13(2), 13(3), 14Divorce Act, 1869 — Section 10, 2, 22, 26Government of India Act, 1935 — Section 292, 293
High Courts09 Oct 1996
State of Andhra Pradesh Vs Stencils And Stencils Ltd.
Andhra Pradesh High Court · (1997) 107 STC 253
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
High Courts09 Oct 1996Dismissed
D.N. Chandrasekhar Reddy Vs Registrar (Management), High Court of A.P. and Another
Andhra Pradesh High Court · (1997) 1 ALT 413
Andhra Pradesh Judicial Ministerial Service Rules, 1964 — Rule 47Constitution of India, 1950 — Article 226
High Courts08 Oct 1996
Neerukonda Venkata Ratnam and Others Vs Neerukonda Lakshmi and Others
Andhra Pradesh High Court · (1997) 1 ALD 244 : (1996) 4 ALT 884
Easements Act, 1882 — Section 13
High Courts08 Oct 1996
Commissioner of Income Tax Vs Sri Krishna Motor and Engineering Works and Others
Andhra Pradesh High Court · (1997) 228 ITR 347 : (1997) 94 TAXMAN 117
Income Tax Act, 1961 — Section 171, 171(9), 28, 30, 31
High Courts08 Oct 1996
Large-sized Co-operative Credit Society and Another Vs Labour Court and Another
Andhra Pradesh High Court · (1996) 4 ALT 658 : (1997) 2 LLJ 442
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts08 Oct 1996Allowed
P. Naguru and Another Vs S. Krishnama Raju and Another
Andhra Pradesh High Court · (1996) 4 ALT 630
Motor Vehicles Act, 1939 — Section 110D, 95, 96, 96(2)
High Courts07 Oct 1996Dismissed
Sri Shiva Shakthi Constructions (P) Ltd. and Others Vs The Superintending Engineer, Roads and Buildings and Others
Andhra Pradesh High Court · (1997) 1 ALT 247
Constitution of India, 1950 — Article 14, 19(1)
High Courts07 Oct 1996
K.V. Sreenivasa Rao Vs The Special Court under A.P. Land Grabbing (Prohibition) Act 1982 at Hyderabad and Others
Andhra Pradesh High Court · (1996) 4 ALD 1033 : (1996) 2 ALD(Cri) 893 : (1996) 4 ALT 844
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15
High Courts07 Oct 1996Allowed
Syed Ali Vs Syed Abdul Rahman and Others
Andhra Pradesh High Court · (1997) 1 ALT 389 : (1997) 3 CivCC 429
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 4, Order 8 Rule 1
High Courts07 Oct 1996Allowed
A. Raja Reddy Vs The Collector and District Magistrate and Others
Andhra Pradesh High Court · (1996) 2 ALD(Cri) 947 : (1996) 4 ALT 305
High Courts07 Oct 1996
Dhanalaxmi Steel Re-Rolling Mills Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1997) 228 ITR 780
Income Tax Act, 1961 — Section 143(3), 256(2), 68
High Courts04 Oct 1996
Commissioner of Income Tax Vs J. Narayana Murthy
Andhra Pradesh High Court · (1997) 228 ITR 99
Income Tax Act, 1961 — Section 139(2), 160, 160(1), 163, 2(14)
High Courts04 Oct 1996Dismissed
Teki Venkata Ratnam and Others Vs Deputy Commissioner of Endowments and Another
Andhra Pradesh High Court · (1996) 4 ALD 643 : (1996) 4 ALT 374 : (1996) 2 APLJ 515 : (1996) 1 APLJ 515
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77, 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 57, 6(15), 6(17), 87, 87(5)
High Courts04 Oct 1996
Commissioner of Wealth-tax Vs M.A.R. Rajkumar
Andhra Pradesh High Court · (1997) 226 ITR 804
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 25(2), 3, 4, 4(1A)
High Courts04 Oct 1996Dismissed
The Special Deputy Collector, Land Acquisition (General) Vs Chandhrasekara Shetty and Others
Andhra Pradesh High Court · (1996) 4 ALT 478
Land Acquisition Act, 1894 — Section 48(2)