COURT ARCHIVE

Andhra Pradesh High Court judgments

35,071 judgments · page 1,258 of 1,754

High Courts04 Sept 1996

Syed Safiullah Qadri Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 1997 AP 155 : (1996) 3 ALT 960

Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30Foreigners Act, 1946 — Section 2, 3, 3(2), 8

High Courts04 Sept 1996Partly Allowed

Hyderabad Race Club Vs ESI Corporation

Andhra Pradesh High Court · (1996) 4 ALT 385 : (1998) 3 LLJ 877

Employees State Insurance Act, 1948 — Section 1(5)

High Courts04 Sept 1996Allowed

Mahendra Apex Corporation Ltd., by its General Power of Attorney holder, K.M. Padmasali Vs Jafrulla and Others

Andhra Pradesh High Court · (1997) 2 ALT 259

High Courts04 Sept 1996Dismissed

T. Sudershan Vs The Labour Court and Others

Andhra Pradesh High Court · (1996) 4 ALD 42 : (1996) 3 ALT 974 : (1996) 2 APLJ 269 : (1996) 1 APLJ 269

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

High Courts04 Sept 1996

Commissioner of Income Tax Vs Venkateswara Timber Depot

Andhra Pradesh High Court · (1997) 141 CTR 320 : (1996) 222 ITR 768

Income Tax Act, 1961 — Section 66

High Courts04 Sept 1996

Bobba Venkateswara Rao and Others Vs Government of A.P. and others

Andhra Pradesh High Court · (1998) 5 ALD 739

Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)

High Courts03 Sept 1996

Khamarunnissa @ Khammar Bai and Another Vs Fazal Hussain @ Afsar Hussain and Others

Andhra Pradesh High Court · (1997) 1 ALT 152 : (1997) 1 CivCC 227

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13Evidence Act, 1872 — Section 45, 47, 48, 73Succession Act, 1925 — Section 320, 323, 325

High Courts03 Sept 1996Allowed

Sree Mukhya Pranaswami by his trustee Sri Sri Satya Pramoda Theertha Swamuluvaru by his power of Attorney Agent, M.V. Ramanacharya Vs T.U. Raghavendra Rao and Others

Andhra Pradesh High Court · (1996) 3 ALT 1112

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 9Transfer of Property Act, 1882 — Section 106Trusts Act, 1882 — Section 47

High Courts03 Sept 1996Dismissed

Peram Sambrajyam Vs Thotakura Sambasiva Rao and Others

Andhra Pradesh High Court · (1996) 4 ALD 574 : (1996) 4 ALT 435

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2(1), 151

High Courts03 Sept 1996

Kranti Parcel Service Vs The State

Andhra Pradesh High Court · (1996) 4 ALD 807 : (1996) 2 ALD(Cri) 839 : (1996) 2 ALT(Cri) 748 : (1997) 1 APLJ 31 : (1997) CriLJ 679

Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 136, 137, 138

High Courts03 Sept 1996

Kondlapudi Malla Reddy and Others Vs Pullamreddy Balarama Reddy and Others

Andhra Pradesh High Court · (1996) 4 ALD 160 : (1996) 2 ALD(Cri) 767 : (1996) 2 ALT(Cri) 477 : (1997) CriLJ 555

Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 200, 202, 204(1)

High Courts03 Sept 1996

The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Jangili Nirmala and Another

Andhra Pradesh High Court · (1996) 2 ALD(Cri) 940 : (1996) 2 ALT(Cri) 543 : (1997) 1 APLJ 263 : (1997) CriLJ 1420

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307

High Courts03 Sept 1996Allowed

Andhra Bank Vs Muvva Butchayya Chowdary and Another

Andhra Pradesh High Court · (1996) 3 ALT 1005

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Banking Regulation Act, 1949 — Section 21, 21A, 35AUsurious Loans Act, 1918 — Section 3

High Courts03 Sept 1996

K. Ramalingam Vs Gummalla Kalavati and Others

Andhra Pradesh High Court · (1997) 1 ALT 707

Motor Vehicles Act, 1939 — Section 110B, 110CC, 94, 95, 96

High Courts02 Sept 1996Dismissed

Sri V.C. Brahmanna Vs State of A.P.

Andhra Pradesh High Court · (1996) 4 ALT 951

Arbitration Act, 1940 — Section 14, 30, 33Constitution of India, 1950 — Article 162

High Courts02 Sept 1996

Commissioner of Income Tax Vs Nandanam Constructions

Andhra Pradesh High Court · (1997) 137 CTR 501

Income Tax Act, 1961 — Section 22, 263, 27

High Courts02 Sept 1996

Chalamalasetty Satyendra Kumar and others Vs Government of A.P. and others

Andhra Pradesh High Court · AIR 1997 AP 28 : (1996) 3 ALT 920

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 3Constitution of India, 1950 — Article 14, 226, 254Indian Medical Council Act, 1956 — Section 33

High Courts02 Sept 1996Allowed

K. Sriramachandra Murthy Raju and Others Vs The State of A.P. and Others

Andhra Pradesh High Court · (1997) 1 ALD 564 : (1997) 1 ALT 185

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(5)

High Courts02 Sept 1996Allowed

Osmania University and Another Vs S. Nowratan Das

Andhra Pradesh High Court · (1996) 4 ALD 850 : (1997) 1 ALT 394

Osmania University Act, 1959 — Section 2

High Courts30 Aug 1996

O.G. Sankar and Another Vs S. Veera Sameera Kumar Dev and Another

Andhra Pradesh High Court · (1997) 2 CivCC 700 : (1997) 1 DMC 352

Hindu Minority and Guardianship Act, 1956 — Section 11, 6, 8(2)