High Courts25 Feb 1997
Mohammed Sultan Vs Miss Nawazunnisa
Andhra Pradesh High Court · (1997) 3 ALT 183 : (1997) 3 CivCC 613
Evidence Act, 1872 — Section 73
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,238 of 1,755
High Courts25 Feb 1997
Public Prosecutor, High Court of Andhra Pradesh Vs Marikal Venkataiah
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 758 : (1997) 2 ALT(Cri) 117 : (1997) CriLJ 3942
Penal Code, 1860 (IPC) — Section 436
High Courts25 Feb 1997Dismissed
M. Rajaiah Vs Managing Director, APSRTC
Andhra Pradesh High Court · (1997) 3 ALD 806 : (1997) 4 ALT 41
Constitution of India, 1950 — Article 12
High Courts24 Feb 1997
P.S.S. Manyam and Another Vs Depot Manager, A.P.S.R.T.C., Tirumala Depot and Another
Andhra Pradesh High Court · (1997) 2 ALT 344 : (1997) 2 LLJ 18
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A
High Courts24 Feb 1997
P.S.S. Nanyam Vs Depot Manager, Chittoor District and Another
Andhra Pradesh High Court · (1998) 4 ALD 446
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts24 Feb 1997Dismissed
S. Rajamouli and Others Vs Special Secretary to Government, Energy, Forest, Environment Science and Technology and Another
Andhra Pradesh High Court · (1997) 3 ALD 369 : (1997) 3 ALT 215 : (1997) 2 APLJ 1
Andhra Pradesh Charcoal (Production and Transport) Rules, 1992 — Rule 5, 6, 7, 8Andhra Pradesh Forest Act, 1967 — Section 68
High Courts21 Feb 1997Allowed
Prasad Singh Paradeshi and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 629 : (1998) 1 DMC 137
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 149, 498A
High Courts21 Feb 1997Dismissed
Botcha Appalaswamy (died) and Others Vs Ravada Annapurnama
Andhra Pradesh High Court · (1997) 2 ALT 141 : (1997) 3 CivCC 714
Limitation Act, 1963 — Article 136
High Courts21 Feb 1997
Boini Gangaiah Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALD 792 : (1997) 4 ALT 15
Land Acquisition Act, 1894 — Section 12(2), 3, 4(1), 5A
High Courts21 Feb 1997Dismissed
Sri Venkatachalapathi Mills Ltd. and Others Vs Andhra Bank and Others
Andhra Pradesh High Court · (1997) 2 ALT 677 : (1997) 2 APLJ 242
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts21 Feb 1997Allowed
Prasad Singh Paradeshi and Others Vs State of A.P.
Andhra Pradesh High Court · (1997) 1 ALT(Cri) 557 : (1997) 2 APLJ 256 : (1997) 2 DMC 568
Criminal Procedure Code, 1973 (CrPC) — Section 198A, 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 149, 498A
High Courts20 Feb 1997Allowed
Kailas Narayana Rao and Others Vs Ankam Narasimha Rao
Andhra Pradesh High Court · (1997) 5 ALT 286
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 18
High Courts20 Feb 1997
P. Satya Narayana Vs The Superintending Engineer, Operation, APSEB and Another
Andhra Pradesh High Court · (1997) 2 ALT 479 : (1999) 3 APLJ 486
High Courts19 Feb 1997
A. Sudershan Vs Mannen (Shabir) and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 795 : (1997) 1 ALT(Cri) 785 : (1996) 86 CompCas 435
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts18 Feb 1997
Mansoor Saadi Vs The Commissioner of Police and Another
Andhra Pradesh High Court · (1997) 3 ALD 356 : (1997) 2 ALD(Cri) 138 : (1997) 1 ALT(Cri) 806 : (1997) CriLJ 4198
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 160
High Courts18 Feb 1997
Kommineni Sanjeeva Rao Vs S.I. of Police and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 852 : (1997) 2 ALT(Cri) 958 : (1997) 2 ALT(Cri) 95 : (1997) CriLJ 3109
Constitution of India, 1950 — Article 21, 226, 51ACriminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 192, 304, 323, 324, 34
High Courts18 Feb 1997
Anwar John Begum and Others Vs Agricultural Market Committee and Another
Andhra Pradesh High Court · (1997) 2 ALT 737 : (1997) 2 APLJ 280
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(2)
High Courts18 Feb 1997Allowed
Dande Venkata Swamy and Others Vs Gummidi Satyanarayana and Others
Andhra Pradesh High Court · (1997) 3 ALT 708 : (1997) 2 APLJ 392 : (1997) 2 CivCC 182
Specific Relief Act, 1963 — Section 6
High Courts17 Feb 1997Allowed
Mariamma Ninan @ Mariamma P. Thomas Vs K.K. Ninan
Andhra Pradesh High Court · (1997) 2 ALD 712 : (1997) 2 DMC 210
Family Courts Act, 1984 — Section 7(1)
High Courts17 Feb 1997
Mrs. Mariamma Ninan @ Mariamma P. Thomas Vs K.K. Ninan
Andhra Pradesh High Court · (1997) 2 ALT 268 : (1997) 1 DMC 570
Family Courts Act, 1984 — Section 19(1), 7(1)Family Courts Rules, 1995 — Rule 12