High Courts30 Oct 1996Allowed
Zonal Manager, Food Corpn. of India and Others Vs D. Venkata Rao and Others
Andhra Pradesh High Court · (1997) 1 ALT 594 : (1998) 3 LLJ 783
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,251 of 1,754
High Courts30 Oct 1996Dismissed
The Depot Manager, APSRTC and Another Vs Alvala Krishna Mrunalini and Others
Andhra Pradesh High Court · (1997) 1 ALT 282 : (1997) 1 APLJ 274
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Oct 1996Dismissed
Depot Manager, Andhra Pradesh State Road Trans. Corpn. and Another Vs Alvala Krishna Mrunalini and Others
Andhra Pradesh High Court · (1997) 2 ACC 366 : (1998) ACJ 506
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts30 Oct 1996
T.R. Ravi Mohan Vs The Registrar and Chairman, Selection Committee, A.P. University of Health Sciences and Others
Andhra Pradesh High Court · (1997) 1 ALD 128 : (1996) 4 ALT 1083
High Courts30 Oct 1996
The Senior Divisional Manager, Life Insurance Corporation of India and Another Vs Koram Atchuta Ramaiah
Andhra Pradesh High Court · (1996) 4 ALT 1043
Constitution of India, 1950 — Article 226
High Courts29 Oct 1996
J. Padma Vs The Singareni Collieries Co. Ltd. and Others
Andhra Pradesh High Court · (1996) 4 ALD 778 : (1996) 4 ALT 749 : (1996) 2 APLJ 85 : (1997) 2 LLJ 312
Constitution of India, 1950 — Article 16(2)Industrial Disputes Act, 1947 — Section 12(3), 2
High Courts29 Oct 1996Allowed
Ch. V. Ranga Rao and Others Vs The Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 154 : (1997) 1 ALT 171
Essential Commodities Act, 1955 — Section 3, 6A
High Courts29 Oct 1996Allowed
Osmania University Vs Syed Asghar Hussain and Others
Andhra Pradesh High Court · (1997) 1 ALT 146 : (1996) 2 APLJ 525 : (1996) 1 APLJ 525
High Courts29 Oct 1996
Mahendra Kumar Goyal Vs Ex-Officio Joint Secretary and Addl. Commissioner of Civil Supplies and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 317 : (1997) 2 ALT 722 : (1997) 1 APLJ 60
Essential Commodities Act, 1955 — Section 3, 6CLimitation Act, 1963 — Article 141, 10, 11, 12, 13
High Courts28 Oct 1996
B. Srinivasa Rao Vs National Stock Exchange of India Ltd. and Others Tejaswi Share Consultants Vs National Stock Exchange of India Limited and Others M. Ramgopal Rao Vs National Stock Exchange of India Limited and Others
Andhra Pradesh High Court · (1996) 4 ALT 940 : (2000) 100 CompCas 600
Constitution of India, 1950 — Article 226National Stock Exchange (Capital Market) Trading Regulations, 1994 — Regulation 2.16Securities and Exchange Board of India (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Markets) Regulations, 1995 — Regulation 3, 4, 5, 6, 7
High Courts28 Oct 1996
V. Nandalal Vs A.P. State Electricity Board, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 295 : (1996) 2 ALD(Cri) 815
Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 20, 26, 26(1)
High Courts28 Oct 1996
R. Balanarasamma and Others Vs K. Ramakrishna Reddy and Another
Andhra Pradesh High Court · (1997) 3 ALT 39 : (1997) 1 APLJ 416
Motor Vehicles Act, 1939 — Section 110A, 95(2), 96(1), 96(2)
High Courts21 Oct 1996
Y. Konda Reddy Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 121
Constitution of India, 1950 — Article 12, 14, 154, 162, 163Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 115
High Courts18 Oct 1996
M. Kuppuswamy Naidu Vs Dr. P.N. Subbarayulu
Andhra Pradesh High Court · (1996) 4 ALT 469
High Courts18 Oct 1996
K. Prabhakara Laxmi Vs Chairman and Correspondent, S.A.P. Arts and Science College and Another
Andhra Pradesh High Court · (1996) 4 ALD 717 : (1996) 4 ALT 445
Andhra Pradesh Education Act, 1982 — Section 79, 79(3)
High Courts18 Oct 1996
Sri Venkateswara Oil Company Vs Guduru Jalaja Reddy and Others
Andhra Pradesh High Court · (1997) 1 ALT 1 : (1997) 1 APLJ 99
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 96
High Courts18 Oct 1996Allowed
Branch Manager, National Insurance Co. Ltd. Vs Bhumani Venkatamma and Others
Andhra Pradesh High Court · (1997) 6 ALT 457
Insurance Act, 1938 — Section 3Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110B(2), 110C(2A)
High Courts18 Oct 1996
M. Subrahmanyam Reddy and Others Vs Executive Officer, Tirumala Tirupathi Devasthanams
Andhra Pradesh High Court · (1997) 2 ALT 800
High Courts18 Oct 1996Dismissed
M.V. Ravi Prasad Vs Director, National Remote Sensing Agency and Others
Andhra Pradesh High Court · (1997) 2 ALT 263
Central Civil Services (Conduct) Rules, 1964 — Rule 11Constitution of India, 1950 — Article 226
High Courts18 Oct 1996Allowed
Branch Manager, National Insurance Co. Ltd. Vs Bhumani Vapatamma and Others
Andhra Pradesh High Court · (1998) ACJ 1235
Evidence Act, 1872 — Section 59, 91, 92