High Courts18 Oct 1996
The Depot Manager, Andhra Pradesh State Road Transport Corporation Vs Mohd. Ismail and Another
Andhra Pradesh High Court · (1996) 4 ALT 502 : (1997) 1 LLJ 1192
Industrial Disputes Act, 1947 — Section 10(1), 11A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,252 of 1,754
High Courts18 Oct 1996Dismissed
S.H. Javeri Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 4 ALT 802
Constitution of India, 1950 — Article 226, 227
High Courts17 Oct 1996Dismissed
Visakhapatnam Port Trust Vs Yellappa Appala Naidu
Andhra Pradesh High Court · (1996) 4 ALT 1095 : (1998) 3 LLJ 266
Industrial Disputes Act, 1947 — Section 2
High Courts17 Oct 1996
B.V. Ramnarayan Vs State Bank of India, Hyderabad and Others
Andhra Pradesh High Court · (1996) 4 ALT 753 : (1997) 1 LLJ 1007
Border Security Force Act, 1968 — Section 11(2)State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 92
High Courts16 Oct 1996Allowed
Kum. Gunavanti Vs The Vice-Chancellor, University of Hyderabad and Others
Andhra Pradesh High Court · (1997) 2 ALT 11
Constitution of India, 1950 — Article 14, 16, 311(2)
High Courts15 Oct 1996Allowed
Smt. K. Lingavva and Others Vs The Managing Director, APSRTC and Another
Andhra Pradesh High Court · (1997) 1 ALT 75
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts15 Oct 1996
Ithanaboyina Kondayya Vs Yerrabothula Peda Venkayya and Others
Andhra Pradesh High Court · (1998) 3 ALD 337
Motor Vehicles Act, 1939 — Section 110
High Courts15 Oct 1996
Indian Potash Limited, Secunderabad and Another Vs Assistant Director of Agriculture, Kurnool Dist. and Another
Andhra Pradesh High Court · (1998) 1 ALD 565 : (1998) 1 ALD(Cri) 144 : (1997) 6 ALT 380
Essential Commodities Act, 1955 — Section 7, 8
High Courts15 Oct 1996Dismissed
Bade Sriramulu Vs Chedalavada Prabhakara Rao, Minor by Ch. Venkaiah and Others
Andhra Pradesh High Court · (1997) 2 ALT 30
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Minority and Guardianship Act, 1956 — Section 8Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts14 Oct 1996
G. Subas Reddy Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 2 ALD 694(2) : (1997) 1 ALD(Cri) 19 : (1996) 4 ALT 985(1) : (1997) CriLJ 1296
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts14 Oct 1996
T. Subbaiah and Others Vs Commissioner of Endowments, Hyderabad and Another
Andhra Pradesh High Court · (1997) 6 ALT 599
High Courts11 Oct 1996Allowed
Mogili Venkateswarlu Vs Miriyala Balaramaiah and Another
Andhra Pradesh High Court · (1997) 2 ACC 224 : (1997) 1 ALT 63
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts11 Oct 1996Allowed
Mohd. Faizuddin Vs Ahmed Bin Hussain and Another
Andhra Pradesh High Court · (1997) 1 ALT 298 : (1996) 2 APLJ 499 : (1996) 1 APLJ 499 : (1997) 1 CivCC 589
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 Oct 1996Dismissed
D. Peri Reddy and Others Vs Govt. of A.P., Finance and Planning Department and Others
Andhra Pradesh High Court · (1997) 1 ALT 721
Constitution of India, 1950 — Article 14, 16, 21
High Courts11 Oct 1996
The Assistant Director D and E Vs Nathmal Bajaj
Andhra Pradesh High Court · (1996) 2 ALT(Cri) 629 : (1997) CriLJ 930
Criminal Procedure Code, 1973 (CrPC) — Section 438(1)
High Courts11 Oct 1996
Commissioner of Wealth Tax Vs N. Balakrishna
Andhra Pradesh High Court · (1998) 148 CTR 273 : (1997) 223 ITR 751
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1), 4(1), 5, 5(1)
High Courts11 Oct 1996Allowed
Pallavi Traders Vs Petro Lubes and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 35 : (1997) 1 ALT(Cri) 18 : (1998) 3 CivCC 195 : (1997) CriLJ 1348
Criminal Procedure Code, 1973 (CrPC) — Section 167, 2, 244(2), 254(2), 473Limitation Act, 1963 — Section 10, 11, 12, 13, 14Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Oct 1996Dismissed
Rudraraju Venkateswara Raju Vs Court of the Subordinate Judge and Others
Andhra Pradesh High Court · (1997) 4 ALT 653
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 43 Rule 1
High Courts10 Oct 1996Dismissed
M.D., A.P. State Construction Corpn. Ltd. Vs Labour Court and Another
Andhra Pradesh High Court · (1998) 3 LLJ 858
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Oct 1996Dismissed
Tej Prakash S. Dangi and Others Vs Coramandal Pharmaceuticals Ltd. and Another
Andhra Pradesh High Court · (2002) 108 CompCas 516
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 10, 10(1), 101, 102, 107