High Courts20 Nov 1996
Pidathala Bala Venkataswamy Vs V.V. Nagalakshmi Reddy and Others
Andhra Pradesh High Court · (1997) 6 ALT 650 : (1998) 1 APLJ 78
Motor Vehicles Act, 1939 — Section 110A, 110B
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,248 of 1,754
High Courts20 Nov 1996Dismissed
Durbhaka Venkata Subramanya Sarma and Another Vs State Bank of India, Banking Corporation
Andhra Pradesh High Court · (1996) 4 ALT 1028 : (1997) 3 CivCC 504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 21, 136Limitation Act, 1963 — Article 136
High Courts19 Nov 1996
Allani Lingaiah Vs Paidimarri Sathya Babu, Sarpanch and Another
Andhra Pradesh High Court · (1997) 3 ALT 805 : (1997) 2 CivCC 141 : (1997) 4 RCR(Civil) 320
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 2(5), 35
High Courts19 Nov 1996Allowed
Nalajala Jagannadham Vs Veerepally Mangamma
Andhra Pradesh High Court · (1997) 1 ALT 725
Stamp Act, 1899 — Section 31, 32, 33, 35, 38
High Courts18 Nov 1996
Sri Venkateswara Hybrid Seeds Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 106 STC 34
Andhra Pradesh General Sales Tax Act, 1957 — Section 9Central Sales Tax Act, 1956 — Section 8(2)
High Courts18 Nov 1996
President, Buchireddipalem Co-operative Rural Bank Limited Vs D. Siva Subrahmanyam, Ex-Secretary and Another
Andhra Pradesh High Court · (1997) 3 ALT 724 : (1997) 2 APLJ 310
Andhra Pradesh Shops and Establishments Act, 1966 — Section 40, 40(3), 41(1)Shops and Establishment Rules, 1968 — Rule 20
High Courts18 Nov 1996
In Re: SPS Pharma Ltd. In Re: Targof Pure Drugs Ltd.
Andhra Pradesh High Court · (1997) 88 CompCas 774
Companies Act, 1956 — Section 391, 394
High Courts18 Nov 1996
Telangana Spinning and Weaving Mills Ltd. (Rotor unit) Vs The Commissioner (CS) (Appeals) and Ex-Officio Secretary to Govt. (A) Food and Civil Supplies (IV) Department and Another
Andhra Pradesh High Court · (1997) 3 ALD 140 : (1997) 1 ALD(Cri) 346 : (1997) 1 ALT 558
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 6CTextiles (Control) Order, 1986 — Section 25(1)
High Courts18 Nov 1996
Godavari Oil Distributors Vs Joint Collector and Others
Andhra Pradesh High Court · (1999) 3 ALT 187 : (1998) 1 APLJ 189
Essential Commodities Act, 1955 — Section 3, 6A, 6B
High Courts15 Nov 1996Dismissed
Rajyalakshmi Cotton and Ginning Mills Vs National Insurance Co. Ltd.
Andhra Pradesh High Court · (1996) 4 ALT 702
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts15 Nov 1996Dismissed
Komanduri Bhanumathi and Others Vs The Guntur Municipal Council and Another
Andhra Pradesh High Court · (1996) 4 ALT 730
High Courts14 Nov 1996
S. Venkat Reddy and Others Vs The Transport Commissioner of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALD 259 : (1996) 4 ALT 1032 : (1996) 2 APLJ 542 : (1996) 1 APLJ 542
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 9
High Courts14 Nov 1996
Commissioner of Income Tax Vs Prasad Film Laboratories P. Ltd.
Andhra Pradesh High Court · (1997) 142 CTR 355 : (1997) 225 ITR 348
Income Tax Act, 1961 — Section 28, 32A, 32A(2)
High Courts14 Nov 1996Dismissed
M. Sanjeeva Reddy and Others Vs State Convenor, Common Entrance Test, 1995 (T.T.C. Course) and Others
Andhra Pradesh High Court · (1997) 1 ALT 303
Andhra Pradesh Educational Institutions (Admission of Students into Teacher Training Institutions) Rules, 1986 — Rule 2(3), 3, 5Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 2, 3, 4, 8AAndhra Pradesh Educational Institutions (Regulation of Admissions into Teacher Training Course through Common Entrance Test) Rules, 1990 — Rule 12(2), 3(1), 3(2), 4, 5
High Courts14 Nov 1996Allowed
M. Raja Rao Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALD 119 : (1997) 2 ALT 812
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4, 5, 9BAndhra Pradesh Entertainment Tax Rules, 1939 — Rule 27, 33Constitution of India, 1950 — Article 226
High Courts14 Nov 1996Dismissed
N. Raghotham Rao (died) Per L.R. and Another Vs M.C.H. and Another
Andhra Pradesh High Court · (1996) 4 ALT 1126 : (1997) 1 APLJ 92
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 58
High Courts13 Nov 1996
Commissioner of Income Tax Vs Vander C.C. Malen and Others
Andhra Pradesh High Court · (1997) 142 CTR 26 : (1997) 225 ITR 41 : (1998) 98 TAXMAN 89
Income Tax Act, 1961 — Section 10(14), 17, 17(2)
High Courts13 Nov 1996Dismissed
The Motor General Finance Ltd. Vs Manager, Central Bank of India and Others
Andhra Pradesh High Court · (1996) 4 ALT 1197
High Courts12 Nov 1996Allowed
Medavati Rama Krishna Reddy and Karri Venkata Reddy Vs Peddada Sitalatha and Others
Andhra Pradesh High Court · (1996) 4 ALT 774
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 60, 60(1)
High Courts12 Nov 1996Dismissed
Nalluri Veerraju Vs Sri Kanchi Kamakshammavari Temple
Andhra Pradesh High Court · (1997) 1 ALT 591 : (1997) 1 CivCC 644 : (1997) 3 RCR(Civil) 503
Limitation Act, 1963 — Article 136