High Courts11 Oct 1996Dismissed
D. Peri Reddy and Others Vs Govt. of A.P., Finance and Planning Department and Others
Andhra Pradesh High Court · (1997) 1 ALT 721
Constitution of India, 1950 — Article 14, 16, 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,254 of 1,755
High Courts11 Oct 1996
The Assistant Director D and E Vs Nathmal Bajaj
Andhra Pradesh High Court · (1996) 2 ALT(Cri) 629 : (1997) CriLJ 930
Criminal Procedure Code, 1973 (CrPC) — Section 438(1)
High Courts11 Oct 1996
Commissioner of Wealth Tax Vs N. Balakrishna
Andhra Pradesh High Court · (1998) 148 CTR 273 : (1997) 223 ITR 751
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1), 4(1), 5, 5(1)
High Courts11 Oct 1996Allowed
Pallavi Traders Vs Petro Lubes and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 35 : (1997) 1 ALT(Cri) 18 : (1998) 3 CivCC 195 : (1997) CriLJ 1348
Criminal Procedure Code, 1973 (CrPC) — Section 167, 2, 244(2), 254(2), 473Limitation Act, 1963 — Section 10, 11, 12, 13, 14Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Oct 1996Dismissed
Rudraraju Venkateswara Raju Vs Court of the Subordinate Judge and Others
Andhra Pradesh High Court · (1997) 4 ALT 653
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 43 Rule 1
High Courts10 Oct 1996Dismissed
M.D., A.P. State Construction Corpn. Ltd. Vs Labour Court and Another
Andhra Pradesh High Court · (1998) 3 LLJ 858
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Oct 1996Dismissed
Tej Prakash S. Dangi and Others Vs Coramandal Pharmaceuticals Ltd. and Another
Andhra Pradesh High Court · (2002) 108 CompCas 516
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 10, 10(1), 101, 102, 107
High Courts10 Oct 1996
Sarvaraya Textiles Limited Vs Commercial Tax Officer, Kakinada
Andhra Pradesh High Court · (1998) 109 STC 232
Andhra Pradesh General Sales Tax Act, 1957 — Section 33
High Courts10 Oct 1996
Kushal Rao Vs Shyam Rao and Another
Andhra Pradesh High Court · (1997) 1 ALT 93 : (1997) 1 CivCC 192
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10(3)
High Courts09 Oct 1996Allowed
Tavvala Veerabhadra Rao Vs Bonam Venugopala Rao and Others
Andhra Pradesh High Court · (1997) 4 ALT 713
Transfer of Property Act, 1882 — Section 55(2)
High Courts09 Oct 1996Allowed
K. Ramanjulu Kumar and Others Vs District Co-operative Central Bank Limited and Others
Andhra Pradesh High Court · (1996) 4 ALT 670
High Courts09 Oct 1996Allowed
Youth Welfare Federation Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1996) 4 ALT 1138 : (1997) 1 APLJ 159
Constitution of India, 1950 — Article 13, 13(1), 13(2), 13(3), 14Divorce Act, 1869 — Section 10, 2, 22, 26Government of India Act, 1935 — Section 292, 293
High Courts09 Oct 1996
State of Andhra Pradesh Vs Stencils And Stencils Ltd.
Andhra Pradesh High Court · (1997) 107 STC 253
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
High Courts09 Oct 1996Dismissed
D.N. Chandrasekhar Reddy Vs Registrar (Management), High Court of A.P. and Another
Andhra Pradesh High Court · (1997) 1 ALT 413
Andhra Pradesh Judicial Ministerial Service Rules, 1964 — Rule 47Constitution of India, 1950 — Article 226
High Courts08 Oct 1996
Neerukonda Venkata Ratnam and Others Vs Neerukonda Lakshmi and Others
Andhra Pradesh High Court · (1997) 1 ALD 244 : (1996) 4 ALT 884
Easements Act, 1882 — Section 13
High Courts08 Oct 1996
Commissioner of Income Tax Vs Sri Krishna Motor and Engineering Works and Others
Andhra Pradesh High Court · (1997) 228 ITR 347 : (1997) 94 TAXMAN 117
Income Tax Act, 1961 — Section 171, 171(9), 28, 30, 31
High Courts08 Oct 1996
Large-sized Co-operative Credit Society and Another Vs Labour Court and Another
Andhra Pradesh High Court · (1996) 4 ALT 658 : (1997) 2 LLJ 442
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts08 Oct 1996Allowed
P. Naguru and Another Vs S. Krishnama Raju and Another
Andhra Pradesh High Court · (1996) 4 ALT 630
Motor Vehicles Act, 1939 — Section 110D, 95, 96, 96(2)
High Courts07 Oct 1996Dismissed
Sri Shiva Shakthi Constructions (P) Ltd. and Others Vs The Superintending Engineer, Roads and Buildings and Others
Andhra Pradesh High Court · (1997) 1 ALT 247
Constitution of India, 1950 — Article 14, 19(1)
High Courts07 Oct 1996
K.V. Sreenivasa Rao Vs The Special Court under A.P. Land Grabbing (Prohibition) Act 1982 at Hyderabad and Others
Andhra Pradesh High Court · (1996) 4 ALD 1033 : (1996) 2 ALD(Cri) 893 : (1996) 4 ALT 844
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15