Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10, 20, 22, 22(2), 22(3)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 2, 26, 26(1), 27

Read judgment

High Courts05 Nov 1996

Bandaru Ramulamma Vs The Inspector-General of Prisons and Director of Correctional Services and Another

Andhra Pradesh High Court · (1996) 4 ALT 726

Andhra Pradesh Borstal Schools Act, 1925 — Section 11, 2(1), 6, 8Penal Code, 1860 (IPC) — Section 396

Read judgment

High Courts05 Nov 1996Dismissed

The New India Assurance Co. Ltd. Vs Koppula Nagamani and Others

Andhra Pradesh High Court · (1997) 1 ALT 819

Motor Vehicles Act, 1939 — Section 100A, 110B, 95(2), 96(2)

Read judgment

High Courts04 Nov 1996

Manager, New India Assurance Co. Ltd. Vs Morampudi Prasada Rao and Others

Andhra Pradesh High Court · (1997) 2 ALT 358

Evidence Act, 1872 — Section 14Motor Vehicles Act, 1939 — Section 110(1), 110A, 110B, 110F, 95(2)

Read judgment

High Courts04 Nov 1996Dismissed

A.P.S.R.T.C. Vs Smt. T. Yasodha and Others

Andhra Pradesh High Court · (1996) 4 ALT 1133

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 533A, 533A(6)Motor Vehicles Act, 1939 — Section 110A, 110B

Read judgment

High Courts04 Nov 1996

A.P.S.R.T.C. Vs Smt. T. Yashodha and Others

Andhra Pradesh High Court · (1998) 1 ACC 245

Motor Vehicles Act, 1939 — Section 110A

Read judgment

High Courts02 Nov 1996Allowed

S.G. Constable, A.K. Mandal CISF, Unit Visakhapatnam, Port Trust Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (1996) 4 ALT 911

Read judgment

High Courts01 Nov 1996Allowed

The Depot Manager, APSRTC Vs The Additional Industrial Tribunal-cum-Additional Labour Court and Another

Andhra Pradesh High Court · (1997) 1 ALD 563 : (1996) 4 ALD 1226 : (1997) 1 ALT 296

Read judgment

High Courts01 Nov 1996

Sanasapuri Pedda Sambamurthi Vs K. Rama Rao and Another

Andhra Pradesh High Court · (1997) 2 ACC 417 : (1997) 1 APLJ 394

Motor Vehicles Act, 1939 — Section 110A

Read judgment

High Courts31 Oct 1996

K. Sai Sridevi Vs Alluri Narasimha Raju and others

Andhra Pradesh High Court · (1998) 5 ALD 330 : (1998) 6 ALT 224

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Registration Act, 1908 — Section 2(7)

Read judgment

High Courts31 Oct 1996

A.M. Prasada Sarma Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1998) 2 ALD 545 : (1998) 2 AnWR 610

All India Services (Medical Attendance) Rules, 1954 — Rule 15, 18Andhra Pradesh Integrated Medical Attendance Rules, 1972 — Rule 10, 9

Read judgment

High Courts31 Oct 1996Dismissed

Grandhi Ramakoteswara Rao and Others Vs Govt. of A.P. by Secretary, Municipal Admn., Urban Development Dept. and Others

Andhra Pradesh High Court · (1997) 1 ALD 248 : (1996) 4 ALT 909

Andhra Pradesh Municipalities Act, 1965 — Section 277(3)

Read judgment

High Courts30 Oct 1996

Depot Manager, Andhra Pradesh State Road Trans. Corpn. and Another Vs Rama Ramulu alias Rama Rao and Another

Andhra Pradesh High Court · (1998) ACJ 454

Motor Vehicles act, 1939 — Section 110A

Read judgment

High Courts30 Oct 1996Allowed

Kanneganti Anjaneyulu and Others Vs State Bank of India

Andhra Pradesh High Court · (1997) 2 ALT 303 : (1997) 1 CivCC 684

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51Constitution of India, 1950 — Article 21

Read judgment

High Courts30 Oct 1996Allowed

Kakkirala Someswara Rao Vs Gogula Sanyasi Setty and Others

Andhra Pradesh High Court · (1997) 3 ALT 489 : (1997) 3 CivCC 543

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

Read judgment

High Courts30 Oct 1996

Smt. G. Laxmamma Vs N. Narsimha and Another

Andhra Pradesh High Court · (1997) 2 ALD 223 : (1997) 1 ALT 620 : (1997) 1 APLJ 218

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment