High Courts09 Aug 1996
P.L. Raju and Company Vs State of A.P. and Another
Andhra Pradesh High Court · (1999) 2 ALT 589 : (1996) 2 APLJ 374
Interest Act, 1978 — Section 2, 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,071 judgments · page 1,262 of 1,754
High Courts09 Aug 1996
State of Andhra Pradesh Vs Venkateswara Bar and Restaurant State of Andhra Pradesh Vs Haiking Chinese Restaurant and Bar
Andhra Pradesh High Court · (1997) 104 STC 360
Andhra Pradesh General Sales Tax Act, 1957 — Section 6, 6
High Courts08 Aug 1996Allowed
Sovereign Liquor Distributors Vs State Excise Superintendent and Others
Andhra Pradesh High Court · (1997) 2 ALT 433
Andhra Pradesh Excise Act, 1968 — Section 21, 65(3)Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Aug 1996
Commissioner of Income Tax Vs Orient Longman (P) Ltd.
Andhra Pradesh High Court · (1997) 227 ITR 68
Income Tax Act, 1961 — Section 28, 32, 34
High Courts08 Aug 1996Dismissed
Dr. N. Nagabhushanam and Another Vs Dr. M. Vasudeva Reddy and Others
Andhra Pradesh High Court · (1996) 4 ALT 409
Constitution of India, 1950 — Article 14, 16, 226Sri Venkateswara University Act, 1954 — Section 30, 36
High Courts08 Aug 1996
Board of Intermediate Education Vs P. Lalitha Kumari
Andhra Pradesh High Court · (1996) 4 ALT 266
Andhra Pradesh Board of Intermediate Educatbn (Subordinate Service) Regulations, 1978 — Regulation 11, 13, 3, 6, 8
High Courts08 Aug 1996
Vasanthi Vs Jaya Prakasha Rao and Others
Andhra Pradesh High Court · (1996) 4 ALD 150 : (1996) 4 ALT 535 : (1996) 2 APLJ 66 : (1996) CriLJ 4243
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 173(8), 190Penal Code, 1860 (IPC) — Section 182, 183, 211, 324, 354
High Courts08 Aug 1996Allowed
B. Sambasiva Reddy Vs Kayagurla Kondanna
Andhra Pradesh High Court · (1996) 3 ALT 818 : (1996) 2 APLJ 426 : (1996) 1 APLJ 426
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 28
High Courts07 Aug 1996
New India Assurance Co. Ltd. Vs Devula Ramulu and Others
Andhra Pradesh High Court · (1997) ACJ 1267
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts07 Aug 1996
The New India Assurance Co. Ltd. Vs Devula Ramulu (Claimant) and Others
Andhra Pradesh High Court · (1996) 4 ALT 225
Motor Vehicles Act, 1939 — Section 95(2)
High Courts07 Aug 1996
Sri Krishna Rice Mills Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 104 STC 475
Andhra Pradesh General Sales Tax Act, 1957 — Section 6Central Sales Tax Act, 1956 — Section 6(2)Central Sales Tax Rules, 1957 — Rule 12
High Courts07 Aug 1996Dismissed
Padmavathamma and Others Vs Battepati Parthasarathi (Plaintiff) and Others
Andhra Pradesh High Court · (1996) 4 ALT 272
Provincial Insolvency Act, 1920 — Section 28, 28(2), 28(6), 4(1), 68Transfer of Property Act, 1882 — Section 96
High Courts07 Aug 1996Dismissed
Konda Venugopala Raju Vs State of A.P.
Andhra Pradesh High Court · (1996) 3 ALT 679
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 9
High Courts07 Aug 1996Dismissed
Ghulam Jeelani and Others Vs Mr. Ghulam Sofi and Others
Andhra Pradesh High Court · (1996) 3 ALT 643 : (1998) 1 CivCC 625
Registration Act, 1908 — Section 17(1)
High Courts06 Aug 1996Allowed
Namburu Ramanamma Vs Polavarapu Sarojamma and Another
Andhra Pradesh High Court · (1996) 2 ALT(Cri) 601 : (1996) 2 APLJ 420 : (1996) 1 APLJ 420 : (1996) 2 DMC 665
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Aug 1996Dismissed
Mohd. Kareemuddin Khan (died) and Others Vs Syed Azam
Andhra Pradesh High Court · (1997) 2 ALT 625 : (1997) 2 APLJ 220
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2(1), 47, 50BCivil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts06 Aug 1996Dismissed
The Govt. of A.P. and Others Vs G.V.K. Girls High School
Andhra Pradesh High Court · (1996) 3 ALT 820
High Courts05 Aug 1996
M/s. Vijaya Associates Vs The District Collector, Ranga Reddy District, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 20 : (1996) 2 ALD(Cri) 628 : (1996) 3 ALT 901
Explosives Act, 1884 — Section 6Explosives Rules, 1983 — Rule 156, 156(10), 156(3), 4, 5
High Courts05 Aug 1996
The Oriental Fire and Genl. Insurance Co. Ltd. Vs Kodipalli Mallaiah and Others
Andhra Pradesh High Court · (1996) 3 ALT 1055
Motor Vehicles Act, 1939 — Section 92A
High Courts05 Aug 1996
Oriental Fire and Genl. Ins. Co. Ltd. Vs Kodipally Mallaiah and Others
Andhra Pradesh High Court · (1997) ACJ 1234
Motor Vehicles Act, 1939 — Section 92A, 95, 96