High Courts18 Dec 1996
Dabbugottu Ithaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALT(Cri) 447 : (1997) 1 APLJ 399
Penal Code, 1860 (IPC) — Section 148, 307, 323, 324, 325
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,094 judgments · page 1,245 of 1,755
High Courts18 Dec 1996Allowed
Charminar Nonwovens Ltd. Vs Commr. of Cus. and C. Ex.
Andhra Pradesh High Court · (2001) 129 ELT 312
Central Excises and Salt Act, 1944 — Section 11, 11A
High Courts18 Dec 1996
State of Andhra Pradesh Vs Askin Fabs
Andhra Pradesh High Court · (1999) 112 STC 550
Central Sales Tax Act, 1956 — Section 10A
High Courts17 Dec 1996
P. Karrem Saheb Vs Raheemunnisa and Another
Andhra Pradesh High Court · (1997) 3 ALD 409 : (1997) 1 ALD(Cri) 398 : (1997) 1 ALT(Cri) 390 : (1997) CriLJ 3694 : (1997) 4 RCR(Criminal) 709
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts17 Dec 1996Allowed
Tallapakam Kuppu Raghavan Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 2 ALT 17
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 114(3), 97, 97A, 97BAndhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 1987 — Rule 13(1), 214, 223Constitution of India, 1950 — Article 162, 19(1), 226, 25, 26
High Courts17 Dec 1996
State of Andhra Pradesh Vs Royal Cold Storage Limited
Andhra Pradesh High Court · (2000) 118 STC 376
High Courts17 Dec 1996Allowed
M. Yeshwanth Kumar, Advocate Vs The Executive Officer/Sarpanch Sharemohammadpet Gram Panchayat and Others
Andhra Pradesh High Court · (1997) 1 ALD 745 : (1997) 2 ALT 8 : (1997) 1 APLJ 156
Andhra Pradesh Gram Panchayats Act, 1964 — Section 25, 80(2)Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 5, 6
High Courts16 Dec 1996
R. Ramachandran Vs Yerram Sesha Reddy and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 169 : (1997) 1 ALT(Cri) 217 : (1997) 1 APLJ 379 : (1997) 2 CivCC 136 : (1999) 96 CompCas 830 : (1997) CriLJ 1595 : (1997) 3 RCR(Criminal) 470
Criminal Procedure Code, 1973 (CrPC) — Section 218, 223, 251Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts16 Dec 1996Dismissed
N. Pattabhi Ramaiah and Others Vs Nalluri Krishna Mohan Rao
Andhra Pradesh High Court · (1997) 4 ALT 706
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts16 Dec 1996Dismissed
S. Elisha and Others Vs World Missionary Evangelism of India and Others
Andhra Pradesh High Court · (1997) 3 ALT 155
Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 11Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts16 Dec 1996Allowed
The Oriental Insurance Company Ltd. Vs Kothakatta Ramanna and Others
Andhra Pradesh High Court · (1997) 1 ALT 417
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 2(1)Motor Vehicles Act, 1939 — Section 95(2)
High Courts16 Dec 1996Dismissed
Oriental Insurance Co. Ltd. Vs Mohd. Wali Ahmed and Others
Andhra Pradesh High Court · (1997) 3 ALT 218
Motor Vehicles Act, 1939 — Section 110A, 94, 95, 96
High Courts13 Dec 1996Dismissed
M. Veera Raghavaiah Vs P. Singa Rao and Others
Andhra Pradesh High Court · (1997) 2 ALT 699 : (1998) 1 CivCC 187
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts13 Dec 1996
Commissioner of Income Tax Vs Rayalaseema Mills Limited
Andhra Pradesh High Court · (1997) 228 ITR 477
Income Tax Act, 1961 — Section 207, 208, 209, 209A, 261
High Courts13 Dec 1996
Machineni Kishan Rao Vs Union of India and others
Andhra Pradesh High Court · AIR 1997 AP 275 : (1997) 1 ALD 551
Constitution of India, 1950 — Article 14, 166, 19, 226, 3
High Courts12 Dec 1996
The Manager, Oriental Insurance Company Limited Vs Kothapalle Pauldas and Others
Andhra Pradesh High Court · (1998) 1 ACC 99
Motor Vehicles Act, 1939 — Section 110A, 110C(2A), 96(2)
High Courts12 Dec 1996
Tata Consultancy Services Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 105 STC 421
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 5Constitution of India, 1950 — Article 366
High Courts12 Dec 1996
Gopi Bar Vs Commercial Tax Officer, Palakol
Andhra Pradesh High Court · (1997) 2 AnWR 581 : (1997) 106 STC 188
Andhra Pradesh General Sales Tax Act, 1957 — Section 33
High Courts12 Dec 1996Dismissed
IDL Chemicals Limited and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 2 ALT 193
Andhra Pradesh Factories Rules, 1950 — Rule 3, 3A, 5, 7, 7(3)Constitution of India, 1950 — Article 14, 254, 374Factories Act, 1948 — Section 6
High Courts12 Dec 1996Allowed
Gajulavarthi Sugunamma and Others Vs Vallabhaneni Koteswararao and Another
Andhra Pradesh High Court · (1997) 1 ALT 539
Motor Vehicles Act, 1939 — Section 110A, 110B