High Courts23 Sept 1996
Arya Peddakka and Others Vs Jangiti Bala Thimmaiah and Another
Andhra Pradesh High Court · (1996) 4 ALT 71 : (1996) 2 CivCC 673
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22(1), 50
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,256 of 1,754
High Courts23 Sept 1996Dismissed
B. Balasudarshan Vs Registrar (Management), High Court of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 3 ALT 640
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 24(2)
High Courts20 Sept 1996Allowed
Makka Bapanaiah Vs Y. Malleswaram and Another
Andhra Pradesh High Court · (1998) 2 ACC 462 : (1997) 2 ALT 646
Motor Vehicles Act, 1939 — Section 110B, 110CC
High Courts20 Sept 1996Allowed
Y. Bevera Appalanaidu and Others Vs Yelagada Raju and Others
Andhra Pradesh High Court · (1997) 2 ALD 149 : (1997) 1 ALT 617 : (1997) 1 APLJ 387
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Sept 1996Allowed
Alladi Suryanarayana and Another Vs Yelluru Muralinath Reddy
Andhra Pradesh High Court · (1997) 1 ALD 565 : (1997) 1 ALT 396
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts19 Sept 1996Dismissed
Nyshadam Narasimha Pratap Vs Nyshadam Audilakshmi
Andhra Pradesh High Court · (1997) 1 CivCC 701 : (1997) 2 DMC 161 : (1997) 2 RCR(Civil) 709
Hindu Marriage Act, 1955 — Section 13
High Courts18 Sept 1996
Sajana Granites and Others Vs Mandava Rambabu
Andhra Pradesh High Court · (1996) 3 ALT 1059 : (1996) 2 APLJ 316 : (1996) 1 APLJ 316
Andhra State Act, 1953 — Section 28(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 10(2)Transfer of Property Act, 1882 — Section 52
High Courts18 Sept 1996Allowed
Y. Syamalamma Vs Kamalamma
Andhra Pradesh High Court · (1997) 1 ALD 141 : (1996) 3 ALT 1019 : (1996) 2 CivCC 518
Evidence Act, 1872 — Section 154
High Courts18 Sept 1996Dismissed
Syed Yadullah Vs Maleka Banu
Andhra Pradesh High Court · (1997) 1 ALD 170 : (1997) 1 ALT 183
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts18 Sept 1996
Sidhvi Constructions (India) (P.) Ltd. Vs Registrar of Companies and Others
Andhra Pradesh High Court · (1997) 90 CompCas 299
Companies Act, 1956 — Section 20, 22Constitution of India, 1950 — Article 226
High Courts18 Sept 1996
Commissioner of Income Tax Vs Panduranga Engineering Co.
Andhra Pradesh High Court · (1997) 223 ITR 400
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 144(1), 185(5)
High Courts17 Sept 1996Dismissed
Nagarjuna Rice and Flour Mills Vs Andhra Pradesh State Electricity Board
Andhra Pradesh High Court · (1997) 2 CivCC 686 : (1997) 4 RCR(Civil) 57
High Courts17 Sept 1996
Yadavalli Venkataratnam Vs Deputy Registrar of Co-operative Societies and Others Maddipati Veeraraju and Others Vs Markonda Padu Primary Agricultural Co-op. Credit Society and Others
Andhra Pradesh High Court · (1996) 4 ALD 470 : (1996) 4 ALT 636 : (1996) 2 APLJ 478 : (1996) 1 APLJ 478
High Courts17 Sept 1996Allowed
Sona Optics Vs Shyam Sunderbhargava and Others
Andhra Pradesh High Court · (1997) 1 ALT 105
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 108
High Courts13 Sept 1996Dismissed
Sri Murali Krishna Industry Vs Food Corporation of India
Andhra Pradesh High Court · (1997) 2 ALT 354
Constitution of India, 1950 — Article 226
High Courts13 Sept 1996Allowed
V. Rajasekhar and Others Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1996) 4 ALT 572
Andhra Pradesh Education Act, 1982 — Section 20, 20(3)Constitution of India, 1950 — Article 226
High Courts13 Sept 1996Allowed
Mabu Saheb @ Mahaboob Vs V. Krishna Murthy
Andhra Pradesh High Court · (1997) 2 ALT 292 : (1997) 1 CivCC 545
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22)
High Courts12 Sept 1996Dismissed
Shaik Ahmad Ali Shah and Another Vs The Divisional Manager, APSRTC and Another
Andhra Pradesh High Court · (1996) 3 ALT 994 : (1996) 1 APLJ 343
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(2)
High Courts12 Sept 1996Allowed
M. Sudarsanam and Others Vs Tirumala Tirupati Devasthanams and Others
Andhra Pradesh High Court · (1996) 4 ALT 835
Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 48Tirumala Tirupati Devasthanams Employees Service Rules, 1989 — Rule 5
High Courts11 Sept 1996Dismissed
G. Anandam and Others Vs The Warangal Municipal Corporation
Andhra Pradesh High Court · (1997) 1 ALT 434 : (1997) 1 APLJ 83 : (1997) 1 CivCC 606
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 32(5), 151