COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,239 of 1,755

High Courts17 Feb 1997

Yadamma T. Vs National Remote Sensing Agency and Another

Andhra Pradesh High Court · (1997) 4 ALD 415 : (1997) 4 ALT 578 : (1997) 2 APLJ 107

Industrial Disputes Act, 1947 — Section 25Industrial Employment (Standing Orders) Act, 1946 — Section 2

High Courts17 Feb 1997

New India Assurance Company Limited Vs S.V. Balakishna and Others

Andhra Pradesh High Court · (1997) 2 ALT 386

Motor Vehicles Act, 1939 — Section 110A, 92A

High Courts17 Feb 1997

Mrs. Mariamma Ninan @ Mariamma P. Thomas Vs Mr. K.K. Ninan

Andhra Pradesh High Court · (1997) 2 ALT 268

Family Courts Act, 1984 — Section 7(1)

High Courts14 Feb 1997

M/s. Margadarsi Borewells and others Vs The Singareni Colleries Co. Ltd., Hyderabad and others

Andhra Pradesh High Court · AIR 1997 AP 188 : (1997) 2 ALT 239

Constitution of India, 1950 — Article 12, 14, 19(1), 299Partnership Act, 1932 — Section 2

High Courts14 Feb 1997

G.S. Drugs and Pharmaceuticals Vs Commercial Tax Officer, M.G. Road, Circle, Secunderabad and Others

Andhra Pradesh High Court · (1999) 113 STC 398

High Courts14 Feb 1997

Public Prosecutor, High Court of A.P., Hyd. Vs Bakka Srinivas and others

Andhra Pradesh High Court · (1998) 4 ALD 687 : (1998) 2 ALD(Cri) 174

Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379, 472, 473

High Courts13 Feb 1997

VENUGOPALA CONSTRUCTIONS and Others Vs Income Tax OFFICER and Another

Andhra Pradesh High Court · (1997) 143 CTR 375

Income Tax Act, 1961 — Section 40(b), 44 AD

High Courts13 Feb 1997

G.V. Pratap Reddy Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 5 ALD 487 : (1997) 2 ALT 796 : (1997) 1 APLJ 246

Arbitration and Conciliation Act, 1996 — Section 11(5)Contract Act, 1872 — Section 19

High Courts13 Feb 1997

Punjab National Bank Vs Yariapadda Venkata Krishnaiah

Andhra Pradesh High Court · (1997) 3 ALT 779 : (1997) 2 APLJ 273 : (1998) 94 CompCas 229

Contract Act, 1872 — Section 133, 134, 135, 139, 141

High Courts13 Feb 1997

Venugopala Constructions and Others Vs Income Tax Officer and Another

Andhra Pradesh High Court · (1997) 227 ITR 164

Income Tax Act, 1961 — Section 119, 28, 29, 30, 31

High Courts13 Feb 1997Allowed

Tandra Satyanarayana Rao Vs Tandra Paparao and Others

Andhra Pradesh High Court · (1997) 2 ALT 474

Civil Procedure Code, 1908 (CPC) — Section 152

High Courts12 Feb 1997Dismissed

Savani Transport Pvt. Ltd. (Now Savani Transport Ltd.) Vs Datti Venkateswara Rao

Andhra Pradesh High Court · (1997) 2 ALT 249

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 12(1), 12(2)Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14

High Courts12 Feb 1997

B. Lakshmi Vs Trishul Coal Services and Transporters and Others

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 937 : (1997) 2 ALT(Cri) 383 : (1998) 1 CivCC 454 : (1998) 93 CompCas 292 : (1997) 4 RCR(Criminal) 669

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 142

High Courts11 Feb 1997

Mrs. Shanta Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1999) ACJ 454 : AIR 1998 AP 51 : (1997) 4 ALT 357 : (1997) 3 RCR(Civil) 561

Constitution of India, 1950 — Article 21

High Courts11 Feb 1997Dismissed

Badana Mohana Rao Vs State of A.P. and Another

Andhra Pradesh High Court · (1997) 3 ALD 131 : (1997) 1 ALD(Cri) 615 : (1997) 1 ALT(Cri) 864 : (1997) 2 APLJ 170 : (1997) 2 DMC 188

Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 401(1)Penal Code, 1860 (IPC) — Section 203, 204(4)

High Courts11 Feb 1997

Dashwath Jagram Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1997) CriLJ 3112

Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 37, 8

High Courts11 Feb 1997

Ramesh E. Vs Raja Reddy N. and Another

Andhra Pradesh High Court · (1997) 4 ALD 145 : (1997) 4 ALT 753

Workmens Compensation Act, 1923 — Section 4(1)

High Courts11 Feb 1997

Duncans Industries Ltd. Vs Union of India

Andhra Pradesh High Court · (1997) 3 ALD 365 : (1997) 2 AnWR 714 : (1998) 59 ECC 286 : (1998) 97 ELT 416

Central Excises and Salt Act, 1944 — Section 11A, 37C

High Courts07 Feb 1997Dismissed

Manager, United India Insurance Co. Ltd. Vs Gandelli Yellamma and Others

Andhra Pradesh High Court · (1998) 1 ACC 286 : (1997) 4 ALD 787 : (1997) 3 ALT 201

Motor Vehicles Act, 1988 — Section 173(2)

High Courts07 Feb 1997

P. Vaman Rao Vs Secretary to Government and Another

Andhra Pradesh High Court · (1998) 93 CompCas 486

Companies Act, 1956 — Section 209, 224, 233B, 633(2)