Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1)Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37

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High Courts12 Mar 1997Allowed

Andhra Pradesh State Road Transport Corporation and Another Vs N. Narasimha

Andhra Pradesh High Court · (1997) 3 ALD 805 : (1998) 1 ALT 675

Constitution of India, 1950 — Article 12, 14, 16(1)

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High Courts12 Mar 1997

P. Akshya Lingam and Others Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (1997) 2 ALD 791 : (1997) 1 ALD(Cri) 942 : (1997) 2 ALT 131

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High Courts12 Mar 1997Allowed

Rayalaseema Grameena Bank Vs Ragina Yanadaiah and Another

Andhra Pradesh High Court · (1997) 3 ALD 316 : (1997) 3 ALT 57 : (1997) 2 APLJ 176

Limitation Act, 1963 — Article 28, 29

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High Courts12 Mar 1997Dismissed

Chennupati Suryaprakasa Rao and Another Vs Mallipeddi Venkateswara Rao and Others

Andhra Pradesh High Court · (1997) 2 ALD 796 : (1997) 2 ALT 155

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49

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High Courts12 Mar 1997

Waheeda Khatoon Vs Syed Mohd. Ahmed Naqvi and another

Andhra Pradesh High Court · (1998) 5 ALD 529 : (1998) 2 ALD(Cri) 592

Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 420

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High Courts12 Mar 1997

Nareddy Raji Reddy and Others Vs Pasula Enkamma and Others

Andhra Pradesh High Court · (1997) 2 ALT 481 : (1997) 2 APLJ 59

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 32(5), 146

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High Courts11 Mar 1997Dismissed

G. Abdul Rahiman Khan Vs Dharmapuri District Co-operative Sugar Mills

Andhra Pradesh High Court · (1997) 3 ALT 291 : (1997) 2 APLJ 168

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High Courts11 Mar 1997

Gas Authority of India Limited Vs The Competent Authority and Special Deputy Collector, Gas Authority of India Ltd. and others

Andhra Pradesh High Court · AIR 1997 AP 284 : (1997) 3 ALD 1 : (1997) 1 ALD 538 : (1997) 2 ALT 634 : (1997) 2 AnWR 314

Constitution of India, 1950 — Article 226Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 10(1), 11, 3, 3(1)

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High Courts11 Mar 1997Dismissed

T. Bangaru Raju and Others Vs Authorised Officer-cum-RDO, Land Reforms Tribunal and Others

Andhra Pradesh High Court · (1997) 3 ALT 398 : (1997) 2 APLJ 284

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(3), 10(5), 11, 17, 19

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