Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee (Amendment) Act, 1992 — Section 3(A)Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 3Constitution of India, 1950 — Article 14

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High Courts20 Jan 1997

Mishra Dhathu Nigam Ltd. Vs State

Andhra Pradesh High Court · (1998) 92 CompCas 730

Companies Act, 1956 — Section 292, 49Criminal Procedure Code, 1973 (CrPC) — Section 468

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High Courts20 Jan 1997

R.K. Mahapatra and Others Vs Secretary To Government and Another

Andhra Pradesh High Court · (1998) 92 CompCas 809

Companies Act, 1956 — Section 211, 292, 292(1), 292(3), 49Criminal Procedure Code, 1973 (CrPC) — Section 211, 470(1), 470(3)

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High Courts20 Jan 1997Dismissed

V. Praveen Kumar Fruit Co. and Others Vs The Hyderabad Agricultural Market Committee and Another

Andhra Pradesh High Court · (1997) 2 ALD 182 : (1997) 1 ALT 828

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 32Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 67Constitution of India, 1950 — Article 14, 19(1)

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High Courts18 Jan 1997Dismissed

B. Eranna Vs Government of A.P. and Others

Andhra Pradesh High Court · (1997) 1 ALD 827 : (1997) 1 ALT 813

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High Courts17 Jan 1997

Bharat Heavy Plates and Vessels Ltd. Vs B.H.P.V. Canteen Employees Union and Others

Andhra Pradesh High Court · (1997) 2 ALD 319 : (1997) 1 ALT 430 : (1997) 1 LLJ 1053

Andhra Pradesh Factories Rules, 1950 — Rule 65, 66, 67, 68, 69Factories Act, 1948 — Section 46

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High Courts17 Jan 1997Dismissed

Cap. T. Ravinder Singh Vs National Remote Sensing Agency and Others

Andhra Pradesh High Court · (1997) 2 ALD 640 : (1997) 2 ALT 269

Constitution of India, 1950 — Article 226

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High Courts17 Jan 1997

Maheshwar Rao P. Vs Presiding Officer, Labour Court and Another

Andhra Pradesh High Court · (1997) 1 ALT 326

Industrial Disputes Act, 1947 — Section 11A

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High Courts17 Jan 1997

H.H. Jagadguru Channa Basava, Mahaswamy, Matadhipathi Vs Comissioner of Endowments, Andhra Pradesh, Hyderabad and others

Andhra Pradesh High Court · AIR 1997 AP 213 : (1997) 1 ALT 451

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 50, 51(1), 51(3), 52, 52(1)Constitution of India, 1950 — Article 226

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High Courts17 Jan 1997Dismissed

Pallothu Pattabhiramaiah Vs Extension Officer (Panchayats), Panchayat Samithi

Andhra Pradesh High Court · (1997) 3 ALD 431 : (1997) 3 ALT 623

Andhra Pradesh Gram Panchayats Act, 1964 — Section 139, 150, 217(2)Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 5(1), 5(2), 6, 7Limitation Act, 1963 — Article 137

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High Courts17 Jan 1997Dismissed

Shaik Bandagi Saheb Vs Shaik Nurulla Saheb

Andhra Pradesh High Court · (1997) 1 ALT 380 : (1997) 1 APLJ 108

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20, 20(3)

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High Courts17 Jan 1997Allowed

Laxmi Bai and Others Vs Yashoda Bai and Others

Andhra Pradesh High Court · (1997) 3 ALT 302 : (1997) 2 APLJ 69

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 18, 2

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