COURT ARCHIVE

Andhra Pradesh High Court judgments

35,071 judgments · page 1,249 of 1,754

High Courts12 Nov 1996Dismissed

Nagendra Mohan Patnaik and Others Vs The Government of A.P. and Others

Andhra Pradesh High Court · (1997) 1 ALT 504

Andhra Pradesh Transplantation of Human Organs Act, 1995 — Section 11, 17, 3, 3(1), 5Constitution of India, 1950 — Article 14, 19(1), 21, 226, 301

Read judgment

High Courts12 Nov 1996

State of Andhra Pradesh and Another Vs G. Ananthaiah and Others

Andhra Pradesh High Court · (1997) 1 ALD 718 : (1996) 4 ALT 1067 : (1997) 1 APLJ 213

Arbitration Act, 1940 — Section 11, 12

Read judgment

High Courts12 Nov 1996Dismissed

Panchaiti Akhara Bara Udasin Nirman Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 1 ALT 90

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77, 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87, 88

Read judgment

High Courts12 Nov 1996Allowed

Nagender Trivedi Vs T. Balaji Rao and Another

Andhra Pradesh High Court · (1996) 4 ALT 675

Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 2(1), 33, 61

Read judgment

High Courts11 Nov 1996Dismissed

Pallava Granites Industries India (P) Ltd. Vs Government of A.P. and Others

Andhra Pradesh High Court · (1996) 4 ALT 706

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 8Civil Procedure Code Amendment Act, 1976 — Section 141Civil Procedure Code, 1908 (CPC) — Section 11

Read judgment

High Courts11 Nov 1996Allowed

The Saraswathi Nagar Residents Welfare Society Vs Arjundas and Municipal Council

Andhra Pradesh High Court · (1997) 1 ALD 292 : (1997) 1 ALT 55

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(3), 115

Read judgment

High Courts11 Nov 1996

M/s. Rayalaseema Roller Flour Mills (P) Ltd. Vs Senior Regional Manager, Food Corporation of India, Nampally, Hyderabad and others

Andhra Pradesh High Court · AIR 1997 AP 81 : (1997) 2 AnWR 188

Constitution of India, 1950 — Article 12, 14

Read judgment

High Courts11 Nov 1996

M/s. Maheshwari Engineering Enterprises Vs Andhra Pradesh Electricity Board and others

Andhra Pradesh High Court · AIR 1997 AP 248 : (1996) 4 ALT 891

Electricity (Supply) Act, 1948 — Section 49Electricity Rules, 1937 — Rule 49

Read judgment

High Courts11 Nov 1996Dismissed

R. Sriramulu and Others Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (1997) 1 ALT 178 : (1996) 2 APLJ 532 : (1996) 1 APLJ 532

Constitution of India, 1950 — Article 14

Read judgment

High Courts11 Nov 1996Dismissed

Sri Nagarjuna Sagar Industrial Engineering Complex Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 2 ALD 717 : (1996) 4 ALT 723 : (1997) 1 APLJ 143

Constitution of India, 1950 — Article 14

Read judgment

High Courts11 Nov 1996Dismissed

Kommuru Bhaskararao and Another Vs Aremanda Sivanagendramma

Andhra Pradesh High Court · (1996) 4 ALT 915

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5, 115

Read judgment

High Courts08 Nov 1996Allowed

Central Council for Research in Unani Medicine, by Director and Another Vs Mohd. Abdul Waheed

Andhra Pradesh High Court · (1996) 4 ALT 1129

Read judgment

High Courts08 Nov 1996Dismissed

C. Vidyalankar and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (1997) 2 ALT 219

Constitution of India, 1950 — Article 14

Read judgment

High Courts08 Nov 1996Dismissed

D. Satyanarayana and Others Vs Secretary to Government, Legislature Department and Others

Andhra Pradesh High Court · (1997) 1 ALT 374 : (1997) 1 APLJ 36

Andhra Pradesh Legislature Secretariat Service Rules — Rule 3Constitution of India, 1950 — Article 14, 16(1)

Read judgment

High Courts08 Nov 1996

The Director, Central Council for Research in Unani Medicine and Another Vs Mohd. Abdul Waheed and Another

Andhra Pradesh High Court · (1997) 1 ALD 103 : (1997) 1 ALT 387

Read judgment

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Anwar Begum

Andhra Pradesh High Court · (1998) 150 CTR 666 : (1998) 232 ITR 818

Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 2, 21(1), 21(2), 27(1), 27(3)

Read judgment

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Sb. Amina Mirza Fund

Andhra Pradesh High Court · (1998) 150 CTR 688 : (1998) 232 ITR 844

Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 21(1), 27(1), 27(3), 5(1)

Read judgment

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Oolia Kulsum

Andhra Pradesh High Court · (1997) 224 ITR 743

Wealth Tax Act, 1957 — Section 21, 21(1), 21(4), 27(3), 5

Read judgment

High Courts07 Nov 1996Allowed

Ramala Ramaiah died per L.Rs. Vs Moostiala Narasimha Rao

Andhra Pradesh High Court · (1996) 4 ALT 666

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)

Read judgment

High Courts07 Nov 1996

Commissioner of Wealth Tax Vs Trustees of H.E.H. The Nizam''s Wedding Gifts Trust

Andhra Pradesh High Court · (1998) 150 CTR 159 : (1998) 232 ITR 861

Read judgment