High Courts06 Feb 1997Allowed
Maruthi Steels (P) Ltd. Vs Government of A.P., Industries and Commerce Department and Others
Andhra Pradesh High Court · (1997) 3 ALT 380
Electricity (Supply) Act, 1948 — Section 78A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,240 of 1,755
High Courts06 Feb 1997
B. Vijaya Kumar Vs Secretary to Government, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALD 266 : (1997) 2 ALD(Cri) 116 : (1997) 2 ALT(Cri) 136 : (1997) 2 APLJ 68 : (1997) CriLJ 2738
High Courts06 Feb 1997
Murali P. and Others Vs Management of Hindustan Machine Tools Ltd.
Andhra Pradesh High Court · (1997) 2 ALT 648 : (1998) 1 LLJ 78
Industrial Disputes Act, 1947 — Section 25B
High Courts06 Feb 1997Dismissed
Gram Panchayat of Teluguraopalem Vs Srikakuleswaraswamivari Temple
Andhra Pradesh High Court · (1997) 3 ALT 229 : (1997) 2 APLJ 135
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 2, 3Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 2(27)Andhra Pradesh Gram Panchayats Act, 1964 — Section 85
High Courts05 Feb 1997
N. Varado Rajula Reddy Vs Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1997 AP 222
Andhra Pradesh District (Foramation) Act, 1974 — Section 3(5)Constitution of India, 1950 — Article 14, 226
High Courts05 Feb 1997Allowed
Hemalatha Sugnadhi Vs Appellate Authority under Section 47-A Stamp Act-Principal Sub-Judge and Others
Andhra Pradesh High Court · (1997) 3 ALT 808
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A
High Courts05 Feb 1997Dismissed
Accountant General of A.P. and Another Vs S. Obul Reddi and Another
Andhra Pradesh High Court · (1997) 3 ALT 433
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 16
High Courts04 Feb 1997Dismissed
P. Ramakrishna and Others Vs District and Sessions Judge and Another
Andhra Pradesh High Court · (1997) 2 ALT 369
Andhra Pradesh Ministerial Service Rules, 1964 — Rule 6, 8
High Courts03 Feb 1997Allowed
Chinna Gangappa Vs B. Sanjeeva Reddy and Another
Andhra Pradesh High Court · (1999) ACJ 719
Motor Vehicles Act, 1939 — Section 2(24)
High Courts03 Feb 1997
M. Mahendra Shah Vs Hindustan Lever Ltd. and Another
Andhra Pradesh High Court · (1997) 2 ALT 391 : (1997) 2 ARBLR 118
Trade and Merchandise Marks Act, 1958 — Section 33Trade Marks Act, 1999 — Section 29
High Courts03 Feb 1997
S.C. Mallick Vs The Government of India, Civil Aviation Department and others
Andhra Pradesh High Court · AIR 1997 AP 194 : (1997) 2 ALT 449
Aircraft Act, 1934 — Section 7Aircraft Rules, 1937 — Rule 19(3), 61, 61(10), 77
High Courts03 Feb 1997
Tuni Merchants Association and others Vs The Principal Chief Conservator of Forests, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 163 : (1997) 2 ALD 609 : (1997) 2 ALT 1 : (1997) 1 APLJ 261
Andhra Pradesh Forest Act, 1967 — Section 2
High Courts31 Jan 1997
M. Sadasiva Narayana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 651 : (1997) 1 ALT(Cri) 797
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 323, 379, 498A
High Courts31 Jan 1997
T. Narasinga Rao Vs District Collector and Others
Andhra Pradesh High Court · (1997) 3 ALT 224
Constitution of India, 1950 — Article 226
High Courts30 Jan 1997Allowed
Sanampudi Krishna Reddy Vs Pallam Reddy Kota Reddy (died) and Another
Andhra Pradesh High Court · (1997) 5 ALD 81 : (1997) 2 ALT 455 : (1997) 2 APLJ 57 : (1997) 2 CivCC 587
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9
High Courts30 Jan 1997
Siddaiah and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 2 ALT 99 : (1997) CriLJ 2599
Constitution of India, 1950 — Article 19, 19(1), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 41
High Courts30 Jan 1997
Ramaswamy Vs The Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 1 ALT(Cri) 928 : (1997) CriLJ 3256
High Courts30 Jan 1997Allowed
Shaik Sattar Saheb and Others Vs M. Banu Bee and Others
Andhra Pradesh High Court · (1997) 3 ALD 466 : (1997) 3 ALT 65 : (1997) 2 APLJ 127 : (1997) 3 RCR(Civil) 115
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4
High Courts30 Jan 1997Allowed
A.P. High Court Junior Officers Association and Others Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALT 524
Andhra Pradesh High Court Officers and Staff Scales of Pay Rules, 1979 — Rule 2(2)Constitution of India, 1950 — Article 14, 16
High Courts29 Jan 1997Dismissed
The A.P. State Road Transport Corporation and Another Vs Jampana Ramesh Varma
Andhra Pradesh High Court · (1997) 1 ALT 811 : (1997) 1 CivCC 414
Contract Act, 1872 — Section 60