High Courts27 Nov 1996Dismissed
Kanuboina Venkata Ramanaiah Vs Palukuru Rukminamma
Andhra Pradesh High Court · (1997) 3 ALT 511
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 7(1), 7(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,247 of 1,754
High Courts26 Nov 1996Dismissed
Nimmaraju Samba Sadasiva Sarma Vs Potharaju Venkateswara Rao (died) and Others
Andhra Pradesh High Court · (1997) 2 ALT 147 : (1997) 1 APLJ 249
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Nov 1996Allowed
The New India Assurance Company Limited Vs T. Sivaramireddy and Others
Andhra Pradesh High Court · (1997) 1 ACC 476 : (1997) 1 ALD 276 : (1996) 4 ALT 1059
Motor Vehicles Act, 1939 — Section 11A
High Courts26 Nov 1996
Devireddy Amarender Reddy Vs Pale Purushotham Rao and Another
Andhra Pradesh High Court · (1997) 1 ALT 760
Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166(3)
High Courts26 Nov 1996
Raj Kumar Sharma (died) rep. by his L.Rs. Vs Jonnalagadda Satyanarayana and Sons
Andhra Pradesh High Court · (1997) 1 ALT 573 : (1997) 1 APLJ 225
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts26 Nov 1996
The Oriental Insurance Co. Ltd. Vs C. Basappa and Another
Andhra Pradesh High Court · (1997) 2 ACC 636 : (1997) 1 ALT 373
Workmens Compensation Act, 1923 — Section 4A
High Courts25 Nov 1996Allowed
P. Apparao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 4 ALT 398
Andhra Pradesh Police Standing Orders — Order 734, Order 735, Order 735(2)
High Courts21 Nov 1996
H. E. H. THE NIZAMS JEWELLER TRUST Vs ASSISTANT COMMISSIONER OF WEALTH-TAX AND OTHERS.
Andhra Pradesh High Court · (1997) 145 CTR 97 : (1997) 227 ITR 52
Finance (No. 2) Act, 1980 — Section 14, 21, 3Income Tax Act, 1961 — Section 139, 34
High Courts21 Nov 1996Dismissed
Sundaramma (died) and Others Vs Harijan Yellaiah and Others
Andhra Pradesh High Court · (1997) 1 ALD 441 : (1997) 1 ALT 719
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 91Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts21 Nov 1996
Bharat Steel Industries Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 106 STC 318
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 22(1), 9(1)
High Courts21 Nov 1996
H. E. H. THE NIZAMS JEWELLERY TRUST Vs ASSISTANT COMMISSIONER OF WEALTH TAX and Others
Andhra Pradesh High Court · (1998) 145 CTR 97
Finance (No. 2) Act, 1980 — Section 14, 21Income Tax Act, 1961 — Section 139, 17, 34
High Courts21 Nov 1996
Vidyadhar R. Vs National Textile Corporation and Others
Andhra Pradesh High Court · (1996) 4 ALT 962 : (1998) 3 LLJ 57
Andhra Pradesh Factories Rules, 1950 — Rule 76B, 76B(4)(a)Factories Act, 1948 — Section 49
High Courts21 Nov 1996
Tadi Adinarayana Reddy Vs Union of India and Others
Andhra Pradesh High Court · (1997) 90 CompCas 381
Companies Act, 1956 — Section 234, 235, 236, 237, 397Constitution of India, 1950 — Article 226
High Courts21 Nov 1996
H.E.H. The Nizam''s Jewellery Trust Vs Assistant Commissioner of Wealth Tax and Others
Andhra Pradesh High Court · (1997) 3 ALT 277
Income Tax Act, 1961 — Section 139(3), 28, 34Wealth Tax Act, 1957 — Section 14, 14(1), 17, 21, 21(1)
High Courts21 Nov 1996
Chinta Obula Reddy Vs A.P.S.R.T.C. Musheerabad, Hyderabad
Andhra Pradesh High Court · (1998) 2 ACC 117 : (1998) 2 ALD 507 : (1998) 2 ALT 268
Motor Vehicles Act, 1939 — Section 110
High Courts21 Nov 1996
H.E.H. Nizam''s Jewellery Trust Vs Assistant Commissioner of Wealth Tax and Others
Andhra Pradesh High Court · (1996) 4 ALT 852 : (1997) 142 CTR 226 : (1997) 226 ITR 111 : (1997) 93 TAXMAN 438
Income Tax Act, 1961 — Section 147Wealth Tax Act, 1957 — Section 14, 15, 16, 16(1), 16(3)
High Courts21 Nov 1996Allowed
Anita Aidinyantz (Ms.) Vs Dr. Ken. R. Gnanakan, Chairman Evangelical Trust Assocn. of South India and Others
Andhra Pradesh High Court · (1998) 3 LLJ 1060
Andhra Pradesh Education Act, 1982 — Section 79Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 23
High Courts20 Nov 1996
State of Andhra Pradesh Vs Tube, Tools and Hardware Mart
Andhra Pradesh High Court · (1997) 3 ALT 721
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 3A(3), 144
High Courts20 Nov 1996
V. Ramesh Vs Convenor, EAMCET - 1995, Jawaharlal Nehru Technological University, Hyderabad
Andhra Pradesh High Court · AIR 1997 AP 79 : (1997) 1 ALT 569
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 226
High Courts20 Nov 1996
Shaik Omer Bin Ali Umodi rep. by his GPA Habeeb Bin Omer Umodi Vs Syed Yousuf Ali and Others
Andhra Pradesh High Court · (1997) 1 ALT 560
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 58