COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,237 of 1,755

High Courts05 Mar 1997Allowed

Vallanki Narasaiah Vs Gottipati China Subba Naidu and Another

Andhra Pradesh High Court · (1997) 2 ALT 222

Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1987 — Section 3, 3(1), 3(2)Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3, 4

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High Courts05 Mar 1997

Gayathri Devi Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 801 : (1997) 1 ALT(Cri) 880 : (1998) 94 CompCas 139 : (1998) CriLJ 1717

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340

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High Courts05 Mar 1997Dismissed

Behara Gopala Rao and Others Vs Govt. of A.P., Home (Cts.A) Department and Others

Andhra Pradesh High Court · (1997) 3 ALT 447

Andhra Pradesh Civil Courts Act, 1972 — Section 15, 15(1)Civil Procedure Code, 1908 (CPC) — Section 21, 24

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High Courts04 Mar 1997Allowed

Smt. P.C. Sitamma Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (1997) 2 ALD 789 : (1997) 2 ALT 89

Land Acquisition Act, 1894 — Section 18

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High Courts04 Mar 1997Dismissed

Bysani Brahmayya and Another Vs Pratap Rama Krishna Murthy

Andhra Pradesh High Court · (1997) 2 ALT 805 : (1997) 2 APLJ 206

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts04 Mar 1997

Padmja Marketing Enterprises Vs V.S.R. Murthy and Others

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 814 : (1997) 2 ALT(Cri) 245 : (1998) 2 CivCC 684 : (1998) CriLJ 881 : (1998) 3 RCR(Criminal) 34

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts04 Mar 1997Dismissed

Smt. M. Prabhavathamma Vs H. Anwar Khan

Andhra Pradesh High Court · (1997) 3 ALT 95 : (1997) 2 APLJ 53

Provincial Small Cause Courts Act, 1887 — Article 15

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High Courts28 Feb 1997

Assistant Commissioner of Income Tax Vs Vijaya Finance and Others

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 770 : (1997) 2 ALT(Cri) 232 : (1998) 149 CTR 203 : (1998) 231 ITR 137 : (1997) 95 TAXMAN 287

Income Tax Act, 1961 — Section 269SS, 276DD, 28

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High Courts28 Feb 1997

Kishan Bodhankar Vs M.A. Hameed and Another

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 787 : (1997) 2 ALT(Cri) 395 : (1998) 94 CompCas 525

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts27 Feb 1997

Sri Balaji Paddy and Rice Merchant Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 106 STC 280

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)

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High Courts27 Feb 1997

Ch. Satyanarayana Rao Vs Chairman, Industrial Tribunal-cum-Labour Court, Godavarikhani and another

Andhra Pradesh High Court · (1998) 4 ALD 440 : (1997) 2 ALT 470

Industrial Disputes Act, 1947 — Section 11A

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High Courts27 Feb 1997Allowed

T. Narayan Singh and Another Vs Shameem and Another

Andhra Pradesh High Court · (1997) 4 ALT 136

Motor Vehicles Act, 1988 — Section 140, 166

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High Courts27 Feb 1997Dismissed

Sardar Prahlad Singh Vs Syed Ali Musa Raza and Others

Andhra Pradesh High Court · (1997) 3 ALT 562 : (1997) 2 CivCC 96

Evidence Act, 1872 — Section 110, 14, 17, 40, 41Limitation Act, 1963 — Article 65Registration Act, 1908 — Section 17

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High Courts27 Feb 1997

Raghavarapu Anjaneyulu Vs Rebba Venkata Ramanamma and Another

Andhra Pradesh High Court · (1998) 3 ALD 655 : (1998) 3 ALT 625 : (1998) 2 APLJ 218

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 13(1), 2, 9(III)

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High Courts27 Feb 1997Allowed

Depot Manager, A.P.S.R.T.C. and Another Vs P. Jagadeswara Rao

Andhra Pradesh High Court · (1997) 4 ALD 779 : (1997) 2 ALT 680

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High Courts26 Feb 1997Dismissed

Rapati Ramayamma (died) per L.Rs. Vs United India Insurance Co. Ltd. and Others

Andhra Pradesh High Court · (1997) 4 ALD 803 : (1997) 4 ALT 526

Motor Vehicles Act, 1939 — Section 110(1)

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High Courts26 Feb 1997

Commissioner of Income Tax Vs Coromandal Cements Ltd.

Andhra Pradesh High Court · (1999) 153 CTR 210 : (1998) 234 ITR 413

Income Tax Act, 1961 — Section 256(2), 56

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High Courts26 Feb 1997

Rapati Ramaya and Another Vs United India Insurance Co. Ltd. and Others

Andhra Pradesh High Court · (1998) 1 ACC 220

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High Courts26 Feb 1997Dismissed

P. Nagi Reddy Vs Govt. of A.P. and Another

Andhra Pradesh High Court · (1997) 4 ALT 24

Constitution of India, 1950 — Article 21, 311

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High Courts25 Feb 1997

Income Tax Officer Vs K.A. Siddique

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 771 : (1997) 1 ALT(Cri) 662 : (1998) 145 CTR 351 : (1997) 227 ITR 677

Income Tax Act, 1961 — Section 139(8), 142(1), 271(1), 276C, 276C(1)

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